Showing 31381 - 31395 of 41947 judgements
12 September 1991
Supreme Court
5 pages
S. VENKITACHALAM IYER Vs S. RAMA IYER

Bench: KANIA,M.H.
Case number: Appeal Civil 1317 of 1988

12 September 1991
Supreme Court
10 pages
MAHADEO PRASAD BAIS (DEAD) Vs INCOME-TAX OFFICER 'A' WARD, GORAKHPUR AND ANR.

Case number: Appeal (civil) 1934 of 1978

11 September 1991
Supreme Court
51 pages
DELHI JUDICIAL SERVICE ASSOCIATION,DELHI Vs STATE OF GUJARAT .

Bench: SINGH,K.N. (J)
Case number: W.P.(Crl.) No.-000517-000517 / 1989
Diary number: 69637 / 1989

11 September 1991
Supreme Court
7 pages
BHATINDA IMPROVEMENT TRUST, BHATINDA Vs BALWANT SINGH .

Bench: KANIA,M.H.
Case number: C.A. No.-003574-003574 / 1991
Diary number: 76691 / 1991
Advocates: Vs R. C. GUBRELE

11 September 1991
Supreme Court
4 pages
NETHALA POTHURAJU AND ORS. Vs STATE OF ANDHRA PRADESH

Bench: KULDIP SINGH (J)
Case number: Appeal Criminal 538 of 1983

11 September 1991
Supreme Court
3 pages
PARUSURAMAN @ VELLADURAI AND OTHERS Vs STATE OF TAMIL NADU

Bench: KULDIP SINGH (J)
Case number: Appeal Criminal 393 of 1979

10 September 1991
Supreme Court
5 pages
INSTT. OF CHARTERED ACCOUNTANTS Vs INDER CHAND JAIN

Bench: KANIA,M.H.
Case number: C.A. No.-003573-003573 / 1991
Diary number: 73795 / 1991
Advocates: PRAMOD DAYAL Vs

06 September 1991
Supreme Court
6 pages
GOA DAMAN & DIU HOUSING BOARD Vs RAMAKANT V.P. DARVOTKAR

Bench: RAY, B.C. (J),KANIA, M.H.,SHETTY, K.J. (J),SHARMA, L.M. (J),VERMA, JAGDISH SARAN (J)
Case number: C.A. No.-003236-003239 / 1984
Diary number: 68270 / 1984

06 September 1991
Supreme Court
7 pages
VINOD GURUDAS RAIKAR Vs NATIONAL INSURANCE CO LTD. .

Bench: SHARMA,L.M. (J)
Case number: C.A. No.-003504-003504 / 1991
Diary number: 73794 / 1991

04 September 1991
Supreme Court
7 pages
UNION OF INDIA Vs A.RADHAKRISHNAN .

Bench: VERMA,JAGDISH SARAN (J)
Case number: C.A. No.-003838-003838 / 1988
Diary number: 68433 / 1988
Advocates: P. PARMESWARAN Vs A. T. M. SAMPATH

04 September 1991
Supreme Court
9 pages
THE COLLECTOR OF CENTRAL EXCISE, MADRAS Vs M/S M.M. RUBBER & CO.

Bench: RAMASWAMI,V. (J) II
Case number: C.A. No.-006071-006071 / 1990
Diary number: 72786 / 1990
Advocates: P. PARMESWARAN Vs K. R. NAMBIAR

04 September 1991
Supreme Court
6 pages
COMMISSIONER OF INCOME TAX, GUJARAT Vs CELLULOSE PRODUCTS OF INDIA LTD.

Bench: OJHA,N.D. (J)
Case number: Appeal Civil 1314 of 1976

04 September 1991
Supreme Court
12 pages
UNION OF INDIA AND ANR. Vs DEOKI NANDAN AGGARWAL

Bench: RAMASWAMI,V. (J) II
Case number: Appeal Civil 3674 of 1988

03 September 1991
Supreme Court
2 pages
MOHINDER SINGH AND ANR. Vs STATE OF HARYANA AND ORS.

Bench: RAY,B.C. (J)
Case number: Appeal Civil 3471 of 1975

30 August 1991
Supreme Court
0 pages
SUB-COMMITTEE OF JUDICIAL ACCOUNTABILITY Vs UNION OF INDIA & ORS.

Bench: B.C. RAY,L.M. SHARMA,M.N. VENKATACHALLIAH,J.S. VERMA,S.C. AGRAWAL
Case number: Writ Petition (civil) 491 of 1991