Showing 31711 - 31725 of 41947 judgements
09 October 1990
Supreme Court
7 pages
DELHI CLOTH AND GENERAL MILLS LTD. Vs S. PARAMJIT SINGH AND ANOTHER

Bench: THOMMEN,T.K. (J)
Case number: Appeal Civil 4043 of 1987

09 October 1990
Supreme Court
6 pages
CHANDER BHAN Vs HOTILAL GUPTA AND OTHERS

Bench: KANIA,M.H.
Case number: Appeal Civil 592 of 1982

08 October 1990
Supreme Court
10 pages
RAJASTHAN STATE ELECTRICITY BOARD Vs CESS APPELLATE COMMITTEE AND ANR. ETC.

Bench: AHMADI,A.M. (J)
Case number: Appeal Civil 4843 of 1990

05 October 1990
Supreme Court
6 pages
BUDHWA ALIAS RAMCHARAN AND ORS Vs STATE OF MADHYA PRADESH

Bench: FATHIMA BEEVI,M. (J)
Case number: Appeal Criminal 168 of 1979

05 October 1990
Supreme Court
10 pages
DILAVER HUSSAIN SON OF MOHAMMADBHAILALIWALA ETC. Vs STATE OF GUJARAT AND ANR.

Case number: Appeal (crl.) 259 of 1987

21 September 1990
Supreme Court
4 pages
SHRI RAMESH CHANDRA Vs SRI SHIV CHARAN DASS

Bench: SAHAI,R.M. (J)
Case number: C.A. No.-002840-002840 / 1982
Diary number: 63204 / 1982

21 September 1990
Supreme Court
5 pages
KRISHNA KISHORE FIRM Vs GOVT. OF. A.P. AND OTHERS

Bench: SAHAI,R.M. (J)
Case number: Appeal Civil 2674 of 1977

21 September 1990
Supreme Court
6 pages
SHAM SUNDER Vs PURAN AND ANR.

Bench: FATHIMA BEEVI,M. (J)
Case number: Appeal Criminal 195 of 1984

21 September 1990
Supreme Court
49 pages
INDIAN METALS AND FERRO ALLOYS LTD. Vs UNION OF INDIA AND ORS.

Bench: RANGNATHAN,S.
Case number: Special Leave Petition (Civil) 16435 of 1987

21 September 1990
Supreme Court
6 pages
SAMRAT INTERNATIONAL (P) LTD. Vs COLLECTOR OF CENTRAL EXCISE HYDERABAD

Bench: FATHIMA BEEVI,M. (J)
Case number: Appeal Civil 4460 of 1988

21 September 1990
Supreme Court
10 pages
GURBAX SINGH S/O CHANDA SINGH Vs FINANCIAL COMMISSIONER AND ANR.

Bench: SAIKIA,K.N. (J)
Case number: Appeal Civil 4718 of 1990

20 September 1990
Supreme Court
26 pages
KUMARI SHRILEKHA VIDYARTHI ETC. ETC. Vs STATE OF U.P. AND ORS.

Bench: VERMA,JAGDISH SARAN (J)
Case number: Writ Petition (Civil) 706 of 1990

19 September 1990
Supreme Court
8 pages
DHIRAJLAL MADHAVLAL BHARTI Vs L.M. SUD .

Case number: C.A. No.-001213-001213 / 1979
Diary number: 62228 / 1979
Advocates: PETITIONER-IN-PERSON Vs H. S. PARIHAR

19 September 1990
Supreme Court
14 pages
G. ANIL KUMAR Vs PADMANABHAN NAIR .

Bench: AHMADI,A.M. (J)
Case number: W.P.(C) No.-000112-000112 / 1990
Diary number: 61553 / 1990
Advocates: E. M. S. ANAM Vs

19 September 1990
Supreme Court
25 pages
STATE OF MADHYA PRADESH AND ANR. Vs G.S. DALL AND FLOUR MILLS

Bench: RANGNATHAN,S.
Case number: Appeal Civil 2211 of 1988