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18 September 1990
Supreme Court 6 pages PUNJAB TRADERS AND ORS. Vs STATE OF PUNJAB AND ORS.
Bench: THOMMEN,T.K. (J) |
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18 September 1990
Supreme Court 6 pages VEERATTALINGAM AND OTHERS Vs RAMESH AND OTHERS
Bench: SHARMA,L.M. (J) |
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18 September 1990
Supreme Court 14 pages U. PONNAPPA MOOTHAN SONS, PALGHAT Vs CATHOLIC SYRIAN BANK LTD. AND OTHERS
Bench: REDDY,K. JAYACHANDRA (J) |
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18 September 1990
Supreme Court 5 pages SHESHRAO JANGLUJI BAGDE Vs BHAIYYA S/O GOVINDRAO KARALE AND ORS.
Case number: Appeal (civil) 2166 of 1987 |
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18 September 1990
Supreme Court 11 pages ARDHENDU BHUSAN HALDAR (DEAD) BY L.RS. ETC. ETC. Vs SMT. GANGAMONI MONDAL ETC. ETC.
Bench: RANGNATHAN,S. |
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18 September 1990
Supreme Court 5 pages DR. TARAKPRASAD RAJARAM Vs SMT. VESTA UKARA (DEAD) BY LRS. AND ORS.
Bench: SINGH,K.N. (J) |
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17 September 1990
Supreme Court 5 pages BALDEV RAJ Vs STATE OF HARYANA
Bench: FATHIMA BEEVI,M. (J) |
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14 September 1990
Supreme Court 7 pages INCOME TAX OFFICER, CALlCUT Vs SMT. N.K. SARADA THAMPATTY
Case number: Appeal (civil) 778 of 1976 |
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14 September 1990
Supreme Court 11 pages ESKAYEF LIMITED Vs COLLECTOR OF CENTRAL EXCISE
Bench: AGRAWAL,S.C. (J) |
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14 September 1990
Supreme Court 8 pages GOVT. OF ANDHRA PRADESH AND ORS. ETC. Vs M.A. KAREEM AND OTHERS ETC.
Bench: SHARMA,L.M. (J) |
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14 September 1990
Supreme Court 13 pages KAMARUNNISSA ETC. ETC. Vs UNION OF INDIA AND ORS.
Bench: AHMADI,A.M. (J) |
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13 September 1990
Supreme Court 5 pages G B MAHAJAN Vs THE JALGAON MUNICIPAL COUNCIL .
Bench: VENKATACHALLIAH,M.N. (J) |
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13 September 1990
Supreme Court 7 pages P.N. VEETI NARAYANI Vs PATHUMMA BEEVI AND ANOTHER
Bench: PUNCHHI,M.M. |
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13 September 1990
Supreme Court 5 pages KULWANT SINGH GILL Vs STATE OF PUNJAB
Bench: RAMASWAMY,K. |
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12 September 1990
Supreme Court 6 pages BARA SINGH Vs KASHMIRA SINGH AND ORS.
Bench: SAIKIA,K.N. (J) |