Showing 30976 - 30990 of 41947 judgements
09 February 1993
Supreme Court
12 pages
UNION OF INDIA Vs HARNAM SINGH

Bench: ANAND,A.S. (J)
Case number: Appeal Civil 502 of 1993

05 February 1993
Supreme Court
20 pages
PARVEJ AKTAR Vs UNION OF INDIA .

Bench: MOHAN,S. (J)
Case number: W.P.(C) No.-001526-001526 / 1987
Diary number: 61478 / 1987
Advocates: Vs A. SUBHASHINI

05 February 1993
Supreme Court
7 pages
SALIL DUTTA Vs T.M. & M.C.

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-000429-000429 / 1993
Diary number: 60082 / 1993

05 February 1993
Supreme Court
6 pages
RAMA KANT PANDEY Vs U.O.I.

Bench: SHARMA,L.M. (CJ)
Case number: W.P.(C) No.-000047-000047 / 1992
Diary number: 65176 / 1992
Advocates: NAFIS A. SIDDIQUI Vs A. SUBHASHINI

05 February 1993
Supreme Court
6 pages
DMAI Vs

Bench: VENKATACHALA N. (J)
Case number: C.A. No.-001458-001469 / 1988
Diary number: 70351 / 1988

05 February 1993
Supreme Court
6 pages
Vs

Bench: YOGESHWAR DAYAL (J)
Case number: /
Diary number: 1 / 3038

05 February 1993
Supreme Court
15 pages
T. VELAYUDHAN ACHARI AND ANR. Vs UNION OF INDIA AND OTHERS

Bench: MOHAN,S. (J)
Case number: Writ Petition (Civil) 508 of 1988

05 February 1993
Supreme Court
9 pages
I. MANILAL SINGH Vs DR H. BOROBABU SINGH

Bench: SHARMA, L.M. (CJ),VENKATACHALLIAH, M.N. (J),VERMA, JAGDISH SARAN (J),REDDY, K. JAYACHANDRA (J),AGRAWAL, S.C. (J)
Case number: Contempt Petition (Civil) 82 of 1992

05 February 1993
Supreme Court
17 pages
I. MANILAL SINGH Vs DR. H. BOROBABU SINGH AND ANR.

Bench: SHARMA,L.M. (CJ)
Case number: Contempt Petition (Civil) 82 of 1992

04 February 1993
Supreme Court
111 pages
UNNI KRISHNAN, J.P. Vs STATE OF ANDHRA PRADESH

Bench: SHARMA, L.M. (CJ),PANDIAN, S.R. (J),JEEVAN REDDY, B.P. (J),MOHAN, S. (J),BHARUCHA S.P. (J)
Case number: W.P.(C) No.-000607-000607 / 1992
Diary number: 84126 / 1992
Advocates: Vs C. V. SUBBA RAO

04 February 1993
Supreme Court
18 pages
COMMISSIONER OF WEALTH TAX Vs DR. KARAN SINGH .

Bench: SHARMA, L.M. (CJ),PANDIAN, S.R. (J),MOHAN, S. (J),JEEVAN REDDY, B.P. (J),BHARUCHA S.P. (J)
Case number: C.A. No.-001290-001293 / 1985
Diary number: 66456 / 1985
Advocates: Vs E. C. AGRAWALA

04 February 1993
Supreme Court
8 pages
MAJOR GENL. B.M. BHATRACHARJEE (RETD.) ANDANOTHER Vs RUSSEL ESTATE CORPORATION AND ANR.

Bench: JEEVAN REDDY,B.P. (J)
Case number: Contempt Petition (Civil) 159 of 1992

04 February 1993
Supreme Court
89 pages
RAGHUNATHRAO GANPATRAO ETC. ETC. Vs UNION OF INDIA

Bench: PANDIAN,S.R. (J)
Case number: Writ Petition (Civil) 351 of 1972

03 February 1993
Supreme Court
15 pages
THE GOVT. OF A.P. Vs P. DILIP KUMAR .

Bench: AHMADI,A.M. (J)
Case number: C.A. No.-001710-001710 / 1990
Diary number: 72617 / 1990
Advocates: GUNTUR PRABHAKAR Vs J. M. KHANNA

03 February 1993
Supreme Court
13 pages
RSDV FINANCE Vs VALLABH GLASS WORKS

Bench: KASLIWAL,N.M. (J)
Case number: C.A. No.-000380-000380 / 1993
Diary number: 67760 / 1993
Advocates: SEITA VAIDYALINGAM Vs MANIK KARANJAWALA