Showing 32191 - 32205 of 41947 judgements
03 August 1989
Supreme Court
4 pages
RAMLAL KHURANA (DEAD) BY LRS. Vs STATE OF PUNJAB & ORS.

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 2941 of 1982

02 August 1989
Supreme Court
7 pages
STATE OF RAJASTHAN & ANR. Vs SHANTILAL ETC.

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 6147 of 1983

01 August 1989
Supreme Court
6 pages
SHANTILAL RAMPURIA & ORS. Vs VEGA TRADING CORPORATION & ORS.

Bench: SHARMA,L.M. (J)
Case number: Appeal Civil 331 of 1978

01 August 1989
Supreme Court
7 pages
PRAKASH ROADLINES (PVT.) LTD. Vs UNION OF INDIA & ANOTHER

Bench: OZA,G.L. (J)
Case number: Appeal Civil 1800 of 1974

01 August 1989
Supreme Court
5 pages
CAPT. B.V.D SOUZA Vs ANTONIO FAUSTO FERNANDES

Bench: SHARMA,L.M. (J)
Case number: Appeal Civil 6184 of 1983

01 August 1989
Supreme Court
8 pages
DATTATRYA SHANKARBHAT AMBALGI & ORS. Vs STATE OF MAHARASHTRA & ORS.

Bench: OJHA,N.D. (J)
Case number: Writ Petition (Civil) 1830 of 1992

01 August 1989
Supreme Court
8 pages
JITENDRA NATH BISWAS Vs EMPIRE OF INDIA & CEYLONE TEA CO. & ANR.

Bench: OZA,G.L. (J)
Case number: Appeal Civil 1750 of 1974

01 August 1989
Supreme Court
3 pages
JAGDISH PARSAD SINHA & ORS. Vs BHAGWAT PRASAD & ORS.

Bench: MISRA RANGNATH
Case number: Appeal Civil 656 of 1989

01 August 1989
Supreme Court
6 pages
HARBANS LAL & ORS. Vs STATE OF HIMACHAL PRADESH & ORS.

Bench: SHETTY,K.J. (J)
Case number: Writ Petition (Civil) 548 of 1987

31 July 1989
Supreme Court
5 pages
REET MOHINDER SINGH SEKHON Vs MOHINDER PARKASH & ORS.

Bench: RANGNATHAN,S.
Case number: Appeal Civil 3108 of 1989

31 July 1989
Supreme Court
11 pages
MAHABIR KISHORE & ORS. Vs STATE OF MADHYA PRADESH

Bench: SAIKIA,K.N. (J)
Case number: Appeal Civil 1826 of 1974

27 July 1989
Supreme Court
4 pages
SMT. KASTURI (DEAD) BY L.RS. Vs GAON SABHA

Bench: MISRA RANGNATH
Case number: Appeal Civil 351 of 1974

27 July 1989
Supreme Court
6 pages
JAHANGIRKHAN FAZALKHAN PATHAN Vs POLICE COMMISSIONER, AHMEDABAD & ANOTHER

Bench: RAY,B.C. (J)
Case number: Writ Petition(Criminal) 485 of 1988

27 July 1989
Supreme Court
11 pages
ABDUL RAZAK NANNEKHAN PATHAN Vs POLICE COMMISSIONER, AHMEDABAD & ANR.

Bench: RAY,B.C. (J)
Case number: Writ Petition(Criminal) 15 of 1989

27 July 1989
Supreme Court
8 pages
RAMESH CHAND Vs PRESCRIBED AUTHORITY & ANR.

Bench: KANIA,M.H.
Case number: Appeal Civil 2548 of 1983