Showing 31531 - 31545 of 41947 judgements
02 April 1991
Supreme Court
8 pages
SCHEDULED CASTE AND WEAKER SECTION WELFAREASSOCIATION (REGD Vs STATE OF KARNATAKA AND ORS.

Bench: FATHIMA BEEVI,M. (J)
Case number: Appeal Civil 1401 of 1991

26 March 1991
Supreme Court
26 pages
N.K. JAIN AND OTHERS Vs C.K.SHAH AND OTHERS

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Appeal Criminal 647 of 1979

22 March 1991
Supreme Court
24 pages
GARDEN SILK WEAVING FACTORY, SURAT Vs COMMISSIONER OF INCOME TAX,GUJARAT, AHMEDABAD

Bench: RANGNATHAN,S.
Case number: Appeal Civil 1249 of 1975

22 March 1991
Supreme Court
1 pages
MOHIT LAL DAS Vs REBA RANI SAHA

Bench: MISRA,RANGNATH (CJ)
Case number: Appeal Civil 1399 of 1991

20 March 1991
Supreme Court
4 pages
K.VIMAL Vs K.VEERASWAMY

Bench: FATHIMA BEEVI,M. (J)
Case number: Appeal Criminal 664 of 1990

19 March 1991
Supreme Court
8 pages
LAXMI SHANKAR PANDEY Vs UNION OF INDIA AND ORS.

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Writ Petition (Civil) 974 of 1989

14 March 1991
Supreme Court
7 pages
M.C. MEHTA Vs UNION OF INDIA

Case number: W.P.(C) No.-013029-013029 / 1985
Diary number: 63998 / 1985
Advocates: APPLICANT-IN-PERSON Vs

14 March 1991
Supreme Court
14 pages
K.NAGAMALLESHWARA RAO AND ORS. Vs STATE OF ANDHRA PRADESH

Case number: Appeal (crl.) 680 of 1987

14 March 1991
Supreme Court
8 pages
BHUPPENDRA SINGH AND ORS Vs STATE OF UTTAR PRADESH

Bench: RAMASWAMI,V. (J) II
Case number: Appeal Criminal 512 of 1979

14 March 1991
Supreme Court
0 pages
EX. CAPT. K. BALASUBRAMANIAN ETC. Vs STATE OF TAMIL NADU AND ANR. ETC.

Bench: AGRAWAL,S.C. (J)
Case number: Appeal Civil 2992 of 1986

13 March 1991
Supreme Court
12 pages
PRAKASH WAREHOUSING & CO. Vs MUNICIPAL CORPN. OF GREATER BOMBAY

Bench: THOMMEN,T.K. (J)
Case number: C.A. No.-002589-002589 / 1978
Diary number: 61131 / 1978

13 March 1991
Supreme Court
7 pages
TOOLSIDASS JEWRAJ Vs ADDITIONAL COLLECTOR OF CUSTOMS AND OTHERS

Bench: KASLIWAL,N.M. (J)
Case number: Appeal Civil 893 of 1976

13 March 1991
Supreme Court
9 pages
R. MCDILL AND COMPANY PVT. LTD. Vs GOURI SHANKAR SARDA AND OTHERS

Bench: KASLIWAL,N.M. (J)
Case number: Appeal Civil 29012 of 1974

12 March 1991
Supreme Court
28 pages
MAHARASHTRA STATE BD.OF SEC.& H.SEC.EDU. Vs KOMMINENI SHASHIKANT GANDHI .

Bench: KASLIWAL,N.M. (J)
Case number: C.A. No.-000491-000544 / 1991
Diary number: 75755 / 1991

11 March 1991
Supreme Court
10 pages
MANOHAR JOSHI ETC. Vs DAMODAR TATYABA @DADASAHEB RUPWATE AND ORS.

Bench: SAWANT,P.B.
Case number: Appeal Civil 0 of 1991