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16 March 1993
Supreme Court 6 pages STATE OF MAHARASHTRA Vs DR.BUDHIKOTA SUBBARAO
Bench: SAHAI,R.M. (J) |
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16 March 1993
Supreme Court 5 pages STATE OF GUJARAT Vs A.C. SHAH AND OTHERS
Bench: PUNCHHI,M.M. |
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15 March 1993
Supreme Court 0 pages STATE OF U.P. Vs SYNTHETICS AND CHEMICALS
Case number: SLP(C) No.-017098-017098 / 1992 |
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15 March 1993
Supreme Court 4 pages SMT. ATIA MOHAMMADI BEGUM Vs STATE OF U.P. .
Bench: VERMA,JAGDISH SARAN (J) |
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05 March 1993
Supreme Court 10 pages Vs
Bench: RAY,G.N. (J) |
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05 March 1993
Supreme Court 8 pages Vs
Bench: RAMASWAMY,K. |
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05 March 1993
Supreme Court 12 pages DMAI Vs
Bench: AGRAWAL,S.C. (J) |
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05 March 1993
Supreme Court 18 pages SURINDER PAL JAIN Vs DELHI ADMINISTRATION
Bench: ANAND,A.S. (J) |
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05 March 1993
Supreme Court 6 pages JAWAHAR LAL WALI Vs STATE OF JAMMU AND KASHMIR AND ORS.
Bench: VENKATACHALA N. (J) |
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04 March 1993
Supreme Court 18 pages DMAI Vs
Case number: C.A. No.-002605-002616 / 1977 |
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03 March 1993
Supreme Court 5 pages K. ANJAIAH ETC. Vs K. CHANDRAIAH & ORS ETC.
Bench: G.B. PATTANAIK,M. SRINIVASAN |
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03 March 1993
Supreme Court 6 pages CHHATHU RAM AND ORS. ETC. ETC. Vs COMMISSIONER OF INCOME TAX, BIHAR, PATNA AND ORS.
Bench: JEEVAN REDDY,B.P. (J) |
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03 March 1993
Supreme Court 5 pages COMMISSIONER OF INCOME TAX, CALCUTTA Vs BRAITHWAITE AND CO. LTD.
Bench: KULDIP SINGH (J) |
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02 March 1993
Supreme Court 5 pages Vs
Bench: BHARUCHA S.P. (J) |
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02 March 1993
Supreme Court 5 pages HARENDRA NATH MANDAL Vs THE STATE OF BIHAR
Bench: SINGH N.P. (J) |