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10 August 1989
Supreme Court 4 pages KASHIRAM YADAV & ANR. Vs ORIENTAL FIRE & GEN. INSURANCE CO. & ORS.
Bench: SHETTY,K.J. (J) |
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10 August 1989
Supreme Court 7 pages STATE OF ORISSA Vs NIRANJAN SWAIN
Bench: VERMA,JAGDISH SARAN (J) |
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10 August 1989
Supreme Court 6 pages BAIDYANATH MAHAPATRA Vs STATE OF ORISSA & ANR.
Bench: SINGH,K.N. (J) |
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10 August 1989
Supreme Court 5 pages OSSEIN AND GELATINE MANUFACTURERS'ASSOCIATION OF INDIA Vs MODI ALKALIES AND CHEMICALS LTD. & ANR.
Case number: Appeal (civil) 27 of 1989 |
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10 August 1989
Supreme Court 3 pages JANAK LAL Vs STATE OF MAHARASHTRA & ORS.
Bench: SHARMA,L.M. (J) |
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10 August 1989
Supreme Court 9 pages COLLECTOR OF CENTRAL EXCISE, BARODA Vs AMBALAL SARABHAI ENTERPRISES
Bench: MUKHARJI,SABYASACHI (J) |
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09 August 1989
Supreme Court 8 pages MADHU MEHTA Vs UNION OF INDIA
Bench: MUKHARJI,SABYASACHI (J) |
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08 August 1989
Supreme Court 6 pages DWARKA NATH SHARMA Vs UNION OF INDIA .
Bench: MISRA RANGNATH |
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08 August 1989
Supreme Court 5 pages BAJAJ AUTO LIMITED Vs BEHARI LAL KOHLI
Bench: SHARMA,L.M. (J) |
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08 August 1989
Supreme Court 13 pages ATUL MATHUR, DIVISIONAL SALES MANAGER OFJENSON AND NICHOLSO Vs ATUL KALRA AND ANR.
Bench: NATRAJAN,S. (J) |
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08 August 1989
Supreme Court 5 pages MEHTA RAVINDRARAI AJITRAI (DECEASED) THROUGHHIS HEIRS AND L Vs STATE OF GUJARAT
Bench: KANIA,M.H. |
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08 August 1989
Supreme Court 7 pages MIR MOHD. OMAR & ORS. Vs STATE OF WEST BENGAL
Bench: SHETTY,K.J. (J) |
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07 August 1989
Supreme Court 8 pages CARDAMOM PLANTERS ASSOCIATIONBODINAYAKANUR Vs DEPUTY COMMISSIONER OF SALES TAX (LAW)BOARD OF REVENUE (TAX
Bench: RANGNATHAN,S. |
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07 August 1989
Supreme Court 18 pages MAGANLAL ETC. Vs JAISWAL INDUSTRIES NEEMACH & ORS.
Bench: OJHA,N.D. (J) |
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04 August 1989
Supreme Court 8 pages SMT. MAINIA Vs DEPUTY DIRECTOR OF CONSOLIDATION & OTHERS
Bench: VERMA,JAGDISH SARAN (J) |