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31 March 1993
Supreme Court 7 pages T.M.BALAKRISHNA MUDALIAR Vs M. SATYANARAYANA RAO .
Bench: KASLIWAL,N.M. (J) |
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31 March 1993
Supreme Court 8 pages MANI RAM Vs THE STATE OF RAJASTHAN
Bench: ANAND,A.S. (J) |
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31 March 1993
Supreme Court 21 pages KASHINATH G. JALMI & ANR. ETC. Vs SPEAKER,LEGISLATIVE ASSEMBLY OF GOA &ORS
Bench: VERMA,JAGDISH SARAN (J) |
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31 March 1993
Supreme Court 7 pages SMT. PARKASH KAUR Vs SMT. SANDHOORAN
Bench: VERMA,JAGDISH SARAN (J) |
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31 March 1993
Supreme Court 7 pages STATE OF WEST BENGAL Vs M/S SINGELL TEA & AGRICUL.IND.LTD.
Bench: KASLIWAL,N.M. (J) |
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30 March 1993
Supreme Court 12 pages Vs
Bench: KULDIP SINGH (J) |
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30 March 1993
Supreme Court 7 pages K. KRISHNA IYER Vs THE STATE OF KERELA
Bench: ANAND,A.S. (J) |
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30 March 1993
Supreme Court 32 pages Vs
Bench: SAWANT,P.B. |
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30 March 1993
Supreme Court 12 pages COLLECTOR OF CENTRAL EXCISE ETC. ETC. Vs NEOLI SUGAR FACTORY ETC. ETC.
Bench: JEEVAN REDDY,B.P. (J) |
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30 March 1993
Supreme Court 10 pages UNIVERSAL RADIATORS, COIMBATORE Vs COMMISSIONER OF INCOME TAX, TAMIL NADU
Bench: SAHAI,R.M. (J) |
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26 March 1993
Supreme Court 7 pages M/S NAGARMAL BAIJNATH Vs COMMISSIONER OF INCOME TAX
Bench: JEEVAN REDDY,B.P. (J) |
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26 March 1993
Supreme Court 2 pages Vs
Bench: KULDIP SINGH (J) |
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26 March 1993
Supreme Court 8 pages HINDUSTAN PAPER CORPORTION LTD. Vs STATE OF KERALA REP.BY REVENUE SECRETARY
Bench: JEEVAN REDDY,B.P. (J) |
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26 March 1993
Supreme Court 5 pages ARAKKAL MUNAMBATH KUNHIKOYA ALIAS KOYA Vs STATE OF KERALA
Bench: SINGH N.P. (J) |
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26 March 1993
Supreme Court 19 pages KUNDULA BALA SUBRAHMANYAM Vs STATE OF ANDHRA PRADESH.
Bench: ANAND,A.S. (J) |