Showing 31696 - 31710 of 41947 judgements
23 October 1990
Supreme Court
11 pages
BIKANER GYPSUMS LTD. Vs COMMISSIONER OF INCOME TAX, RAJASTHAN

Bench: SINGH,K.N. (J)
Case number: Appeal Civil 262 of 1976

23 October 1990
Supreme Court
5 pages
S.P. DUBEY Vs M.P.S.R.T. CORPN. AND ANR.

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 1731 of 1986

11 October 1990
Supreme Court
8 pages
R.M.NARAYANAN CHETTIAR Vs N.LAKSHMANAN CHETTIAR .

Bench: KANIA,M.H.
Case number: C.A. No.-004890-004891 / 1990
Diary number: 75880 / 1990

11 October 1990
Supreme Court
12 pages
RAJASTHAN STATE ELECTRICITY BOARD AND ORS. Vs LAXMAN LAL ETC. ETC.

Bench: KASLIWAL,N.M. (J)
Case number: Appeal Civil 2917 of 1985

10 October 1990
Supreme Court
4 pages
JIWANI KUMARI PAREKH Vs SATYABRATA CHAKRAVORTY, MANAGING DIRECTORAND CHIEF EXECUTIV

Bench: KANIA,M.H.
Case number: Contempt Petition (Civil) 71 of 1990

10 October 1990
Supreme Court
8 pages
MALAYAMMAL AND ORS. Vs A MALAYALAM PILLAI AND ORS.

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 140 of 1977

10 October 1990
Supreme Court
12 pages
BHOOLCHAND AND ANR. Vs KAY PEE CEE INVESTMENTS AND ANR.

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 4701 of 1985

10 October 1990
Supreme Court
6 pages
PHAGWARA IMPROVEMENT TRUST Vs STATE OF PUNJAB AND ORS.

Bench: RAY,B.C. (J)
Case number: Appeal Civil 5036 of 1989

09 October 1990
Supreme Court
9 pages
MILAK BROTHERS Vs UNION OF INDIA AND ORS.

Bench: RANGNATHAN,S.
Case number: Appeal Civil 390 of 1979

09 October 1990
Supreme Court
8 pages
CENTRAL BANK OF INDIA Vs C. BERNARD

Bench: AHMADI,A.M. (J)
Case number: Appeal Civil 3071 of 1988

09 October 1990
Supreme Court
10 pages
DEVDUTTA AND ORS. ETC. Vs STATE OF M.P. AND ORS. ETC.

Case number: Appeal (civil) 3412 of 1986

09 October 1990
Supreme Court
4 pages
SMT. ISABELLA JOHNSON Vs M.A. SUSAI

Bench: KANIA,M.H.
Case number: Appeal Civil 2771 of 1981

09 October 1990
Supreme Court
12 pages
STATE OF U.P. AND ORS. Vs DELHI CLOTH MILLS & ANR.

Bench: SAIKIA,K.N. (J)
Case number: Appeal Civil 4843 of 1990

09 October 1990
Supreme Court
9 pages
SITA RAM Vs CHHOTA BHONDEY AND OTHERS

Bench: AGRAWAL,S.C. (J)
Case number: Appeal Civil 1811 of 1976

09 October 1990
Supreme Court
6 pages
POONJABHAI VARMALIDAS Vs COMMISSIONER OF INCOME TAX, AHMEDABAD

Bench: THOMMEN,T.K. (J)
Case number: Appeal Civil 1431 of 1976