Showing 31171 - 31185 of 41947 judgements
22 April 1992
Supreme Court
14 pages
SHRIMAND PADMARAJA R. KADAMBANDA, DHULIA Vs THE COMMNR. OF INCOME TAX, PUNE

Bench: MOHAN,S. (J)
Case number: C.A. No.-002201-002203 / 1979
Diary number: 62256 / 1979
Advocates: Vs A. SUBHASHINI

22 April 1992
Supreme Court
14 pages
DAVENDRA BHAISHANKAR MEHTA Vs RAMESHCHANDRA V. SHETH .

Bench: RAY,G.N. (J)
Case number: C.A. No.-004437-004437 / 1990
Diary number: 72935 / 1990
Advocates: Vs RESPONDENT-IN-PERSON

22 April 1992
Supreme Court
12 pages
DR. A.K. SABHAPATHY Vs STATE OF KERALA .

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-003847-003847 / 1983
Diary number: 64750 / 1983
Advocates: M. A. FIROZ Vs

22 April 1992
Supreme Court
13 pages
MST. KANCHANIYA AND ORS. Vs SHIV RAM AND ORS.

Bench: AGRAWAL,S.C. (J)
Case number: Appeal Civil 4010 of 1983

21 April 1992
Supreme Court
8 pages
MUNNI SINGH Vs STATE OF BIHAR

Bench: PUNCHHI,M.M.
Case number: Crl.A. No.-000572-000572 / 1981
Diary number: 63120 / 1981

21 April 1992
Supreme Court
9 pages
RAJINDER SINGH @ KADA Vs STATE OF PUNJAB

Bench: PUNCHHI,M.M.
Case number: Crl.A. No.-000531-000531 / 1981
Diary number: 63116 / 1981

21 April 1992
Supreme Court
7 pages
SH.K.M.SINGH Vs SECY.,ASSON.OF INDIAN UNIVERSITIES &ORS

Bench: YOGESHWAR DAYAL (J)
Case number: SLP(C) No.-010436-010436 / 1991
Diary number: 68787 / 1991
Advocates: PETITIONER-IN-PERSON Vs

21 April 1992
Supreme Court
7 pages
DARBARA SINGH Vs STATE OF HARYANA

Bench: PUNCHHI,M.M.
Case number: Crl.A. No.-000715-000715 / 1981
Diary number: 63118 / 1981

21 April 1992
Supreme Court
25 pages
MUNICIPAL CORPORATION OF DELHI Vs THE CHILDREN BOOK TRUST, NEW DELHI

Bench: RANGNATHAN,S.
Case number: C.A. No.-002805-002805 / 1980
Diary number: 62797 / 1980
Advocates: Vs RAJ KUMAR MEHTA

21 April 1992
Supreme Court
8 pages
M/S LILASONS DREWERIES (P) LTD. 7 ANR. Vs STATE OF MADHYA PRADESH .

Bench: PUNCHHI,M.M.
Case number: C.A. No.-001265-001265 / 1981
Diary number: 63117 / 1981

21 April 1992
Supreme Court
11 pages
FOOD CORPORATION OF INDIA THROUGH ITS DISTRICTMANAGER, FARI Vs MAKHAN SINGH AND ANR. ETC.ETC.

Bench: PUNCHHI,M.M.
Case number: Appeal Civil 1711 of 1992

20 April 1992
Supreme Court
5 pages
PUNJAB NATIONAL BANK Vs SURENDRA PRASAD SINHA

Case number: Crl.A. No.-000254-000254 / 1992
Diary number: 85662 / 1992

10 April 1992
Supreme Court
9 pages
RAKESH RANJAN VERMA Vs THE STATE OF BIHAR .

Bench: KASLIWAL,N.M. (J)
Case number: C.A. No.-001627-001627 / 1992
Diary number: 81390 / 1992

10 April 1992
Supreme Court
10 pages
GANESHLAL Vs STATE OF MAHARASHTRA

Bench: RAMASWAMY,K.
Case number: Crl.A. No.-000732-000732 / 1991
Diary number: 75992 / 1991
Advocates: V. D. KHANNA Vs A. S. BHASME

10 April 1992
Supreme Court
14 pages
MULAKH RAJ Vs SATISH KUMAR .

Bench: RAMASWAMY,K.
Case number: Crl.A. No.-000022-000023 / 1983
Diary number: 65891 / 1983
Advocates: Vs PREM MALHOTRA