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22 April 1992
Supreme Court 14 pages SHRIMAND PADMARAJA R. KADAMBANDA, DHULIA Vs THE COMMNR. OF INCOME TAX, PUNE
Bench: MOHAN,S. (J) |
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22 April 1992
Supreme Court 14 pages DAVENDRA BHAISHANKAR MEHTA Vs RAMESHCHANDRA V. SHETH .
Bench: RAY,G.N. (J) |
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22 April 1992
Supreme Court 12 pages DR. A.K. SABHAPATHY Vs STATE OF KERALA .
Bench: AGRAWAL,S.C. (J) |
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22 April 1992
Supreme Court 13 pages MST. KANCHANIYA AND ORS. Vs SHIV RAM AND ORS.
Bench: AGRAWAL,S.C. (J) |
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21 April 1992
Supreme Court 8 pages MUNNI SINGH Vs STATE OF BIHAR
Bench: PUNCHHI,M.M. |
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21 April 1992
Supreme Court 9 pages RAJINDER SINGH @ KADA Vs STATE OF PUNJAB
Bench: PUNCHHI,M.M. |
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21 April 1992
Supreme Court 7 pages SH.K.M.SINGH Vs SECY.,ASSON.OF INDIAN UNIVERSITIES &ORS
Bench: YOGESHWAR DAYAL (J) |
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21 April 1992
Supreme Court 7 pages DARBARA SINGH Vs STATE OF HARYANA
Bench: PUNCHHI,M.M. |
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21 April 1992
Supreme Court 25 pages MUNICIPAL CORPORATION OF DELHI Vs THE CHILDREN BOOK TRUST, NEW DELHI
Bench: RANGNATHAN,S. |
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21 April 1992
Supreme Court 8 pages M/S LILASONS DREWERIES (P) LTD. 7 ANR. Vs STATE OF MADHYA PRADESH .
Bench: PUNCHHI,M.M. |
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21 April 1992
Supreme Court 11 pages FOOD CORPORATION OF INDIA THROUGH ITS DISTRICTMANAGER, FARI Vs MAKHAN SINGH AND ANR. ETC.ETC.
Bench: PUNCHHI,M.M. |
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20 April 1992
Supreme Court 5 pages PUNJAB NATIONAL BANK Vs SURENDRA PRASAD SINHA
Case number: Crl.A. No.-000254-000254 / 1992 |
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10 April 1992
Supreme Court 9 pages RAKESH RANJAN VERMA Vs THE STATE OF BIHAR .
Bench: KASLIWAL,N.M. (J) |
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10 April 1992
Supreme Court 10 pages GANESHLAL Vs STATE OF MAHARASHTRA
Bench: RAMASWAMY,K. |
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10 April 1992
Supreme Court 14 pages MULAKH RAJ Vs SATISH KUMAR .
Bench: RAMASWAMY,K. |