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01 August 1990
Supreme Court 4 pages GURJA BEDIA AND ORS. Vs STATE OF BIHAR
Bench: FATHIMA BEEVI,M. (J) |
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27 July 1990
Supreme Court 9 pages J.K. COTTON SPG. AND WVG MILLS CO. LTD.,KALPI ROAD, KANPUR Vs STATE OF U.P. AND ORS.
Case number: Appeal (civil) 307 of 1987 |
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27 July 1990
Supreme Court 8 pages ABRAHAM MATHAl Vs SUB-COLLECTOR (LAND ACQ. OFFICER) AND ORS.
Bench: RAY,B.C. (J) |
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25 July 1990
Supreme Court 6 pages CHAIRMAN, SCHOOL OF BUDDHIST PHILOSOPHY, LEH Vs MAKHAN LAL MATTO AND ANR.
Bench: KULDIP SINGH (J) |
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24 July 1990
Supreme Court 4 pages DMAI Vs
Bench: FATHIMA BEEVI,M. (J) |
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23 July 1990
Supreme Court 10 pages UNION TERRITORY OF GOA, DAMAN AND DIU AND ANR. Vs LAKSHMIBAI NARAYAN PATIL ETC. ETC.ANDSMT. LAKSHMI BAI PATIL
Bench: SHARMA,L.M. (J) |
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20 July 1990
Supreme Court 20 pages SHASHIKANT LAXMAN KALE AND ANR. Vs UNION OF INDIA AND ANR.
Bench: VERMA,JAGDISH SARAN (J) |
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20 July 1990
Supreme Court 21 pages RAJ KUMAR RAJINDER SINGH Vs STATE OF HIMACHAL PRADESH AND OTHERS
Bench: AHMADI,A.M. (J) |
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19 July 1990
Supreme Court 17 pages BRIJ MOHAN AND ORS. Vs SMT. SUGRA BEGUM AND ORS.
Bench: KASLIWAL,N.M. (J) |
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19 July 1990
Supreme Court 5 pages RAMCHANDRA PANDURANG SONAR (DECEASED)THROUGH HIS HEIRS AND Vs MURLIDHAR RAMCHANDRA SONAR AND ORS.
Bench: SAWANT,P.B. |
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18 July 1990
Supreme Court 11 pages STATE BANK OF INDIA & ORS. ETC. Vs S. VIJAYA KUMAR & ORS. ETC.
Bench: KASLIWAL,N.M. (J) |
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16 July 1990
Supreme Court 2 pages DR. DAMODAR PANDA Vs STATE OF ORISSA AND ORS.
Bench: MISRA RANGNATH |
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16 July 1990
Supreme Court 4 pages SMT. KUSUM LATA SINGHAL Vs COMMISSIONER OF INCOME TAX RAJASTHAN,JAIPUR AND ORS.
Bench: MUKHARJI,SABYASACHI (CJ) |
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13 July 1990
Supreme Court 12 pages D.B. RAJU Vs H.J. KANTHARAJ AND OTHERS
Bench: SHARMA,L.M. (J) |
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13 July 1990
Supreme Court 26 pages KRISHENA KUMAR AND ANR. ETC. ETC. Vs UNION OF INDIA AND ORS.
Bench: MUKHARJI, SABYASACHI (CJ),RAY, B.C. (J),KANIA, M.H.,SAIKIA, K.N. (J),AGRAWAL, S.C. (J) |