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28 August 1989
Supreme Court 10 pages PT. PARMANAND KATARA Vs UNION OF INDIA & ORS.
Bench: MISRA RANGNATH |
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23 August 1989
Supreme Court 18 pages HINDUSTAN POLYMERS ETC. ETC. Vs COLLECTOR OF CENTRAL EXCISE, ETC. ETC.
Bench: RANGNATHAN,S. |
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23 August 1989
Supreme Court 10 pages T.A. ABDUL RAHMAN Vs STATE OF KERALA AND ORS.
Bench: PANDIAN,S.R. (J) |
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23 August 1989
Supreme Court 12 pages U.S. SASIDHARAN Vs K. KARUNAKARAN & ANR
Bench: DUTT,M.M. (J) |
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22 August 1989
Supreme Court 10 pages SMT. LATA DEVI (MALl) Vs HARU RAJWAR
Bench: SAIKIA,K.N. (J) |
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22 August 1989
Supreme Court 8 pages STAR PAPER MILLS LTD. Vs COLLECTOR OF CENTRAL EXCISE, MEERUT
Bench: OJHA,N.D. (J) |
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22 August 1989
Supreme Court 16 pages N. MEERA RANI Vs GOVERNMENT OF TAMIL NADU & ANR.
Bench: VERMA,JAGDISH SARAN (J) |
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22 August 1989
Supreme Court 7 pages PRATHAMA BANK, HEAD OFFICE MORADABAD,THROUGH ITS CHAIRMAN Vs VIJAY KUMAR GOEL & ANR.
Bench: SHARMA,L.M. (J) |
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21 August 1989
Supreme Court 5 pages SHAM SUNDAR & ORS. Vs STATE OF HARYANA
Case number: Appeal (crl.) 524 of 1989 |
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18 August 1989
Supreme Court 10 pages PADMINI PRODUCTS Vs COLLECTOR OF CENTRAL EXCISE, BANGALORE
Bench: MUKHARJI,SABYASACHI (J) |
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16 August 1989
Supreme Court 9 pages MUNICIPAL CORPORATION OF THE CITY OF BARODA Vs BABUBHAI HIMATLAL
Bench: OZA,G.L. (J) |
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14 August 1989
Supreme Court 9 pages ALL INDIA BANK OFFICERS' CONFEDERATIONAND ORS. Vs UNION OF INDIA & ORS.
Case number: Transfer Petition (Civil) 219 of 1988 |
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14 August 1989
Supreme Court 9 pages TATA OIL MILLS CO. LTD. Vs COLLECTOR OF CENTRAL EXCISE
Bench: RANGNATHAN,S. |
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11 August 1989
Supreme Court 4 pages STATE OF U.P. THROUGH C.B.I. S.P.E. LUCKNOW Vs R.K. SRIVASTAVA AND ANOTHER.
Bench: DUTT,M.M. (J) |
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10 August 1989
Supreme Court 6 pages SENIOR SUPDT. OF POST OFFICE & ORS. Vs IZHAR HUSSAIN
Bench: KULDIP SINGH (J) |