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21 January 1992
Supreme Court 13 pages UNION OF INDIA Vs SAMPAT RAJ DUGAR
Bench: JEEVAN REDDY,B.P. (J) |
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21 January 1992
Supreme Court 4 pages MAHINDRA ENGINEERING AND CHEMICAL PRODUCTS LTD. Vs UNION OF INDIA AND ORS.
Bench: SAHAI,R.M. (J) |
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21 January 1992
Supreme Court 5 pages N.M. PARTHASARATHY Vs STATE BY S.P.E.
Bench: KULDIP SINGH (J) |
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17 January 1992
Supreme Court 6 pages VITTHAL SHAMRAO KUBDE Vs STATE OF MAHARASHTRA
Bench: KASLIWAL,N.M. (J) |
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17 January 1992
Supreme Court 6 pages M.L.KAMRA Vs CHAIRMAN-CUM-MANAGING DIRECTOR.NEW INDIA ASSURANCE CO. LTD.
Bench: RAMASWAMY,K. |
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16 January 1992
Supreme Court 30 pages DMAI Vs
Bench: RAMASWAMI,V. (J) II |
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16 January 1992
Supreme Court 9 pages DEPUTY COMMISSIONER OF SALES TAX ETC. ETC. Vs AYSHA HOSIERY FACTORY (P) LTD. ETC. ETC.
Bench: RAMASWAMI,V. (J) II |
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16 January 1992
Supreme Court 21 pages KANORIA CHEMICALS AND INDUSTRIES LTD. AND ANR. Vs STATE OF U.P. AND ORS. AND VICE VERSA
Bench: RANGNATHAN,S. |
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15 January 1992
Supreme Court 6 pages M/S.SK.AR.K.AR.SOMASUNDARAM CHETTIAR&CO. Vs COMMISSIONER OF INCOME TAX, MADRAS.
Case number: C.A. No.-001109-001109 / 1976 |
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15 January 1992
Supreme Court 19 pages SAHARANPUR ELECTRIC SUPPLY CO. LTD. ETC. ETC. Vs COMMISSIONER OF INCOME-TAX ETC.ETC.
Bench: RANGNATHAN,S. |
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15 January 1992
Supreme Court 48 pages CONTINENTAL CONSTRUCTION LTD. Vs COMMISSIONER OF INCOME-TAX, CENTRAL-1
Case number: Appeal (civil) 3458 of 1990 |
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14 January 1992
Supreme Court 8 pages THE INDIAN TUBE COMPANY LIMITED Vs THE COMMISSIONER OF INCOME TAX
Bench: RAMASWAMY,K. |
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14 January 1992
Supreme Court 5 pages MONOHAR JOSHI Vs BHAURAO RAGOJI PATIL THR. LRS.
Bench: OJHA,N.D. (J) |
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14 January 1992
Supreme Court 10 pages STATE OF U.P. Vs ASHOK KUMAR SRIVASTAVA
Bench: AHMADI,A.M. (J) |
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09 January 1992
Supreme Court 6 pages OM PRAKASH AND ANR. Vs JAI PRAKASH
Bench: KASLIWAL,N.M. (J) |