Showing 31831 - 31845 of 41947 judgements
03 May 1990
Supreme Court
6 pages
Vs

Bench: SAIKIA,K.N. (J)
Case number: /
Diary number: 65689 / 1983

03 May 1990
Supreme Court
6 pages
STATE OF ANDHRA PRADESH Vs DR. N. RAMACHANDRA RAO AND ORS.M. PANDURANGA RAJU AND ORS.

Case number: Appeal (civil) 3131 of 1988

03 May 1990
Supreme Court
4 pages
RAMESH CHANDRA Vs RANDHIR SINGH AND ORS.(VICE VERSA)

Bench: PUNCHHI,M.M.
Case number: Appeal Civil 1188 of 1977

03 May 1990
Supreme Court
4 pages
JUTE CORPORATION OF INDIA OFFICERS'ASSOCIATION ETC. Vs JUTE CORPORATION OF INDIA LTD. AND ANR. ETC.

03 May 1990
Supreme Court
5 pages
STATE OF MADHYA PRADESH AND ORS. Vs HOME DECORATORS AND FINANCE (PVT.) LTD. AND ANR.

Case number: Appeal (civil) 1416 of 1975

03 May 1990
Supreme Court
10 pages
TARA CHAND AND ANR. Vs RAM PRASAD

Bench: RAMASWAMY,K.
Case number: Appeal Civil 5052 of 1985

03 May 1990
Supreme Court
3 pages
NEELAGANGABAI AND ANR. Vs STATE OF KARNATAKA AND ORS.

Bench: SHARMA,L.M. (J)
Case number: Appeal Civil 1561 of 1988

03 May 1990
Supreme Court
22 pages
UNION OF INDIA AND ORS. Vs SUKUMAR SENGUPTA AND ORS.

Bench: MUKHARJI, SABYASACHI (CJ),KANIA, M.H.,SHETTY, K.J. (J),SAIKIA, K.N. (J),AGRAWAL, S.C. (J)
Case number: Appeal Civil 2833 of 1987

02 May 1990
Supreme Court
16 pages
MAHESH KUMAR CHAUHAN @ BANTI Vs UNION OF INDIA AND ORS.

Bench: PANDIAN,S.R. (J)
Case number: Appeal Civil 302 of 1990

02 May 1990
Supreme Court
16 pages
STATE OF UTTAR PRADESH Vs MOTI RAM AND ANR. ETC. ETC.

Bench: PANDIAN,S.R. (J)
Case number: Appeal Civil 517 of 1978

02 May 1990
Supreme Court
29 pages
DIRECT RECRUIT CLASS II ENGINEERING OFFICERS Vs STATE OF MAHARASHTRA AND ORS.

Bench: MUKHARJI, SABYASACHI (CJ),SHARMA, L.M. (J),PANDIAN, S.R. (J),SAWANT, P.B.,RAMASWAMY, K.
Case number: Appeal (civil) 194 of 1986

02 May 1990
Supreme Court
11 pages
SUNIL GUPTA AND ORS. Vs STATE OF MADHYA PRADESH AND ORS.

Bench: PANDIAN,S.R. (J)
Case number: Writ Petition(Criminal) 277 of 1989

02 May 1990
Supreme Court
13 pages
MARRI CHANDRA SHEKHAR RAO Vs DEAN, SETH G.S. MEDICAL COLLEGE AND ORS.

Bench: MUKHARJI, SABYASACHI (CJ),RAY, B.C. (J),SHARMA, L.M. (J),SAWANT, P.B.,RAMASWAMY, K.
Case number: Writ Petition (Civil) 989 of 1989

02 May 1990
Supreme Court
7 pages
VISHAL JEET Vs UNION OF INDIA AND ORS.

Bench: PANDIAN,S.R. (J)
Case number: Writ Petition(Criminal) 421 of 1989

02 May 1990
Supreme Court
10 pages
F.S. GANDHI (DEAD) BY LRS. Vs COMMISSIONER OF WEALTH TAX, ALLAHABAD

Bench: AGRAWAL,S.C. (J)
Case number: Appeal Civil 3752 of 1982