Showing 31786 - 31800 of 41947 judgements
13 August 1990
Supreme Court
5 pages
CHHETRIYA PARDUSHAN MUKTI SANGHARSH SAMITI Vs STATE OF U.P AND ORS.

Bench: MUKHARJI,SABYASACHI (CJ)
Case number: Writ Petition (Civil) 577 of 1988

10 August 1990
Supreme Court
10 pages
SYNDICATE BANK S.C.& S.T.EMP.ASSN. Vs THE UNION OF INDIA .

Bench: KASLIWAL,N.M. (J)
Case number: W.P.(C) No.-000847-000847 / 1987
Diary number: 68354 / 1987
Advocates: Vs MADHU MOOLCHANDANI

10 August 1990
Supreme Court
3 pages
YOGESH KUMAR AND ORS. Vs BHARAT PETROLEUM CORPN. LTD. AND ORS.

Bench: KANIA,M.H.
Case number: Special Leave Petition (Civil) 5775 of 1990

10 August 1990
Supreme Court
6 pages
DR. TRILOKI NATH SINGH Vs DR. BHAGWAN DIN MISRA AND ORS.

Bench: KASLIWAL,N.M. (J)
Case number: Appeal Civil 156 of 1976

08 August 1990
Supreme Court
6 pages
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE,BHUBNESHWAR, DISTRI Vs PARADIP PORT TRUST AND ANR.

Bench: SAIKIA,K.N. (J)
Case number: Appeal Civil 6247 of 1983

07 August 1990
Supreme Court
34 pages
ASHOKA MARKETING LTD. AND ANR. ETC. ETC. Vs PUNJAB NATIONAL BANK AND ORS. ETC. ETC.

Bench: MUKHARJI, SABYASACHI (CJ),RAY, B.C. (J),KANIA, M.H.,SAIKIA, K.N. (J),AGRAWAL, S.C. (J)
Case number: Appeal Civil 2368 of 1986

07 August 1990
Supreme Court
12 pages
NIRANJAN SINGH KARAM SINGH PUNJABI ANDORS ETC. ETC. Vs JITENDRA BHIMARAJ BIJJE AND ORS. ETC. ETC.

Bench: AHMADI,A.M. (J)
Case number: Appeal Criminal 703 of 1989

07 August 1990
Supreme Court
7 pages
D.V. KAPOOR Vs UNION OF INDIA AND ORS.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 5025 of 1985

06 August 1990
Supreme Court
3 pages
SATYANARAYAN SHARMA AND ORS. Vs NATIONAL MINERAL DEVELOPMENT CORPORATIONLTD. AND ORS.

Bench: SHARMA,L.M. (J)
Case number: Special Leave Petition (Civil) 12317 of 1987

06 August 1990
Supreme Court
7 pages
NORTHERN CORPORATION Vs UNION OF INDIA AND ORS.

Bench: MUKHARJI,SABYASACHI (CJ)
Case number: Writ Petition (Civil) 443 of 1988

06 August 1990
Supreme Court
3 pages
LAMINATED PACKINGS (P) LTD. Vs COLLECTOR OF CENTRAL EXCISE, GUNTUR

Bench: MUKHARJI,SABYASACHI (CJ)
Case number: Appeal Civil 2335 of 1989

03 August 1990
Supreme Court
6 pages
J.L. VARANDANI Vs SMT. ASHALATA MUKHERJEE (DEAD) BY LRS.

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Appeal Civil 671 of 1985

03 August 1990
Supreme Court
22 pages
REFERENCE UNDER ARTICLE 317(1) OF THE CONSTITU-TION OF INDI Vs

Case number: Special Leave Petition (Civil) 1 of 1983

03 August 1990
Supreme Court
4 pages
KHANJAN PAL Vs STATE OF U.P.

Bench: FATHIMA BEEVI,M. (J)
Case number: Appeal Criminal 328 of 1979

01 August 1990
Supreme Court
20 pages
LIFE INSURANCE CORPORATION OF INDIA Vs INDIA AUTOMOBILES AND CO. AND ORS.

Bench: RANGNATHAN,S.
Case number: Appeal Civil 1514 of 1979