Showing 31801 - 31815 of 41947 judgements
01 August 1990
Supreme Court
4 pages
GURJA BEDIA AND ORS. Vs STATE OF BIHAR

Bench: FATHIMA BEEVI,M. (J)
Case number: Appeal Criminal 96 of 1979

27 July 1990
Supreme Court
9 pages
J.K. COTTON SPG. AND WVG MILLS CO. LTD.,KALPI ROAD, KANPUR Vs STATE OF U.P. AND ORS.

Case number: Appeal (civil) 307 of 1987

27 July 1990
Supreme Court
8 pages
ABRAHAM MATHAl Vs SUB-COLLECTOR (LAND ACQ. OFFICER) AND ORS.

Bench: RAY,B.C. (J)
Case number: Appeal Civil 186 of 1976

25 July 1990
Supreme Court
6 pages
CHAIRMAN, SCHOOL OF BUDDHIST PHILOSOPHY, LEH Vs MAKHAN LAL MATTO AND ANR.

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 3492 of 1990

24 July 1990
Supreme Court
4 pages
DMAI Vs

Bench: FATHIMA BEEVI,M. (J)
Case number: Crl.A. No.-000387-000387 / 1990
Diary number: 75884 / 1990
Advocates: S. C. PATEL Vs

23 July 1990
Supreme Court
10 pages
UNION TERRITORY OF GOA, DAMAN AND DIU AND ANR. Vs LAKSHMIBAI NARAYAN PATIL ETC. ETC.ANDSMT. LAKSHMI BAI PATIL

Bench: SHARMA,L.M. (J)
Case number: Appeal Civil 1314 of 1979

20 July 1990
Supreme Court
20 pages
SHASHIKANT LAXMAN KALE AND ANR. Vs UNION OF INDIA AND ANR.

Bench: VERMA,JAGDISH SARAN (J)
Case number: Writ Petition (Civil) 136 of 1989

20 July 1990
Supreme Court
21 pages
RAJ KUMAR RAJINDER SINGH Vs STATE OF HIMACHAL PRADESH AND OTHERS

Bench: AHMADI,A.M. (J)
Case number: Appeal Civil 2966 of 1979

19 July 1990
Supreme Court
17 pages
BRIJ MOHAN AND ORS. Vs SMT. SUGRA BEGUM AND ORS.

Bench: KASLIWAL,N.M. (J)
Case number: Appeal Civil 1893 of 1989

19 July 1990
Supreme Court
5 pages
RAMCHANDRA PANDURANG SONAR (DECEASED)THROUGH HIS HEIRS AND Vs MURLIDHAR RAMCHANDRA SONAR AND ORS.

Bench: SAWANT,P.B.
Case number: Appeal Civil 3704 of 1989

18 July 1990
Supreme Court
11 pages
STATE BANK OF INDIA & ORS. ETC. Vs S. VIJAYA KUMAR & ORS. ETC.

Bench: KASLIWAL,N.M. (J)
Case number: Appeal Civil 3392 of 1990

16 July 1990
Supreme Court
2 pages
DR. DAMODAR PANDA Vs STATE OF ORISSA AND ORS.

Bench: MISRA RANGNATH
Case number: W.P.(C) No.-000511-000511 / 1988
Diary number: 61383 / 1988

16 July 1990
Supreme Court
4 pages
SMT. KUSUM LATA SINGHAL Vs COMMISSIONER OF INCOME TAX RAJASTHAN,JAIPUR AND ORS.

Bench: MUKHARJI,SABYASACHI (CJ)
Case number: Special Leave Petition (Civil) 15327 of 1989

13 July 1990
Supreme Court
12 pages
D.B. RAJU Vs H.J. KANTHARAJ AND OTHERS

Bench: SHARMA,L.M. (J)
Case number: Appeal Civil 3634 of 1989

13 July 1990
Supreme Court
26 pages
KRISHENA KUMAR AND ANR. ETC. ETC. Vs UNION OF INDIA AND ORS.

Bench: MUKHARJI, SABYASACHI (CJ),RAY, B.C. (J),KANIA, M.H.,SAIKIA, K.N. (J),AGRAWAL, S.C. (J)
Case number: Special Leave Petition (Civil) 8461 of 1986