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02 April 1991
Supreme Court 8 pages SCHEDULED CASTE AND WEAKER SECTION WELFAREASSOCIATION (REGD Vs STATE OF KARNATAKA AND ORS.
Bench: FATHIMA BEEVI,M. (J) |
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26 March 1991
Supreme Court 26 pages N.K. JAIN AND OTHERS Vs C.K.SHAH AND OTHERS
Bench: REDDY,K. JAYACHANDRA (J) |
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22 March 1991
Supreme Court 24 pages GARDEN SILK WEAVING FACTORY, SURAT Vs COMMISSIONER OF INCOME TAX,GUJARAT, AHMEDABAD
Bench: RANGNATHAN,S. |
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22 March 1991
Supreme Court 1 pages MOHIT LAL DAS Vs REBA RANI SAHA
Bench: MISRA,RANGNATH (CJ) |
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20 March 1991
Supreme Court 4 pages K.VIMAL Vs K.VEERASWAMY
Bench: FATHIMA BEEVI,M. (J) |
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19 March 1991
Supreme Court 8 pages LAXMI SHANKAR PANDEY Vs UNION OF INDIA AND ORS.
Bench: REDDY,K. JAYACHANDRA (J) |
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14 March 1991
Supreme Court 7 pages M.C. MEHTA Vs UNION OF INDIA
Case number: W.P.(C) No.-013029-013029 / 1985 |
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14 March 1991
Supreme Court 14 pages K.NAGAMALLESHWARA RAO AND ORS. Vs STATE OF ANDHRA PRADESH
Case number: Appeal (crl.) 680 of 1987 |
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14 March 1991
Supreme Court 8 pages BHUPPENDRA SINGH AND ORS Vs STATE OF UTTAR PRADESH
Bench: RAMASWAMI,V. (J) II |
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14 March 1991
Supreme Court 0 pages EX. CAPT. K. BALASUBRAMANIAN ETC. Vs STATE OF TAMIL NADU AND ANR. ETC.
Bench: AGRAWAL,S.C. (J) |
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13 March 1991
Supreme Court 12 pages PRAKASH WAREHOUSING & CO. Vs MUNICIPAL CORPN. OF GREATER BOMBAY
Bench: THOMMEN,T.K. (J) |
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13 March 1991
Supreme Court 7 pages TOOLSIDASS JEWRAJ Vs ADDITIONAL COLLECTOR OF CUSTOMS AND OTHERS
Bench: KASLIWAL,N.M. (J) |
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13 March 1991
Supreme Court 9 pages R. MCDILL AND COMPANY PVT. LTD. Vs GOURI SHANKAR SARDA AND OTHERS
Bench: KASLIWAL,N.M. (J) |
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12 March 1991
Supreme Court 28 pages MAHARASHTRA STATE BD.OF SEC.& H.SEC.EDU. Vs KOMMINENI SHASHIKANT GANDHI .
Bench: KASLIWAL,N.M. (J) |
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11 March 1991
Supreme Court 10 pages MANOHAR JOSHI ETC. Vs DAMODAR TATYABA @DADASAHEB RUPWATE AND ORS.
Bench: SAWANT,P.B. |