Showing 31261 - 31275 of 41947 judgements
30 January 1992
Supreme Court
48 pages
PEERLESS GEN.F.& I.CO.LTD. Vs RESERVE BANK OF INDIA

Bench: KASLIWAL,N.M. (J)
Case number: W.P.(C) No.-000677-000677 / 1991
Diary number: 61987 / 1991
Advocates: Vs H. S. PARIHAR

29 January 1992
Supreme Court
7 pages
KARNATAKA STATE PVT. COLLEGES LECT.ASSO. Vs STATE OF KARNATAKA

Bench: SAHAI,R.M. (J)
Case number: W.P.(C) No.-000873-000873 / 1990
Diary number: 76197 / 1990
Advocates: DINESH KUMAR GARG Vs M. VEERAPPA

28 January 1992
Supreme Court
4 pages
BHUSHAN UTTAM KHARE Vs THE DEAN, B.J.MEDICAL COLLEGE,PUNE

Bench: PANDIAN,S.R. (J)
Case number: SLP(C) No.-010330-010330 / 1991
Diary number: 68225 / 1991
Advocates: EJAZ MAQBOOL Vs CAVEATOR-IN-PERSON

28 January 1992
Supreme Court
5 pages
SH. BILESHWAR KHAND UDYOG KHEDUTSAHAKARI MANDALI LTD Vs STATE OF GUJARAT AND ANR.

Bench: SAHAI,R.M. (J)
Case number: Appeal Civil 503 of 1974

24 January 1992
Supreme Court
12 pages
SAROJINI TEA CO.PVT.LTD., Vs COLLECTOR OF DIBRUGARH .

Bench: RAMASWAMY,K.
Case number: C.A. No.-006650-006650 / 1983
Diary number: 65729 / 1983
Advocates: Vs PRAVIR CHOUDHARY

24 January 1992
Supreme Court
9 pages
THE BANARAS HINDU UNIVERSITY Vs DR. INDRA PRATAP SINGH

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-001626-001626 / 1988
Diary number: 68480 / 1988
Advocates: LAKSHMI RAMAN SINGH Vs T. N. SINGH

24 January 1992
Supreme Court
4 pages
VASUDHA SRIVASTAVA Vs SMT. KAMLA CHAUHAN

Bench: SHARMA,L.M. (J)
Case number: C.A. No.-000243-000243 / 1992
Diary number: 67590 / 1992
Advocates: Vs MANOJ SWARUP AND CO.

22 January 1992
Supreme Court
14 pages
STATE OF ANDHRA PRADESH Vs K.S. MURALIDHAR .

Bench: REDDY,K. JAYACHANDRA (J)
Case number: C.A. No.-000752-000752 / 1984
Diary number: 65440 / 1984
Advocates: Vs K. RAM KUMAR

22 January 1992
Supreme Court
17 pages
CHANDRA MOHAN TIWARI AND ANR. Vs STATE OF MADHYA PRADESH

Bench: PANDIAN,S.R. (J)
Case number: Appeal Criminal 36 of 1979

22 January 1992
Supreme Court
6 pages
RAMESH CHANDRA Vs IIIRD ADDITIONAL DISTRICT JUDGE AND OTHERS

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 1670 of 1982

22 January 1992
Supreme Court
2 pages
DR. SNEHELATA PATNAIK AND ORS. Vs STATE OF ORISSA AND ORS.

Bench: KANIA,M.H. (CJ)
Case number: Writ Petition (Civil) 844 of 1991

22 January 1992
Supreme Court
8 pages
BHAGEL SINGH Vs SWARAN SINGH AND ORS.

Bench: KULDIP SINGH (J)
Case number: Appeal Criminal 302 of 1980

21 January 1992
Supreme Court
12 pages
MRS. HARPREET KAUR Vs STATE OF MAHARASHTRA

Bench: ANAND,A.S. (J)
Case number: Crl.A. No.-000047-000047 / 1992
Diary number: 86317 / 1992

21 January 1992
Supreme Court
7 pages
B.N. SHANKARAPPA Vs UTHANUR SIRNIVAS .

Bench: AHMADI,A.M. (J)
Case number: C.A. No.-000378-000378 / 1992
Diary number: 64844 / 1992
Advocates: Vs K. V. MOHAN

21 January 1992
Supreme Court
8 pages
PRADUMANSINH KALUBHA Vs STATE OF GUJARAT

Bench: FATHIMA BEEVI,M. (J)
Case number: Crl.A. No.-000149-000149 / 1981
Diary number: 63130 / 1981
Advocates: R. N. KESWANI Vs ANIP SACHTHEY