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15 May 1992
Supreme Court 7 pages AHMEDABAD URBAN DEVELOPMENT AUTHORITY Vs SHARAD KUMAR JAYANTIKUMAR PASAWALLA & ORS.
Bench: RAY,G.N. (J) |
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14 May 1992
Supreme Court 11 pages N K BAPNA Vs U.O.I .
Bench: RANGNATHAN,S. |
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14 May 1992
Supreme Court 13 pages UNION OF INDIA Vs THE CENTURY MFG. CO. LTD.
Bench: RANGNATHAN,S. |
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14 May 1992
Supreme Court 6 pages UNION OF INDIA Vs LT.COL.(RETD.) KOMAL CHARAN
Bench: SHARMA,L.M. (J) |
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14 May 1992
Supreme Court 20 pages M.J.EXPORTS LTD. Vs CUSTOMS,EX.&GOLD(CONTROL)APP.TRI.
Bench: RANGNATHAN,S. |
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14 May 1992
Supreme Court 9 pages POOLPANDI ETC. ETC. Vs SUPERINTENDENT, CENTRAL EXCISE ANDOTHERS ETC. ETC
Bench: SHARMA,L.M. (J) |
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13 May 1992
Supreme Court 25 pages INDIAN ALUMINIUM COMPANY LIMITED AND ANR. Vs KARNATTAKA ELECTRICITY BOARD AND ORS.
Bench: RAY,G.N. (J) |
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12 May 1992
Supreme Court 7 pages R.K. DEO Vs COMMISSIONER OF WEALTH-TAX, ORISSA.
Bench: SAHAI,R.M. (J) |
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12 May 1992
Supreme Court 9 pages ASHOK SINGH Vs ASSISTANT CONTROLLER OF ESTATE DUTY.CALCUTTA AND OTHERS.
Case number: Appeal (civil) 2107 of 1990 |
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08 May 1992
Supreme Court 18 pages R.L. BANSAL Vs UNION OF INDIA .
Bench: JEEVAN REDDY,B.P. (J) |
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08 May 1992
Supreme Court 8 pages BHAGWAN SINGH Vs STATE OF PUNJAB
Case number: Crl.A. No.-000388-000388 / 1981 |
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08 May 1992
Supreme Court 16 pages CENTRAL BUREAU OF INVESTIGATION, SPECIALINVESTIGATION CELL- Vs ANUPAM J. KULKARNI
Bench: REDDY,K. JAYACHANDRA (J) |
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07 May 1992
Supreme Court 20 pages NATIONAL TERMAL POWER CORPORATION Vs THE SINGER COMPANY
Bench: THOMMEN,T.K. (J) |
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07 May 1992
Supreme Court 10 pages 92V.S. MURTHY Vs UNION OF INDIA AND ORS.
Bench: ANAND,A.S. (J) |
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06 May 1992
Supreme Court 8 pages MRS. PAYAL ASHOK KUMAR JINDAL Vs CAPT. ASHOK KUMAR JINDAL
Bench: KULDIP SINGH (J) |