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28 April 1992
Supreme Court 22 pages DMAI Vs
Bench: PANDIAN,S.R. (J) |
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28 April 1992
Supreme Court 16 pages STATE OF U.P. Vs DR. RAJINDER PRAKASH MITTAL
Bench: PANDIAN,S.R. (J) |
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28 April 1992
Supreme Court 6 pages SMT. CHAND DHAWAN Vs JAWAHAR LAL .
Case number: Crl.A. No.-000269-000269 / 1992 |
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28 April 1992
Supreme Court 15 pages NADODI JAYARAMAN Vs STATE OF TAMIL NADU
Case number: Crl.A. No.-000066-000066 / 1978 |
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28 April 1992
Supreme Court 6 pages STATE OF M.P. Vs A.K. RAJORIYA
Bench: SAWANT,P.B. |
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28 April 1992
Supreme Court 12 pages BAQAR HUSAAIN AND ORS. ETC. ETC. Vs ZILLA PARISHAD, MEDAK ETC. ETC.
Bench: FATHIMA BEEVI,M. (J) |
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28 April 1992
Supreme Court 6 pages SURJIT SINGH ALIAS GURMIT SINGH Vs STATE OF PUNJAB
Bench: PUNCHHI,M.M. |
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28 April 1992
Supreme Court 3 pages SURINDER KUMAR AND ANR. Vs STATE OF HARYANA
Bench: KULDIP SINGH (J) |
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27 April 1992
Supreme Court 5 pages Y. SRINIVASA RAO Vs J. VEERAIAH BABU .
Bench: SHARMA,L.M. (J) |
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24 April 1992
Supreme Court 11 pages BAJAJ TEMPO LTD. BOMBAY Vs COMMISSIONER OF INCOME TAX,BOMBAY CITY-IIIBOMBAY
Bench: SAHAI,R.M. (J) |
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23 April 1992
Supreme Court 7 pages SHADI SINGH Vs RAKHA
Bench: RAMASWAMY,K. |
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23 April 1992
Supreme Court 6 pages PRANTIYA V.MANDAL MAZOOR FEDERATION Vs RAJASTHAN STATE ELECTRICITY BOARD .
Bench: KULDIP SINGH (J) |
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23 April 1992
Supreme Court 10 pages COMMISSIONER AND SECRETARY TO GOVERNMENTCOMMERCIAL TAXES AN Vs SREE MURUGAN FINANCING CORPORATION COIMBATOREAND ORS.
Bench: FATHIMA BEEVI,M. (J) |
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23 April 1992
Supreme Court 6 pages PUNDLIK KRISHNA JI AND ORS. Vs TRIMBAK BHIKAJI PATIL AND ORS.
Bench: KULDIP SINGH (J) |
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22 April 1992
Supreme Court 10 pages SHRI CHANDRIKA Vs RAJA VISHWANATH PRATAP SINGH
Bench: AGRAWAL,S.C. (J) |