Showing 31201 - 31215 of 41947 judgements
26 March 1992
Supreme Court
5 pages
POST AND TELEGRAPH BOARD AND ORS. Vs C.S.N. MURTHY

Bench: RANGNATHAN,S.
Case number: Appeal Civil 1299 of 1976

25 March 1992
Supreme Court
7 pages
FOOD CORPORATION OF INDIA Vs H.N. BHARATI

Bench: AHMADI,A.M. (J)
Case number: C.A. No.-000338-000338 / 1987
Diary number: 60238 / 1987
Advocates: Y. PRABHAKARA RAO Vs ANIS AHMED KHAN

24 March 1992
Supreme Court
5 pages
AHMEDABAD MUNICIPAL CORP.,AHMEDABAD Vs DILBAGSINGH BALWANTSINGH

Bench: REDDY,K. JAYACHANDRA (J)
Case number: C.A. No.-001117-001117 / 1992
Diary number: 81286 / 1992
Advocates: H. S. PARIHAR Vs

24 March 1992
Supreme Court
4 pages
T.P. GEORGE Vs THE STATE OF KERALA

Bench: KANIA,M.H. (CJ)
Case number: C.A. No.-005281-005281 / 1996
Diary number: 69347 / 1989
Advocates: Vs G. PRAKASH

24 March 1992
Supreme Court
5 pages
ANITA LAXMI NARAYAN SINGH Vs LAXMI NARAIN SINGH

Bench: AHMADI,A.M. (J)
Case number: Appeal Civil 1118 of 1992

13 March 1992
Supreme Court
12 pages
UNION OF INDIA Vs SYED MOHD RAZA KAZMI .

Bench: RANGNATHAN,S.
Case number: C.A. No.-002255-002255 / 1992
Diary number: 81231 / 1992
Advocates: C. V. SUBBA RAO Vs ARUN K. SINHA

13 March 1992
Supreme Court
10 pages
R.BANERJEE Vs H D DUBEY .

Bench: AHMADI,A.M. (J)
Case number: Crl.A. No.-000167-000169 / 1992
Diary number: 86212 / 1992

13 March 1992
Supreme Court
6 pages
HARDEV KAUR Vs RAJASTHAN STATE TPT. CORPN.

Bench: KULDIP SINGH (J)
Case number: C.A. No.-002259-002259 / 1992
Diary number: 81230 / 1992
Advocates: PRAVEEN KUMAR Vs SUSHIL KUMAR JAIN

13 March 1992
Supreme Court
8 pages
DMAI Vs

Bench: RANGNATHAN,S.
Case number: C.A. No.-000678-000679 / 1977
Diary number: 61569 / 1977

13 March 1992
Supreme Court
5 pages
DARSHAN PRASHAD Vs CIVIL JUDGE II

Bench: KASLIWAL,N.M. (J)
Case number: C.A. No.-002838-002839 / 1980
Diary number: 63161 / 1980

13 March 1992
Supreme Court
8 pages
PANDURONGA TIMBLO INDUSTRIAS Vs THE UNION OF INDIA .

Bench: AHMADI,A.M. (J)
Case number: C.A. No.-001511-001511 / 1980
Diary number: 62793 / 1980

13 March 1992
Supreme Court
7 pages
NATIONAL POWER TRANSMISSION CORPORATION Vs CORPORATE EXECUTIVE ASSCN.(N.T.P.C.)&ORS

Bench: PATNAIK,R.C. (J)
Case number: C.A. No.-002257-002257 / 1992
Diary number: 81268 / 1992
Advocates: S. K. DHINGRA Vs KAMINI JAISWAL

13 March 1992
Supreme Court
8 pages
BEED DISTT. CENTRAL CO-OP.BANK LTD.&ANR. Vs JAGANNATH .

Bench: KASLIWAL,N.M. (J)
Case number: C.A. No.-001111-001111 / 1992
Diary number: 81343 / 1992

13 March 1992
Supreme Court
16 pages
SAUDAN SINGH AND ORS. ETC. Vs N.D.M.C. AND ORS. ETC.

Bench: AHMADI,A.M. (J)
Case number: Special Leave Petition (Civil) 15257 of 1987

13 March 1992
Supreme Court
10 pages
SMT. PANIBEN Vs STATE OF GUJARAT

Bench: MOHAN,S. (J)
Case number: Writ Petition(Criminal) 487 of 1980