Showing 31966 - 31980 of 41947 judgements
20 February 1990
Supreme Court
6 pages
DMAI Vs

Bench: THOMMEN,T.K. (J)
Case number: C.A. No.-001308-001309 / 1980
Diary number: 63051 / 1980

20 February 1990
Supreme Court
10 pages
J.C. YADAV & ORS. Vs STATE OF HARYANA & ORS.

Bench: SINGH,K.N. (J)
Case number: Appeal Civil 1009 of 1980

20 February 1990
Supreme Court
5 pages
K.K. KHOSLA & ANR. Vs STATE OF HARYANA & ORS.

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 653 of 1981

20 February 1990
Supreme Court
5 pages
SUBHASH MEHTA Vs DR. S.P. CHOUDHARY (DEAD) BY LRS.

Case number: Appeal (civil) 355 of 1981

20 February 1990
Supreme Court
11 pages
GAJANAN NARAYAN PATIL AND ORS. Vs DATTATRAYA WAMAN PATIL AND ORS.

Bench: RAY,B.C. (J)
Case number: Appeal Civil 4676 of 1989

20 February 1990
Supreme Court
4 pages
SAHAB SINGH AND OTHERS Vs STATE OF HARYANA

Bench: AHMADI,A.M. (J)
Case number: Appeal Criminal 104 of 1990

19 February 1990
Supreme Court
5 pages
K. JAGADEESAN Vs UNION OF INDIA AND OTHERS

Bench: KANIA,M.H.
Case number: Appeal Civil 3607 of 1989

19 February 1990
Supreme Court
10 pages
AMAR DEO PRAKASH AND ORS. ETC. ETC. Vs UNION OF INDIA AND ORS. ETC. ETC.

Case number: Writ Petition (Civil) 11704 of 1985

16 February 1990
Supreme Court
5 pages
JOGINDER SINGH SAINI ETC. ETC. Vs STATE OF HARYANA & ANR.

Bench: RAY,B.C. (J)
Case number: Appeal Civil 1274 of 1984

16 February 1990
Supreme Court
3 pages
RATILAL B. SONI & ORS. Vs STATE OF GUJARAT & ORS.

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 1012 of 1987

16 February 1990
Supreme Court
3 pages
M.P. PRADHAN Vs UNION OF INDIA & ORS.

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 1899 of 1989

16 February 1990
Supreme Court
14 pages
M.P. JUNIOR ENGINEERS' ASSOCIATION ANDSANGARSH SAMITY & ORS Vs STATE OF MADHYA PRADESH & ANR.

Case number: Appeal (civil) 1191 of 1990

16 February 1990
Supreme Court
5 pages
INDIAN OXYGEN LTD. Vs STATE OF BIHAR & ORS.

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 1130 of 1990

14 February 1990
Supreme Court
23 pages
AKBAR BADRUDDIN JIWANI Vs THE COLLECTOR OF CUSTOMS

Bench: RAY,B.C. (J)
Case number: C.A. No.-003655-003655 / 1989
Diary number: 69820 / 1989
Advocates: SHRI NARAIN Vs P. PARMESWARAN

14 February 1990
Supreme Court
8 pages
M.K. HARIHAR IYER Vs AUTHORISED OFFICER LAND REFORMS, TIRUNELVELI

Bench: MUKHARJI,SABYASACHI (CJ)
Case number: Appeal Civil 695 of 1975