Showing 31396 - 31410 of 41947 judgements
29 August 1991
Supreme Court
16 pages
H.C.SUMAN Vs REHABILITATION MIN.EMPLY.HOUSE BLD.&ANR.

Bench: SHETTY,K.J. (J)
Case number: C.A. No.-003382-003382 / 1991
Diary number: 75043 / 1991
Advocates: CHITRA MARKANDAYA Vs

28 August 1991
Supreme Court
15 pages
BHAGWAN SWARUP Vs STATE OF RAJASTHAN

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Crl.A. No.-000303-000303 / 1984
Diary number: 65382 / 1984

28 August 1991
Supreme Court
6 pages
SONI DEVRAJBHAI BABUBHAI Vs STATE OF GUJARAT .

Bench: VERMA,JAGDISH SARAN (J)
Case number: Crl.A. No.-000533-000533 / 1991
Diary number: 79499 / 1991
Advocates: HARISH J. JHAVERI Vs ANIP SACHTHEY

27 August 1991
Supreme Court
17 pages
DMAI Vs

Bench: SAWANT,P.B.
Case number: C.A. No.-003018-003021 / 1987
Diary number: 70434 / 1987

27 August 1991
Supreme Court
5 pages
UNION OF INDIA Vs DR. M.G. DIGHE .

Bench: SAWANT,P.B.
Case number: C.A. No.-003383-003383 / 1991
Diary number: 76080 / 1991
Advocates: C. V. SUBBA RAO Vs G. PRAKASH

27 August 1991
Supreme Court
13 pages
DMAI Vs

Bench: PANDIAN,S.R. (J)
Case number: Crl.A. No.-000304-000304 / 1991
Diary number: 79562 / 1991
Advocates: PRASHANT BHUSHAN Vs

27 August 1991
Supreme Court
7 pages
SHRI PREM JEET KUMAR Vs SHRI SURINDER GANDOTRA

Bench: VERMA,JAGDISH SARAN (J)
Case number: C.A. No.-003237-003237 / 1991
Diary number: 75041 / 1991
Advocates: C. L. SAHU Vs S.K. SINHA

27 August 1991
Supreme Court
5 pages
S.P. BISWAS AND OTHERS ETC. Vs STATE BANK OF INDIA AND OTHERS.

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 1774 of 1990

23 August 1991
Supreme Court
8 pages
RANJIT SINGH SARPANCH Vs THE UNION TERRITORY OF CHANDIGARH

Bench: VERMA,JAGDISH SARAN (J)
Case number: SLP(C) No.-005053-005053 / 1980
Diary number: 61372 / 1980

23 August 1991
Supreme Court
19 pages
THOTA SESHARATHAMMA AND ANR. Vs THOTA MANIKYAMMA (DEAD) BY LRS. AND ORS.

Bench: KASLIWAL,N.M. (J)
Case number: Appeal Civil 630 of 1981

23 August 1991
Supreme Court
3 pages
S. RAJAGOPAL CHETTIAR Vs HAMASAVENI AMMAL AND ORS.

Bench: KASLIWAL,N.M. (J)
Case number: Appeal Civil 902 of 1977

22 August 1991
Supreme Court
4 pages
ANNA TRANSPORT CORPORATION LTD., SALEM Vs SAFE SERVICE LTD. AND OTHERS

Bench: PUNCHHI,M.M.
Case number: Appeal Civil 937 of 1980

22 August 1991
Supreme Court
4 pages
HARNAMA SINGH (DEAD) LRS. ON RECORD & OTHERS Vs SHRI HARBHAJAN SINGH

Bench: PUNCHHI,M.M.
Case number: Appeal Civil 2266 of 1979

21 August 1991
Supreme Court
1 pages
R.S.SODHI, ADVOCATE Vs STATE OF UTTAR PRADESH

Bench: MISRA,RANGNATH (CJ)
Case number: W.P.(Crl.) No.-001118-001118 / 1991
Diary number: 76299 / 1991
Advocates: PETITIONER-IN-PERSON Vs AJIT SINGH PUNDIR

21 August 1991
Supreme Court
15 pages
LALA RAGHURAJ SWARUP (DEAD) BY L.RS. Vs HARDWARI LAL AND ORS.

Bench: SAHAI,R.M. (J)
Case number: Appeal Civil 937 of 1977