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09 October 1990
Supreme Court 7 pages DELHI CLOTH AND GENERAL MILLS LTD. Vs S. PARAMJIT SINGH AND ANOTHER
Bench: THOMMEN,T.K. (J) |
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09 October 1990
Supreme Court 6 pages CHANDER BHAN Vs HOTILAL GUPTA AND OTHERS
Bench: KANIA,M.H. |
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08 October 1990
Supreme Court 10 pages RAJASTHAN STATE ELECTRICITY BOARD Vs CESS APPELLATE COMMITTEE AND ANR. ETC.
Bench: AHMADI,A.M. (J) |
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05 October 1990
Supreme Court 6 pages BUDHWA ALIAS RAMCHARAN AND ORS Vs STATE OF MADHYA PRADESH
Bench: FATHIMA BEEVI,M. (J) |
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05 October 1990
Supreme Court 10 pages DILAVER HUSSAIN SON OF MOHAMMADBHAILALIWALA ETC. Vs STATE OF GUJARAT AND ANR.
Case number: Appeal (crl.) 259 of 1987 |
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21 September 1990
Supreme Court 4 pages SHRI RAMESH CHANDRA Vs SRI SHIV CHARAN DASS
Bench: SAHAI,R.M. (J) |
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21 September 1990
Supreme Court 5 pages KRISHNA KISHORE FIRM Vs GOVT. OF. A.P. AND OTHERS
Bench: SAHAI,R.M. (J) |
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21 September 1990
Supreme Court 6 pages SHAM SUNDER Vs PURAN AND ANR.
Bench: FATHIMA BEEVI,M. (J) |
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21 September 1990
Supreme Court 49 pages INDIAN METALS AND FERRO ALLOYS LTD. Vs UNION OF INDIA AND ORS.
Bench: RANGNATHAN,S. |
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21 September 1990
Supreme Court 6 pages SAMRAT INTERNATIONAL (P) LTD. Vs COLLECTOR OF CENTRAL EXCISE HYDERABAD
Bench: FATHIMA BEEVI,M. (J) |
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21 September 1990
Supreme Court 10 pages GURBAX SINGH S/O CHANDA SINGH Vs FINANCIAL COMMISSIONER AND ANR.
Bench: SAIKIA,K.N. (J) |
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20 September 1990
Supreme Court 26 pages KUMARI SHRILEKHA VIDYARTHI ETC. ETC. Vs STATE OF U.P. AND ORS.
Bench: VERMA,JAGDISH SARAN (J) |
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19 September 1990
Supreme Court 8 pages DHIRAJLAL MADHAVLAL BHARTI Vs L.M. SUD .
Case number: C.A. No.-001213-001213 / 1979 |
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19 September 1990
Supreme Court 14 pages G. ANIL KUMAR Vs PADMANABHAN NAIR .
Bench: AHMADI,A.M. (J) |
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19 September 1990
Supreme Court 25 pages STATE OF MADHYA PRADESH AND ANR. Vs G.S. DALL AND FLOUR MILLS
Bench: RANGNATHAN,S. |