Showing 30961 - 30975 of 41947 judgements
19 February 1993
Supreme Court
5 pages
Vs

Bench: RAMASWAMY,K.
Case number: /
Diary number: 1 / 3588

18 February 1993
Supreme Court
8 pages
KESHAVJI DEVJI PATEL Vs STATE OF GUJARAT .

Bench: SAWANT,P.B.
Case number: C.A. No.-009461-009462 / 1996
Diary number: 84630 / 1992
Advocates: Vs MANIK KARANJAWALA

18 February 1993
Supreme Court
12 pages
HIRALAL MOOLCHAND DOSHI Vs BAROT RAMAN LAL RANCHHODAS(DEAD)BY LRS.

Bench: YOGESHWAR DAYAL (J)
Case number: C.A. No.-000998-000998 / 1976
Diary number: 60417 / 1976

18 February 1993
Supreme Court
18 pages
Vs

Bench: VERMA,JAGDISH SARAN (J)
Case number: /
Diary number: 1 / 5448

18 February 1993
Supreme Court
5 pages
Vs

Bench: SAWANT,P.B.
Case number: /
Diary number: 1 / 3058

18 February 1993
Supreme Court
7 pages
STATE OF HIMACHAL PRADESH Vs RAGHUBIR SINGH

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Criminal 398 of 1984

17 February 1993
Supreme Court
7 pages
Vs

Bench: KULDIP SINGH (J)
Case number: /
Diary number: 1 / 3518

16 February 1993
Supreme Court
11 pages
Vs

Bench: JEEVAN REDDY,B.P. (J)
Case number: /
Diary number: 1 / 3148

15 February 1993
Supreme Court
2 pages
SANJAY KUMAR Vs STATE OF M.P.

Bench: AHMADI,A.M. (J)
Case number: Crl.A. No.-000229-000229 / 1993
Diary number: 80705 / 1992
Advocates: Vs BINU TAMTA

12 February 1993
Supreme Court
4 pages
DMAI Vs

Bench: KASLIWAL,N.M. (J)
Case number: C.A. No.-000611-000611 / 1993
Diary number: 200834 / 1993
Advocates: V. K. VERMA Vs

12 February 1993
Supreme Court
10 pages
SARVA SHRAMIK SANGH Vs INDIAN HUME PIPES CO. LTD.

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-003715-003715 / 1984
Diary number: 65189 / 1984
Advocates: V. J. FRANCIS Vs H. S. PARIHAR

11 February 1993
Supreme Court
6 pages
KRISHI UTPADAN MANDI SAMITI Vs M/S. SHANAR INDUSTRIES .

Bench: KASLIWAL,N.M. (J)
Case number: C.A. No.-003111-003116 / 1991
Diary number: 79449 / 1991
Advocates: Vs RANI CHHABRA

11 February 1993
Supreme Court
8 pages
SARBIR SINGH Vs THE STATE OF PUNJAB

Bench: SINGH N.P. (J)
Case number: Crl.A. No.-000918-000918 / 1981
Diary number: 63017 / 1981
Advocates: M. QAMARUDDIN Vs

10 February 1993
Supreme Court
97 pages
R.C.POUDYAL & SOM NATH POUDYAL Vs UNION OF INDIA & ORS.

Bench: SHARMA, L.M. (CJ),VENKATACHALLIAH, M.N. (J),VERMA, JAGDISH SARAN (J),REDDY, K. JAYACHANDRA (J),AGRAWAL, S.C. (J)
Case number: T.P.(C) No.-000078-000078 / 1982
Diary number: 60622 / 1982

09 February 1993
Supreme Court
10 pages
STATE OF U.P. Vs LABH CHAND

Bench: VENKATACHALA N. (J)
Case number: C.A. No.-000498-000498 / 1993
Diary number: 68045 / 1993
Advocates: Vs RESPONDENT-IN-PERSON