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17 February 1992
Supreme Court 8 pages GUJCHEM DISTILLERS INDIA LTD. Vs STATE OF GUJARAT AND ANR.
Bench: MOHAN,S. (J) |
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14 February 1992
Supreme Court 6 pages KARNATAKA PUBLIC SERVICE COMMISSION &ORS Vs B.M. VIJAYA SHANKAR .
Case number: C.A. No.-000369-000393 / 1991 |
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13 February 1992
Supreme Court 8 pages THE MADHYA PRADESH HOUSING BOARD Vs MOHAMMED SHEFI .
Bench: ANAND,A.S. (J) |
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13 February 1992
Supreme Court 11 pages STATE OF UTTAR PRADESH AND ORS. Vs DR. ANUPAM GUPTA ETC.
Bench: RAMASWAMY,K. |
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12 February 1992
Supreme Court 16 pages MAHESH CHANDRA Vs REGIONAL MANAGER, U.P. FINANCIAL CORPORATION AND ORS.
Bench: RAMASWAMY,K. |
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12 February 1992
Supreme Court 4 pages SAKHARAM Vs STATE OF MADHYA PRADESH
Bench: KULDIP SINGH (J) |
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11 February 1992
Supreme Court 6 pages M/S.VIJAY ENTERPRISES Vs SALES TAX OFFICER .
Bench: REDDY,K. JAYACHANDRA (J) |
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11 February 1992
Supreme Court 10 pages HARBANS SINGH TULI AND SONS BUILDERS PVT. LTD. Vs UNION OF INDIA
Bench: MOHAN,S. (J) |
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06 February 1992
Supreme Court 8 pages PARAMESWARAN GOVINDAN Vs KRISHNAN BHASKARAN AND ORS.
Bench: RAMASWAMY,K. |
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04 February 1992
Supreme Court 15 pages M/S.DAGI RAM PINDI LALL Vs TRILOK CHAND JAIN .
Bench: ANAND,A.S. (J) |
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04 February 1992
Supreme Court 12 pages DELHI DEVEL.HORTICULTURE EMPLY. UNION Vs DELHI ADMINISTRATION .
Case number: W.P.(C) No.-000323-000325 / 1989 |
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04 February 1992
Supreme Court 11 pages DMAI Vs
Bench: REDDY,K. JAYACHANDRA (J) |
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04 February 1992
Supreme Court 37 pages RAYMOND SYNTHETICS LTD. AND ORS. Vs UNION OF INDIA AND ORS.
Bench: THOMMEN,T.K. (J) |
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31 January 1992
Supreme Court 5 pages DMAI Vs
Bench: KULDIP SINGH (J) |
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31 January 1992
Supreme Court 7 pages SMT. A.N.KAPOOR Vs SMT. PUSHPA TALWAR
Bench: THOMMEN,T.K. (J) |