Showing 30931 - 30945 of 41947 judgements
16 March 1993
Supreme Court
6 pages
STATE OF MAHARASHTRA Vs DR.BUDHIKOTA SUBBARAO

Bench: SAHAI,R.M. (J)
Case number: Crl.A. No.-000275-000275 / 1993
Diary number: 68790 / 1993
Advocates: SHIVAJI M. JADHAV Vs CAVEATOR-IN-PERSON

16 March 1993
Supreme Court
5 pages
STATE OF GUJARAT Vs A.C. SHAH AND OTHERS

Bench: PUNCHHI,M.M.
Case number: Appeal Civil 1749 of 1980

15 March 1993
Supreme Court
0 pages
STATE OF U.P. Vs SYNTHETICS AND CHEMICALS

Case number: SLP(C) No.-017098-017098 / 1992
Diary number: 63718 / 1992

15 March 1993
Supreme Court
4 pages
SMT. ATIA MOHAMMADI BEGUM Vs STATE OF U.P. .

Bench: VERMA,JAGDISH SARAN (J)
Case number: C.A. No.-000297-000298 / 1993
Diary number: 200775 / 1993
Advocates: RAJESH PRASAD SINGH Vs ASHOK K. SRIVASTAVA

05 March 1993
Supreme Court
10 pages
Vs

Bench: RAY,G.N. (J)
Case number: /
Diary number: 1 / 5678

05 March 1993
Supreme Court
8 pages
Vs

Bench: RAMASWAMY,K.
Case number: /
Diary number: 1 / 1828

05 March 1993
Supreme Court
12 pages
DMAI Vs

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-002640-002641 / 1991
Diary number: 78888 / 1991

05 March 1993
Supreme Court
18 pages
SURINDER PAL JAIN Vs DELHI ADMINISTRATION

Bench: ANAND,A.S. (J)
Case number: Crl.A. No.-000123-000123 / 1985
Diary number: 65416 / 1985
Advocates: RAJESH PRASAD SINGH Vs

05 March 1993
Supreme Court
6 pages
JAWAHAR LAL WALI Vs STATE OF JAMMU AND KASHMIR AND ORS.

Bench: VENKATACHALA N. (J)
Case number: Appeal Civil 2791 of 1980

04 March 1993
Supreme Court
18 pages
DMAI Vs

Case number: C.A. No.-002605-002616 / 1977
Diary number: 61517 / 1977

03 March 1993
Supreme Court
5 pages
K. ANJAIAH ETC. Vs K. CHANDRAIAH & ORS ETC.

Bench: G.B. PATTANAIK,M. SRINIVASAN
Case number: C.A. No.-001402-001403 / 1995
Diary number: 16871 / 1994
Advocates: K. RAM KUMAR Vs

03 March 1993
Supreme Court
6 pages
CHHATHU RAM AND ORS. ETC. ETC. Vs COMMISSIONER OF INCOME TAX, BIHAR, PATNA AND ORS.

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 1453 of 1980

03 March 1993
Supreme Court
5 pages
COMMISSIONER OF INCOME TAX, CALCUTTA Vs BRAITHWAITE AND CO. LTD.

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 1054 of 1977

02 March 1993
Supreme Court
5 pages
Vs

Bench: BHARUCHA S.P. (J)
Case number: /
Diary number: 1 / 1798

02 March 1993
Supreme Court
5 pages
HARENDRA NATH MANDAL Vs THE STATE OF BIHAR

Bench: SINGH N.P. (J)
Case number: Crl.A. No.-000462-000462 / 1985
Diary number: 65413 / 1985
Advocates: R. C. KOHLI Vs