Showing 31651 - 31665 of 41947 judgements
22 November 1990
Supreme Court
2 pages
STATE OF MAHARASHTRA AND ORS. Vs MOHAMMED SALIM KHAN AND ORS.

Bench: SHETTY,K.J. (J)
Case number: Appeal Criminal 640 of 1990

21 November 1990
Supreme Court
8 pages
STATE OF HARYANA Vs CHAUDHARI BHAJAN LAL .

Bench: PANDIAN,S.R. (J)
Case number: C.A. No.-005412-005412 / 1990
Diary number: 73896 / 1990
Advocates: KUSUM CHAUDHARY Vs INDU GOSWAMY

21 November 1990
Supreme Court
3 pages
RAMPUR DISTILLERY AND CHEMICALS CO. LTD. Vs COMMISSIONER OF INCOME-TAX, LUCKNOW

Bench: RAMASWAMY,K.
Case number: Appeal Civil 1762 of 1975

20 November 1990
Supreme Court
6 pages
DARSHAN SINGH AND ANR. ETC. ETC. Vs RAM PAL SINGH AND ANR. ETC. ETC.

Bench: SAIKIA,K.N. (J)
Case number: Appeal Civil 248 of 1974

20 November 1990
Supreme Court
3 pages
UNION OF INDIA AND ORS. Vs MOHD. RAMZAN KHAN

Bench: MISRA,RANGNATH (CJ)
Case number: Appeal Civil 571 of 1985

19 November 1990
Supreme Court
3 pages
INDIAN OIL CORPORATION LTD. Vs AMRITSAR GAS SERVICE AND ORS.

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 5701 of 1985

16 November 1990
Supreme Court
3 pages
AJAY KUMAR AGARWAL Vs STATE OF U.P. .

Case number: W.P.(C) No.-001114-001114 / 1990
Diary number: 69205 / 1990

16 November 1990
Supreme Court
2 pages
UNION OF INDIA AND OTHERS Vs S.L. DUTTA AND OTHERS

Bench: KANIA,M.H.
Case number: Appeal Civil 5349 of 1990

15 November 1990
Supreme Court
4 pages
PRIYANKA OVERSEAS PVT. LTD. AND ANR. Vs UNION OF INDIA AND ORS.

Bench: KASLIWAL,N.M. (J)
Case number: Writ Petition (Civil) 557 of 1988

15 November 1990
Supreme Court
2 pages
SYED HASAN RASUL NUMA AND ANR. Vs UNION OF INDIA AND ANR.

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 1906 of 1976

15 November 1990
Supreme Court
3 pages
MOHINDER SAIN GARG ETC. ETC. Vs STATE OF PUNJAB AND ORS.

Bench: KASLIWAL,N.M. (J)
Case number: Appeal Civil 5329 of 1990

15 November 1990
Supreme Court
2 pages
VIKRAM SINGH AND ANR. Vs SUBORDINATE SERVICES SELECTION BARD, HARYANAAND ORS.

Bench: KASLIWAL,N.M. (J)
Case number: Appeal Civil 2366 of 1989

15 November 1990
Supreme Court
3 pages
RAVIKANT BHAGOJI DHUMAL AND ORS. ETC. Vs STATE OF MAHARASHTRA

Bench: SHARMA,L.M. (J)
Case number: Appeal Criminal 371 of 1978

15 November 1990
Supreme Court
2 pages
RAI CHAND JAIN Vs MISS CHANDRA KANTA KHOSLA

Bench: RAY,B.C. (J)
Case number: Appeal Civil 5346 of 1990

14 November 1990
Supreme Court
2 pages
MEHRA BROS. Vs JOINT COMMERCIAL OFFICER, MADRAS

Bench: RANGNATHAN,S.
Case number: Appeal Civil 1367 of 1975