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14 February 1990
Supreme Court 4 pages SADHU SINGH GHUMAN Vs FOOD CORPORATION OF INDIA & ORS.
Bench: SHETTY,K.J. (J) |
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13 February 1990
Supreme Court 5 pages SHRI HIRA LAL CHAWLA Vs STATE OF U.P. .
Bench: MISRA RANGNATH |
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13 February 1990
Supreme Court 4 pages SMT. VIDHYA DHARI BHAGAT Vs ALLAHABAD LAW JOURNAL CO. LTD.
Bench: SHETTY,K.J. (J) |
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13 February 1990
Supreme Court 4 pages SESHASAYEE PAPER & BOARDS LIMITED, ERODE Vs COLLECTOR OF CENTRAL EXCISE, COIMBATORE
Bench: KANIA,M.H. |
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13 February 1990
Supreme Court 16 pages DORAB CAWASJI WARDEN Vs COOMI SORAB WARDEN & ORS.
Bench: SHARMA,L.M. (J) |
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09 February 1990
Supreme Court 9 pages MANAGEMENT OF M/S M.S. NALLY BHARATENGG. CO. LTD. Vs STATE OF BIHAR & ORS.
Bench: SHETTY,K.J. (J) |
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09 February 1990
Supreme Court 9 pages DHARMENDRA SUGANCHAND CHELAWAT & SUGANCHAND KANHAIYYALAL Vs UNION OF INDIA AND OTHERS
Bench: AGRAWAL,S.C. (J) |
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08 February 1990
Supreme Court 9 pages SMT. PUSHPA DEVI & ORS. Vs MILKHI RAM
Bench: SHETTY,K.J. (J) |
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07 February 1990
Supreme Court 5 pages CHAIRMAN, TAMIL NADU HOUSING BOARD, MADRAS Vs T.N. GANAPATHY
Bench: SHARMA,L.M. (J) |
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05 February 1990
Supreme Court 3 pages DEVI CINE PROJECTOR MANUFACTURINGCO., ETC. ETC. Vs COMMISSIONER OF INCOME TAX
Bench: VENKATACHALLIAH,M.N. (J) |
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05 February 1990
Supreme Court 17 pages KESHAVJI RAVJI & CO. ETC. ETC. Vs COMMISSIONER OF INCOME TAX
Bench: VENKATACHALLIAH,M.N. (J) |
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01 February 1990
Supreme Court 11 pages G.J. FERNANDEZ Vs STATE OF KARNATAKA & ORS.
Bench: RANGNATHAN,S. |
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31 January 1990
Supreme Court 4 pages GDB.SHEROMANI SAHAKARI AVAS SAMITI LTD. Vs STATE OF U.P. .
Case number: C.A. No.-000992-000992 / 1990 |
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31 January 1990
Supreme Court 15 pages M. AHAMEDKUTTY. Vs UNION OF INDIA & ANR.
Bench: SAIKIA,K.N. (J) |
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31 January 1990
Supreme Court 12 pages SURESH CHAND Vs GULAM CHISTI
Bench: AHMADI,A.M. (J) |