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20 February 1990
Supreme Court 6 pages DMAI Vs
Bench: THOMMEN,T.K. (J) |
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20 February 1990
Supreme Court 10 pages J.C. YADAV & ORS. Vs STATE OF HARYANA & ORS.
Bench: SINGH,K.N. (J) |
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20 February 1990
Supreme Court 5 pages K.K. KHOSLA & ANR. Vs STATE OF HARYANA & ORS.
Bench: KULDIP SINGH (J) |
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20 February 1990
Supreme Court 5 pages SUBHASH MEHTA Vs DR. S.P. CHOUDHARY (DEAD) BY LRS.
Case number: Appeal (civil) 355 of 1981 |
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20 February 1990
Supreme Court 11 pages GAJANAN NARAYAN PATIL AND ORS. Vs DATTATRAYA WAMAN PATIL AND ORS.
Bench: RAY,B.C. (J) |
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20 February 1990
Supreme Court 4 pages SAHAB SINGH AND OTHERS Vs STATE OF HARYANA
Bench: AHMADI,A.M. (J) |
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19 February 1990
Supreme Court 5 pages K. JAGADEESAN Vs UNION OF INDIA AND OTHERS
Bench: KANIA,M.H. |
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19 February 1990
Supreme Court 10 pages AMAR DEO PRAKASH AND ORS. ETC. ETC. Vs UNION OF INDIA AND ORS. ETC. ETC.
Case number: Writ Petition (Civil) 11704 of 1985 |
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16 February 1990
Supreme Court 5 pages JOGINDER SINGH SAINI ETC. ETC. Vs STATE OF HARYANA & ANR.
Bench: RAY,B.C. (J) |
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16 February 1990
Supreme Court 3 pages RATILAL B. SONI & ORS. Vs STATE OF GUJARAT & ORS.
Bench: KULDIP SINGH (J) |
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16 February 1990
Supreme Court 3 pages M.P. PRADHAN Vs UNION OF INDIA & ORS.
Bench: KULDIP SINGH (J) |
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16 February 1990
Supreme Court 14 pages M.P. JUNIOR ENGINEERS' ASSOCIATION ANDSANGARSH SAMITY & ORS Vs STATE OF MADHYA PRADESH & ANR.
Case number: Appeal (civil) 1191 of 1990 |
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16 February 1990
Supreme Court 5 pages INDIAN OXYGEN LTD. Vs STATE OF BIHAR & ORS.
Bench: SHETTY,K.J. (J) |
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14 February 1990
Supreme Court 23 pages AKBAR BADRUDDIN JIWANI Vs THE COLLECTOR OF CUSTOMS
Bench: RAY,B.C. (J) |
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14 February 1990
Supreme Court 8 pages M.K. HARIHAR IYER Vs AUTHORISED OFFICER LAND REFORMS, TIRUNELVELI
Bench: MUKHARJI,SABYASACHI (CJ) |