Showing 31666 - 31680 of 41947 judgements
14 November 1990
Supreme Court
2 pages
TAPAN KUMAR MUKHERJEE Vs HEROMONI MONDAL AND ANR.

Bench: RANGNATHAN,S.
Case number: Contempt Petition (crl.) 21 of 1990

13 November 1990
Supreme Court
3 pages
M.O.H. UDUMAN Vs M.O.H. ASLUM

Bench: RAMASWAMY,K.
Case number: C.A. No.-005343-005343 / 1990
Diary number: 72816 / 1990
Advocates: KRISHNAMURTHI SWAMI Vs K. RAM KUMAR

13 November 1990
Supreme Court
2 pages
SMT. SHANTI AND ANR. Vs STATE OF HARYANA

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Appeal Criminal 368 of 1990

13 November 1990
Supreme Court
2 pages
MAJOR SURESH CHAND MEHRA Vs DEFENCE SECRETARY (U.O.I.) AND OTHERS

Bench: MISRA,RANGNATH (CJ)
Case number: Writ Petition(Criminal) 625 of 1980

12 November 1990
Supreme Court
2 pages
BASTHI KASIM SAHEB (DEAD) BY L.RS. Vs MYSORE STATE ROAD TRANSPORT CORPORATION ANDORS.

Bench: SHARMA,L.M. (J)
Case number: Appeal Civil 2097 of 1974

09 November 1990
Supreme Court
5 pages
P. ORR AND SONS (P) LTD. Vs ASSOCIATED PUBLISHERS (MADRAS) LIMITED

Bench: THOMMEN,T.K. (J)
Case number: Appeal Civil 5226 of 1990

09 November 1990
Supreme Court
2 pages
NITYANANDA KAR AND ANR. ETC. ETC. Vs STATE OF ORISSA AND ORS. ETC.

Bench: PUNCHHI,M.M.
Case number: Appeal Civil 750 of 1987

09 November 1990
Supreme Court
2 pages
A.K. BHATNAGAR AND ORS. Vs UNION OF INDIA AND ORS.

Bench: MISRA,RANGNATH (CJ)
Case number: Writ Petition (Civil) 12874 of 1985

07 November 1990
Supreme Court
2 pages
TEHRI BANDH VIRODHI SANGARSH SAMITI AND ORS. Vs STATE OF U.P AND ORS.

Bench: SINGH,K.N. (J)
Case number: Writ Petition (Civil) 12829 of 1985

07 November 1990
Supreme Court
2 pages
HAMDA AMMAL Vs AVADIAPPA PATHAR AND 3 OTHERS

Bench: THOMMEN,T.K. (J)
Case number: Appeal Civil 110 of 1984

06 November 1990
Supreme Court
4 pages
KESHAV CHANDRA JOSHI Vs U.O.I. .

Bench: RAMASWAMY,K.
Case number: W.P.(C) No.-000626-000626 / 1986
Diary number: 67825 / 1986
Advocates: DINESH KUMAR GARG Vs

06 November 1990
Supreme Court
3 pages
COMMISSIONER OF WEALTH TAX, CALCUTTA Vs SMT. ANJAMLI KHAN

Case number: Appeal (civil) 864 of 1976

05 November 1990
Supreme Court
3 pages
H.C.PUTTASWAMY Vs THE HON.C.J.,HIGH COURT OF KARNATAKA

Case number: R.P.(C) No.-000378-000384 / 1990
Diary number: 67609 / 1990
Advocates: Vs LAKSHMI RAMAN SINGH

05 November 1990
Supreme Court
2 pages
M.L. SACHDEV Vs UNION OF INDIA AND ANR.

Bench: MISRA,RANGNATH (CJ)
Case number: Writ Petition (Civil) 297 of 1990

01 November 1990
Supreme Court
3 pages
MANGANANESE ORE (INDIA) LTD. Vs CHANDI LAL SAHA AND ORS.

Case number: Appeal (civil) 1835 of 1978