Showing 31276 - 31290 of 41947 judgements
21 January 1992
Supreme Court
13 pages
UNION OF INDIA Vs SAMPAT RAJ DUGAR

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-000223-000223 / 1992
Diary number: 77438 / 1992
Advocates: P. PARMESWARAN Vs BINA GUPTA

21 January 1992
Supreme Court
4 pages
MAHINDRA ENGINEERING AND CHEMICAL PRODUCTS LTD. Vs UNION OF INDIA AND ORS.

Bench: SAHAI,R.M. (J)
Case number: Appeal Civil 3251 of 1984

21 January 1992
Supreme Court
5 pages
N.M. PARTHASARATHY Vs STATE BY S.P.E.

Bench: KULDIP SINGH (J)
Case number: Appeal Criminal 330 of 1980

17 January 1992
Supreme Court
6 pages
VITTHAL SHAMRAO KUBDE Vs STATE OF MAHARASHTRA

Bench: KASLIWAL,N.M. (J)
Case number: C.A. No.-004135-004135 / 1991
Diary number: 75771 / 1991
Advocates: Vs A. S. BHASME

17 January 1992
Supreme Court
6 pages
M.L.KAMRA Vs CHAIRMAN-CUM-MANAGING DIRECTOR.NEW INDIA ASSURANCE CO. LTD.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 655 of 1986

16 January 1992
Supreme Court
30 pages
DMAI Vs

Bench: RAMASWAMI,V. (J) II
Case number: C.A. No.-002309-002310 / 1989
Diary number: 71956 / 1989

16 January 1992
Supreme Court
9 pages
DEPUTY COMMISSIONER OF SALES TAX ETC. ETC. Vs AYSHA HOSIERY FACTORY (P) LTD. ETC. ETC.

Bench: RAMASWAMI,V. (J) II
Case number: Appeal Civil 4042 of 1987

16 January 1992
Supreme Court
21 pages
KANORIA CHEMICALS AND INDUSTRIES LTD. AND ANR. Vs STATE OF U.P. AND ORS. AND VICE VERSA

Bench: RANGNATHAN,S.
Case number: Appeal Civil 1306 of 1988

15 January 1992
Supreme Court
6 pages
M/S.SK.AR.K.AR.SOMASUNDARAM CHETTIAR&CO. Vs COMMISSIONER OF INCOME TAX, MADRAS.

Case number: C.A. No.-001109-001109 / 1976
Diary number: 60431 / 1976

15 January 1992
Supreme Court
19 pages
SAHARANPUR ELECTRIC SUPPLY CO. LTD. ETC. ETC. Vs COMMISSIONER OF INCOME-TAX ETC.ETC.

Bench: RANGNATHAN,S.
Case number: Appeal Civil 1861 of 1977

15 January 1992
Supreme Court
48 pages
CONTINENTAL CONSTRUCTION LTD. Vs COMMISSIONER OF INCOME-TAX, CENTRAL-1

Case number: Appeal (civil) 3458 of 1990

14 January 1992
Supreme Court
8 pages
THE INDIAN TUBE COMPANY LIMITED Vs THE COMMISSIONER OF INCOME TAX

Bench: RAMASWAMY,K.
Case number: C.A. No.-001254-001254 / 1976
Diary number: 60430 / 1976
Advocates: D. N. GUPTA Vs A. SUBHASHINI

14 January 1992
Supreme Court
5 pages
MONOHAR JOSHI Vs BHAURAO RAGOJI PATIL THR. LRS.

Bench: OJHA,N.D. (J)
Case number: C.A. No.-000112-000112 / 1992
Diary number: 66008 / 1992

14 January 1992
Supreme Court
10 pages
STATE OF U.P. Vs ASHOK KUMAR SRIVASTAVA

Bench: AHMADI,A.M. (J)
Case number: Appeal Criminal 464 of 1979

09 January 1992
Supreme Court
6 pages
OM PRAKASH AND ANR. Vs JAI PRAKASH

Bench: KASLIWAL,N.M. (J)
Case number: Appeal Civil 3552 of 1989