Showing 32176 - 32190 of 41947 judgements
10 August 1989
Supreme Court
4 pages
KASHIRAM YADAV & ANR. Vs ORIENTAL FIRE & GEN. INSURANCE CO. & ORS.

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 2183 of 1988

10 August 1989
Supreme Court
7 pages
STATE OF ORISSA Vs NIRANJAN SWAIN

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 564 of 1982

10 August 1989
Supreme Court
6 pages
BAIDYANATH MAHAPATRA Vs STATE OF ORISSA & ANR.

Bench: SINGH,K.N. (J)
Case number: Appeal Civil 3050 of 1989

10 August 1989
Supreme Court
5 pages
OSSEIN AND GELATINE MANUFACTURERS'ASSOCIATION OF INDIA Vs MODI ALKALIES AND CHEMICALS LTD. & ANR.

Case number: Appeal (civil) 27 of 1989

10 August 1989
Supreme Court
3 pages
JANAK LAL Vs STATE OF MAHARASHTRA & ORS.

Bench: SHARMA,L.M. (J)
Case number: Appeal Civil 3255 of 1989

10 August 1989
Supreme Court
9 pages
COLLECTOR OF CENTRAL EXCISE, BARODA Vs AMBALAL SARABHAI ENTERPRISES

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 2215 of 1988

09 August 1989
Supreme Court
8 pages
MADHU MEHTA Vs UNION OF INDIA

Bench: MUKHARJI,SABYASACHI (J)
Case number: Writ Petition(Criminal) 216 of 1989

08 August 1989
Supreme Court
6 pages
DWARKA NATH SHARMA Vs UNION OF INDIA .

Bench: MISRA RANGNATH
Case number: C.A. No.-003224-003224 / 1989
Diary number: 70367 / 1989
Advocates: PETITIONER-IN-PERSON Vs C. V. SUBBA RAO

08 August 1989
Supreme Court
5 pages
BAJAJ AUTO LIMITED Vs BEHARI LAL KOHLI

Bench: SHARMA,L.M. (J)
Case number: Appeal Civil 2443 of 1980

08 August 1989
Supreme Court
13 pages
ATUL MATHUR, DIVISIONAL SALES MANAGER OFJENSON AND NICHOLSO Vs ATUL KALRA AND ANR.

Bench: NATRAJAN,S. (J)
Case number: Appeal Criminal 549 of 1987

08 August 1989
Supreme Court
5 pages
MEHTA RAVINDRARAI AJITRAI (DECEASED) THROUGHHIS HEIRS AND L Vs STATE OF GUJARAT

Bench: KANIA,M.H.
Case number: Appeal Civil 2169 of 1970

08 August 1989
Supreme Court
7 pages
MIR MOHD. OMAR & ORS. Vs STATE OF WEST BENGAL

Bench: SHETTY,K.J. (J)
Case number: Appeal Criminal 467 of 1989

07 August 1989
Supreme Court
8 pages
CARDAMOM PLANTERS ASSOCIATIONBODINAYAKANUR Vs DEPUTY COMMISSIONER OF SALES TAX (LAW)BOARD OF REVENUE (TAX

Bench: RANGNATHAN,S.
Case number: Appeal Civil 3261 of 1988

07 August 1989
Supreme Court
18 pages
MAGANLAL ETC. Vs JAISWAL INDUSTRIES NEEMACH & ORS.

Bench: OJHA,N.D. (J)
Case number: Appeal Civil 2990 of 1980

04 August 1989
Supreme Court
8 pages
SMT. MAINIA Vs DEPUTY DIRECTOR OF CONSOLIDATION & OTHERS

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 955 of 1981