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01 November 1990
Supreme Court 2 pages H.L. RANDEV AND ORS. Vs HIGH COURT OF PUNJAB AND HARYANA AND ORS.
Bench: RAMASWAMY,K. |
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31 October 1990
Supreme Court 2 pages M.C. MEHTA Vs STATE OF TAMIL NADU .
Case number: W.P.(C) No.-000465-000465 / 1986 |
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31 October 1990
Supreme Court 3 pages BRATHI ALIAS SUKHDEV SINGH Vs STATE OF PUNJAB
Bench: KULDIP SINGH (J) |
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31 October 1990
Supreme Court 2 pages UNION OF INDIA AND ANR. Vs U.P. STATE WARE HOUSING CORPORATION
Bench: PUNCHHI,M.M. |
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30 October 1990
Supreme Court 3 pages ORIENT PAPER & IND. LTD. & ANR. ETC.ETC. Vs STATE OF ORISSA .
Bench: THOMMEN,T.K. (J) |
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30 October 1990
Supreme Court 2 pages MST. MOHINDERO Vs KARTAR SINGH AND ORS.
Bench: KULDIP SINGH (J) |
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26 October 1990
Supreme Court 4 pages COMMISSIONER OF INCOME TAX, DELHI CENTRAL Vs MODI SPINNING AND WEAVING MILLS CO. LTD.
Bench: PUNCHHI,M.M. |
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26 October 1990
Supreme Court 27 pages POLLISETTI PULLAMMA AND ORS. Vs KALLURI RAMESWARAMMA AND ORS.
Bench: SAIKIA,K.N. (J) |
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26 October 1990
Supreme Court 5 pages MARINE TIMES PUBLICATIONS PVT. LTD. Vs SHIRIRAM TRANSPORT AND FINANCE CO. LTD. AND ANR.
Bench: KANIA,M.H. |
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26 October 1990
Supreme Court 20 pages SUBHASH SHARMA AND OTHERS Vs UNION OF INDIA
Bench: MISRA,RANGNATH (CJ) |
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25 October 1990
Supreme Court 20 pages GURMAIL SINGH AND ORS. ETC. ETC. Vs STATE OF PUNJAB AND ORS.
Bench: RANGNATHAN,S. |
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25 October 1990
Supreme Court 16 pages MURLI MANOHAR AND CO. AND ANR. Vs STATE OF HARYANA AND ANR. ETC. ETC.
Bench: RANGNATHAN,S. |
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24 October 1990
Supreme Court 6 pages CENTRAL BOARD OF DIRECT TAXES AND ANR. Vs DR. O.N. TRIPATHI AND ORS.
Case number: Appeal (civil) 2675 of 1987 |
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23 October 1990
Supreme Court 10 pages UNION OF INDIA AND ORS. Vs DEV RAJ GUPTA AND ORS.
Bench: SAWANT,P.B. |
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23 October 1990
Supreme Court 5 pages SUTLEJ COTTON MILLS LTD. Vs COMMISSIONER OF INCOME TAX, WEST BENGAL III,CALCUTTA
Bench: AGRAWAL,S.C. (J) |