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12 July 1990
Supreme Court 13 pages K.J. JOHN, ASSISTANT PUBLIC PROSECUTOR GRADE 1,PALAI ETC. E Vs STATE OF KERALA & ORS. ETC. ETC.
Bench: KASLIWAL,N.M. (J) |
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12 July 1990
Supreme Court 10 pages SMT. AZRA FATIMA Vs UNION OF INDIA AND OTHERS
Bench: KASLIWAL,N.M. (J) |
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12 July 1990
Supreme Court 19 pages DABUR INDIA LTD AND ANR. Vs STATE OF UTTAR PRADESH AND ORS.
Bench: MUKHARJI,SABYASACHI (CJ) |
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12 July 1990
Supreme Court 9 pages BARAUNI REFINERY PRAGATISHEEL SHRAMIKPARISHAD AND OTHERS Vs INDIAN OIL CORPORATION LIMITED AND OTHERS
Bench: AHMADI,A.M. (J) |
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10 July 1990
Supreme Court 4 pages STATE OF MADHYA PRADESH AND ORS. Vs RAMESHWAR RATHOD
Bench: MUKHARJI,SABYASACHI (CJ) |
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10 July 1990
Supreme Court 6 pages COMMISSIONER OF INCOME-TAX, MADRAS Vs K.R. SADAYAPPAN
Bench: MUKHARJI,SABYASACHI (CJ) |
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14 May 1990
Supreme Court 11 pages SYED FAROOQ MOHAMMAD Vs UNION OF INDIA AND ANR.
Bench: RAY,B.C. (J) |
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04 May 1990
Supreme Court 7 pages TAMIL NADU CAUVERY NVV NALA UP SANGAM Vs UNION OF INDIA .
Bench: MISRA RANGNATH |
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04 May 1990
Supreme Court 35 pages O.N.G.C. Vs ASSN. OF NATURAL GAS CONSUMING IND. &ORS
Bench: RANGNATHAN,S. |
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04 May 1990
Supreme Court 20 pages BANK OF INDIA Vs T.S. KELAWALA AND ORS.WITHS.U. MOTORS PRIVATE LTD.V.THE WOR
Bench: SAWANT,P.B. |
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04 May 1990
Supreme Court 32 pages PUNJAB LAND DEVELOPMENT ANDRECLAMATION CORPORATION LTD.,CHA Vs PRESIDING OFFICER, LABOUR COURT,CHANDIGARH ETC.
Bench: MUKHARJI, SABYASACHI (CJ),RAY, B.C. (J),KANIA, M.H.,SAIKIA, K.N. (J),AGRAWAL, S.C. (J) |
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04 May 1990
Supreme Court 11 pages INDIAN TEXTILE PAPER TUBE CO. LTD. Vs COLLECTOR OF CUSTOMS, MADRAS
Bench: SAWANT,P.B. |
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04 May 1990
Supreme Court 8 pages RURAL LITIGATION AND ENTITLEMENT KENDRAAND ORS. Vs STATE OF U.P. AND ORS.
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04 May 1990
Supreme Court 3 pages LT. GOVERNOR OF DELHI AND ORS. Vs CONST. DHARAMPAL AND ORS.
Bench: RAY,B.C. (J) |
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04 May 1990
Supreme Court 6 pages T. RAMAKRISHNIAH Vs STATE OF KARNATAKA
Bench: RAY,B.C. (J) |