Judgements

09 April 1992
Supreme Court
4 pages

MADANLAL PHULCHAND JAIN Vs STATE OF MAHARASHTRA AND ORS.

Bench: AHMADI,A.M. (J)
Case number: Appeal Civil 2627 of 1982

06 April 1992
Supreme Court
9 pages

GANPATRAO GULABRAO PAWAR Vs THE STATE OF MAHARASHTRA

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-000660-000660 / 1981
Diary number: 63115 / 1981

03 April 1992
Supreme Court
9 pages

M/S NANDU MAL GIRDHARI LAL Vs STATE OF U.P. .

Bench: MOHAN,S. (J)
Case number: C.A. No.-007356-007360 / 1983
Diary number: 65705 / 1983
Advocates: Vs E. C. AGRAWALA

03 April 1992
Supreme Court
5 pages

UNION OF INDIA Vs SHRI S.K. SHARMA

Bench: KASLIWAL,N.M. (J)
Case number: C.A. No.-003082-003082 / 1988
Diary number: 68490 / 1988
Advocates: Vs RANI CHHABRA

31 March 1992
Supreme Court
0 pages

STATE OF U.P. Vs HANIF

Bench: RAMASWAMY,K.
Case number: Crl.A. No.-000206-000206 / 1983
Diary number: 64733 / 1983
Advocates: AJIT SINGH PUNDIR Vs LAXMI ARVIND

31 March 1992
Supreme Court
5 pages

Y.P.CHAWLA Vs SHRI M.P.TIWARI

Bench: KULDIP SINGH (J)
Case number: Crl.A. No.-000207-000208 / 1992
Diary number: 85582 / 1992
Advocates: Vs INDU GOSWAMY

31 March 1992
Supreme Court
4 pages

STATE OF ORISSA Vs DAMBURU NAIKO

Bench: RAMASWAMY,K.
Case number: Crl.A. No.-000567-000567 / 1983
Diary number: 64734 / 1983
Advocates: C. S. SRINIVASA RAO Vs A. P. MOHANTY

31 March 1992
Supreme Court
10 pages

MOOL CHAND Vs KASHMIRI LAL .

Bench: FATHIMA BEEVI,M. (J)
Case number: Crl.A. No.-000688-000688 / 1979
Diary number: 62251 / 1979
Advocates: ANIL KUMAR SANGAL Vs V. J. FRANCIS