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05 May 1992
Supreme Court 34 pages REGIONAL DIRECTOR, E.S.I CORPN. AND ANR. Vs FRANCIS DE COSTA AND ANR.
Bench: RAMASWAMY,K. |
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05 May 1992
Supreme Court 8 pages K.A. ANTHAPPAI Vs C. AHAMMED
Bench: AGRAWAL,S.C. (J) |
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01 May 1992
Supreme Court 16 pages USMAN GANI J. KHATRI OF BOMBAY Vs CANTONMENT BOARD .
Bench: KASLIWAL,N.M. (J) |
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30 April 1992
Supreme Court 9 pages STATE BANK OF INDIA Vs M/S. INDEXPORT .
Bench: YOGESHWAR DAYAL (J) |
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29 April 1992
Supreme Court 10 pages COMMISSIONER OF INCOME-TAX(CENTRAL) Vs M/S. GWALIOR RAYON SILK MFG.(WVG.)CO.LTD
Bench: RAMASWAMY,K. |
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29 April 1992
Supreme Court 6 pages Vs
Bench: PUNCHHI,M.M. |
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29 April 1992
Supreme Court 13 pages M/S.SHREE CHAMUNDI MOPEDS LTD. Vs CHURCH OF SOUTH INDIA TRUST ASSON.
Bench: AGRAWAL,S.C. (J) |
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29 April 1992
Supreme Court 20 pages MADAN GOPAL KAKKAD Vs SHRI NAWAL DUBEY
Bench: PANDIAN,S.R. (J) |
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29 April 1992
Supreme Court 4 pages MANAGEMENT OF M/S PURI URBAN CO-OP.BANK Vs MADHUSUDAN SAHU
Bench: PUNCHHI,M.M. |
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29 April 1992
Supreme Court 6 pages M.R. PRATAP Vs V.M. MUTHUKRISHNAN
Bench: YOGESHWAR DAYAL (J) |
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29 April 1992
Supreme Court 6 pages BHOOP SINGH Vs UNION OF INDIA AND ORS.
Bench: VERMA,JAGDISH SARAN (J) |
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29 April 1992
Supreme Court 7 pages CENTRAL COAL FIELDS LTD Vs STATE OF ORISSA AND ORS.
Bench: PUNCHHI,M.M. |
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29 April 1992
Supreme Court 9 pages UNION OF INDIA AND ANR. ETC. ETC. Vs PRATAP NARAIN AND ORS. ETC. ETC.
Bench: KULDIP SINGH (J) |
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28 April 1992
Supreme Court 7 pages STATE OF GUJARAT Vs P.J.KUMPAVAT
Bench: JEEVAN REDDY,B.P. (J) |
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28 April 1992
Supreme Court 6 pages DMAI Vs
Bench: MOHAN,S. (J) |