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28 February 1992
Supreme Court 5 pages K.P.M. BASHEER Vs STATE OF KARNATAKA
Bench: PANDIAN,S.R. (J) |
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26 February 1992
Supreme Court 2 pages R.TAMILMANI Vs UNION OF INDIA
Bench: KANIA,M.H. (CJ) |
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26 February 1992
Supreme Court 5 pages SHRI ANANT B.TIMBODIA Vs UNION OF INDIA .
Bench: KASLIWAL,N.M. (J) |
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26 February 1992
Supreme Court 50 pages M.V. ELISABETH AND ORS. Vs HARWAN INVESTMENT AND TRADING PVT. LTD., HANOEKARHOUSE, SWA
Bench: THOMMEN,T.K. (J) |
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25 February 1992
Supreme Court 9 pages SMT. NIRMALA R. BAFNA/KERSHI SHIVAX CAMBATTA ANDORS. Vs KHANDESH SPINNING AND WEAVING MILLS CO. LTD. ANDANR./OFFICI
Bench: JEEVAN REDDY,B.P. (J) |
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20 February 1992
Supreme Court 47 pages STATE OF H.P. Vs KAILASH CHAND MAHAJAN .
Bench: MOHAN,S. (J) |
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20 February 1992
Supreme Court 15 pages THE SECY., FINANCE DEPTT. Vs W.BENGAL REG. SERVICE ASSN. .
Bench: AHMADI,A.M. (J) |
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19 February 1992
Supreme Court 5 pages BANWASI SEVA ASHRAM Vs STATE OF U.P..
Bench: KULDIP SINGH (J) |
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19 February 1992
Supreme Court 18 pages PRITAM PAL Vs HIGH COURT OF MADHYA PRADESH,JABALPUR THROUGH REGISTRAR
Bench: PANDIAN,S.R. (J) |
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19 February 1992
Supreme Court 16 pages BAIKUNTHA NATH DAS AND ANR. Vs CHIEF DISTT. MEDICAL OFFICER, BARIPADA AND ANR.
Bench: JEEVAN REDDY,B.P. (J) |
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19 February 1992
Supreme Court 5 pages PEFCO FOUNDRY CHEMICALS LTD. Vs COLLECTOR OF CENTRAL EXCISE, PUNE
Bench: SAHAI,R.M. (J) |
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18 February 1992
Supreme Court 5 pages UNION OF INDIA Vs BASANT LAL .
Bench: KASLIWAL,N.M. (J) |
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18 February 1992
Supreme Court 12 pages COMMISSIONER OF SALES TAX, BOMBAY ETC.ETC. Vs BHARAT PETROLEUM CORPORATION LTD. ETC.ETC.
Bench: RANGNATHAN,S. |
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18 February 1992
Supreme Court 86 pages KIHOTO HOLLOHAN Vs ZACHILLHU AND OTHERS
Bench: SHARMA, L.M. (J),VENKATACHALLIAH, M.N. (J),VERMA, JAGDISH SARAN (J),REDDY, K. JAYACHANDRA (J),AGRAWAL, S.C. (J) |
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18 February 1992
Supreme Court 5 pages A.P. STATE ROAD TRANSPORT CORPORATION Vs P.V. RAMAMOHAN CHOWDHARY AND ORS.
Bench: RAMASWAMY,K. |