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21 August 1991
Supreme Court 6 pages STATE OF U.P. Vs KAPIL DEO AND ANOTHER
Bench: PUNCHHI,M.M. |
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21 August 1991
Supreme Court 3 pages STATE OF KARNATAKA AND ORS. Vs V.S. NARAYANA SWAMY
Bench: MISRA,RANGNATH (CJ) |
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21 August 1991
Supreme Court 7 pages STATE OF PUNJAB AND ORS. Vs GURDEV SINGH, ASHOK KUMAR
Bench: SHETTY,K.J. (J) |
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20 August 1991
Supreme Court 15 pages DATTATRAYA @ PRAKASH AND ORS. Vs KRISHNA RAO @ LALA SAHEB BAXI THROUGH L.RS.ETC. ETC.
Bench: RAMASWAMY,K. |
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20 August 1991
Supreme Court 5 pages CENTRAL PROVINCES MANGANESE ORE. CO. LTD. Vs I.T.O NAGPUR
Bench: KULDIP SINGH (J) |
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20 August 1991
Supreme Court 8 pages STATE OF SIKKIM Vs DORJEE TSHERING BHUTIA AND ORS.
Bench: KULDIP SINGH (J) |
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19 August 1991
Supreme Court 7 pages STATE OF TAMIL NADU AND ANR. ETC. Vs E. PARIPOORNAM AND ORS.
Bench: SHETTY,K.J. (J) |
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14 August 1991
Supreme Court 4 pages DR.V.P. CHATURVEDI Vs UNION OF INDIA
Bench: MISRA,RANGNATH (CJ) |
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14 August 1991
Supreme Court 5 pages DELHI COLD STORAGE PRIVATE LTD. Vs COMMISSIONER OF INCOME TAX, NEW DELHI
Bench: MISRA,RANGNATH (CJ) |
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14 August 1991
Supreme Court 7 pages LAXMIKANT PANDEY Vs UNION OF INDIA & ORS.
Bench: MISRA,RANGNATH (CJ) |
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14 August 1991
Supreme Court 15 pages STATE OF ANDHRA PRADESH Vs DR. M.V. RAMANA REDDY AND ORS.
Bench: AHMADI,A.M. (J) |
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14 August 1991
Supreme Court 9 pages VANIA SILK MILLS (P) LTD. Vs COMMISSIONER OF INCOME-TAX, AHMEDABAD
Bench: SAWANT,P.B. |
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13 August 1991
Supreme Court 19 pages BANDHUA MUKTI MORCHA Vs UNION OF INDIA .
Bench: MISRA,RANGNATH (CJ) |
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13 August 1991
Supreme Court 4 pages SMT. SARAN KUMARI GAUR Vs STATE OF U.P..
Bench: MISRA,RANGNATH (CJ) |
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13 August 1991
Supreme Court 9 pages KOYAPPATHODI M. AYISHA UMMA Vs STATE OF KERALA
Bench: RAMASWAMY,K. |