Showing 31141 - 31155 of 41947 judgements
05 May 1992
Supreme Court
34 pages
REGIONAL DIRECTOR, E.S.I CORPN. AND ANR. Vs FRANCIS DE COSTA AND ANR.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 1174 of 1979

05 May 1992
Supreme Court
8 pages
K.A. ANTHAPPAI Vs C. AHAMMED

Bench: AGRAWAL,S.C. (J)
Case number: Appeal Civil 1945 of 1992

01 May 1992
Supreme Court
16 pages
USMAN GANI J. KHATRI OF BOMBAY Vs CANTONMENT BOARD .

Bench: KASLIWAL,N.M. (J)
Case number: SLP(C) No.-000647-000647 / 1992
Diary number: 68085 / 1992
Advocates: R. N. KESWANI Vs SHRI NARAIN

30 April 1992
Supreme Court
9 pages
STATE BANK OF INDIA Vs M/S. INDEXPORT .

Bench: YOGESHWAR DAYAL (J)
Case number: C.A. No.-001888-001888 / 1992
Diary number: 81455 / 1992
Advocates: Vs SANGEETA KUMAR

29 April 1992
Supreme Court
10 pages
COMMISSIONER OF INCOME-TAX(CENTRAL) Vs M/S. GWALIOR RAYON SILK MFG.(WVG.)CO.LTD

Bench: RAMASWAMY,K.
Case number: C.A. No.-002916-002916 / 1980
Diary number: 62798 / 1980
Advocates: A. SUBHASHINI Vs

29 April 1992
Supreme Court
6 pages
Vs

Bench: PUNCHHI,M.M.
Case number: /
Diary number: 2 / 5558

29 April 1992
Supreme Court
13 pages
M/S.SHREE CHAMUNDI MOPEDS LTD. Vs CHURCH OF SOUTH INDIA TRUST ASSON.

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-002553-002553 / 1991
Diary number: 75995 / 1991
Advocates: C. N. SREE KUMAR Vs GUNTUR PRABHAKAR

29 April 1992
Supreme Court
20 pages
MADAN GOPAL KAKKAD Vs SHRI NAWAL DUBEY

Bench: PANDIAN,S.R. (J)
Case number: Crl.A. No.-000447-000447 / 1988
Diary number: 68493 / 1988
Advocates: D. N. GOBURDHAN Vs

29 April 1992
Supreme Court
4 pages
MANAGEMENT OF M/S PURI URBAN CO-OP.BANK Vs MADHUSUDAN SAHU

Bench: PUNCHHI,M.M.
Case number: C.A. No.-001813-001813 / 1992
Diary number: 81460 / 1992
Advocates: KIRTI RENU MISHRA Vs

29 April 1992
Supreme Court
6 pages
M.R. PRATAP Vs V.M. MUTHUKRISHNAN

Bench: YOGESHWAR DAYAL (J)
Case number: Crl.A. No.-000383-000384 / 1979
Diary number: 62258 / 1979
Advocates: A. T. M. SAMPATH Vs A. SUBHASHINI

29 April 1992
Supreme Court
6 pages
BHOOP SINGH Vs UNION OF INDIA AND ORS.

Bench: VERMA,JAGDISH SARAN (J)
Case number: Special Leave Petition (Civil) 1485 of 1992

29 April 1992
Supreme Court
7 pages
CENTRAL COAL FIELDS LTD Vs STATE OF ORISSA AND ORS.

Bench: PUNCHHI,M.M.
Case number: Appeal Civil 868 of 1977

29 April 1992
Supreme Court
9 pages
UNION OF INDIA AND ANR. ETC. ETC. Vs PRATAP NARAIN AND ORS. ETC. ETC.

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 3264 of 1991

28 April 1992
Supreme Court
7 pages
STATE OF GUJARAT Vs P.J.KUMPAVAT

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-001826-001837 / 1992
Diary number: 86142 / 1992
Advocates: Vs HEMANTIKA WAHI

28 April 1992
Supreme Court
6 pages
DMAI Vs

Bench: MOHAN,S. (J)
Case number: C.A. No.-002626-002628 / 1979
Diary number: 62557 / 1979