Showing 31156 - 31170 of 41947 judgements
28 April 1992
Supreme Court
22 pages
DMAI Vs

Bench: PANDIAN,S.R. (J)
Case number: Crl.A. No.-000631-000632 / 1990
Diary number: 75913 / 1990

28 April 1992
Supreme Court
16 pages
STATE OF U.P. Vs DR. RAJINDER PRAKASH MITTAL

Bench: PANDIAN,S.R. (J)
Case number: Crl.A. No.-000124-000124 / 1979
Diary number: 62257 / 1979
Advocates: AJIT SINGH PUNDIR Vs J. M. KHANNA

28 April 1992
Supreme Court
6 pages
SMT. CHAND DHAWAN Vs JAWAHAR LAL .

Case number: Crl.A. No.-000269-000269 / 1992
Diary number: 85917 / 1992
Advocates: MRIDULA RAY BHARADWAJ Vs

28 April 1992
Supreme Court
15 pages
NADODI JAYARAMAN Vs STATE OF TAMIL NADU

Case number: Crl.A. No.-000066-000066 / 1978
Diary number: 61041 / 1978
Advocates: V. J. FRANCIS Vs K. V. VENKATARAMAN

28 April 1992
Supreme Court
6 pages
STATE OF M.P. Vs A.K. RAJORIYA

Bench: SAWANT,P.B.
Case number: C.A. No.-001875-001875 / 1992
Diary number: 81570 / 1992
Advocates: Vs SURYA KANT

28 April 1992
Supreme Court
12 pages
BAQAR HUSAAIN AND ORS. ETC. ETC. Vs ZILLA PARISHAD, MEDAK ETC. ETC.

Bench: FATHIMA BEEVI,M. (J)
Case number: Appeal Civil 4085 of 1984

28 April 1992
Supreme Court
6 pages
SURJIT SINGH ALIAS GURMIT SINGH Vs STATE OF PUNJAB

Bench: PUNCHHI,M.M.
Case number: Appeal Criminal 809 of 1981

28 April 1992
Supreme Court
3 pages
SURINDER KUMAR AND ANR. Vs STATE OF HARYANA

Bench: KULDIP SINGH (J)
Case number: Appeal Criminal 150 of 1992

27 April 1992
Supreme Court
5 pages
Y. SRINIVASA RAO Vs J. VEERAIAH BABU .

Bench: SHARMA,L.M. (J)
Case number: C.A. No.-001806-001806 / 1992
Diary number: 81425 / 1992
Advocates: Vs K. RAM KUMAR

24 April 1992
Supreme Court
11 pages
BAJAJ TEMPO LTD. BOMBAY Vs COMMISSIONER OF INCOME TAX,BOMBAY CITY-IIIBOMBAY

Bench: SAHAI,R.M. (J)
Case number: Appeal Civil 1211 of 1982

23 April 1992
Supreme Court
7 pages
SHADI SINGH Vs RAKHA

Bench: RAMASWAMY,K.
Case number: C.A. No.-002945-002945 / 1980
Diary number: 62799 / 1980

23 April 1992
Supreme Court
6 pages
PRANTIYA V.MANDAL MAZOOR FEDERATION Vs RAJASTHAN STATE ELECTRICITY BOARD .

Bench: KULDIP SINGH (J)
Case number: C.A. No.-001790-001790 / 1992
Diary number: 69586 / 1987
Advocates: Vs SUSHIL KUMAR JAIN

23 April 1992
Supreme Court
10 pages
COMMISSIONER AND SECRETARY TO GOVERNMENTCOMMERCIAL TAXES AN Vs SREE MURUGAN FINANCING CORPORATION COIMBATOREAND ORS.

Bench: FATHIMA BEEVI,M. (J)
Case number: Appeal Civil 582 of 1988

23 April 1992
Supreme Court
6 pages
PUNDLIK KRISHNA JI AND ORS. Vs TRIMBAK BHIKAJI PATIL AND ORS.

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 349 of 1978

22 April 1992
Supreme Court
10 pages
SHRI CHANDRIKA Vs RAJA VISHWANATH PRATAP SINGH

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-003785-003785 / 1983
Diary number: 64749 / 1983
Advocates: Vs RANI CHHABRA