Showing 31741 - 31755 of 41947 judgements
12 September 1990
Supreme Court
4 pages
DESH RAJ GUPTA Vs INDUSTRIAL TRIBUNAL IV, U.P. LUCKNOW AND ANOTHER

Bench: SHARMA,L.M. (J)
Case number: Appeal Civil 453 of 1984

11 September 1990
Supreme Court
10 pages
DMAI Vs

Bench: SAIKIA,K.N. (J)
Case number: C.A. No.-002494-002494 / 1978
Diary number: 61162 / 1978
Advocates: A. SUBBA RAO Vs

11 September 1990
Supreme Court
5 pages
MISS LIZA ARULANANDAM Vs SMT. A.S. SULOCHANA

Bench: RAMASWAMY,K.
Case number: Appeal Civil 2228 of 1982

11 September 1990
Supreme Court
8 pages
ASHOK KUMAR Vs STATE OF RAJASTHAN

Bench: SAHAI,R.M. (J)
Case number: Appeal Criminal 453 of 1986

06 September 1990
Supreme Court
5 pages
DR.(MRS.)KIRTI DESHMANKAR Vs UNION OF INDIA .

Bench: SHARMA,L.M. (J)
Case number: C.A. No.-004479-004479 / 1990
Diary number: 73835 / 1990
Advocates: Vs GAGRAT AND CO

06 September 1990
Supreme Court
14 pages
PERIYAR AND PAREEKANNI RUBBERS LTD. Vs STATE OF KERALA

Bench: RAMASWAMY,K.
Case number: Appeal Civil 543 of 1974

05 September 1990
Supreme Court
5 pages
INDIRA BAI Vs NAND KISHORE

Bench: SAHAI,R.M. (J)
Case number: Appeal Civil 105 of 1990

05 September 1990
Supreme Court
2 pages
J.K. AGGARWAL Vs HARYANA SEEDS DEVELOPMENT CORPORATION LTD.AND ORS.

Bench: VENKATACHALLIAH,M.N. (J)
Case number: Appeal Civil 4632 of 1990

04 September 1990
Supreme Court
7 pages
JUTE CORPORATION OF INDIA LTD. Vs COMMISSIONER OF INCOME TAX AND ANR.

Bench: SINGH,K.N. (J)
Case number: Appeal Civil 1935 of 1981

04 September 1990
Supreme Court
6 pages
SARASWATI INDUSTRIAL SYNDICATE LTD. Vs C.I.T., HARYANA, HIMACHAL PRADESH, DELHI

Bench: SINGH,K.N. (J)
Case number: Appeal Civil 91 of 1976

04 September 1990
Supreme Court
139 pages
DELHI TRANSPORT CORPORATION Vs D.T.C. MAZDOOR CONGRESS

Bench: MUKHARJI, SABYASACHI (CJ),RAY, B.C. (J),SHARMA, L.M. (J),SAWANT, P.B.,RAMASWAMY, K.
Case number: Appeal Civil 2876 of 1986

31 August 1990
Supreme Court
6 pages
DR. DINESH KUMAR Vs MOTILAL NEHRU MEDICAL COLLEGE .

Case number: W.P.(C) No.-000348-000352 / 1985
Diary number: 61155 / 1985
Advocates: Vs RAJ KUMAR MEHTA

31 August 1990
Supreme Court
4 pages
U.P.JUNIOR DOCTOR'S ACTION COMMITTEE Vs DR. B.SHEETAL NANDWANI

Case number: C.A. No.-004444-004444 / 1990
Diary number: 74448 / 1990
Advocates: PRADEEP MISRA Vs

31 August 1990
Supreme Court
3 pages
TEK CHAND (DEAD) BY L.RS. AND ORS. Vs UNION OF INDIA AND ORS. ETC.

Bench: KANIA,M.H.
Case number: Appeal Civil 1334 of 1982

30 August 1990
Supreme Court
6 pages
RAM CHANDRA SINOH (DEAD) THROUGH LEGAL HEIRS Vs STATE OF U.P. AND OTHERS

Bench: AGRAWAL,S.C. (J)
Case number: Appeal Civil 5653 of 1983