Legal Authority
Court Fees
Bare Acts
Judgements
Documents
Dictionary
Login
Register
SIMHADRI SATYA NARAYANA RAO Vs M. BUDDA PRASAD AND ORS.
21 December 1990
Supreme Court
Download
SIMHADRI SATYA NARAYANA RAO
Vs
M. BUDDA PRASAD AND ORS.
Case number:
Appeal (civil) 4532 of 1990
Page 1
Page 2
Page 3
Page 4
Page 5
Page 6
Page 7
Page 8
1
2
3
4
5
6
7
8