Showing 30901 - 30915 of 41947 judgements
26 March 1993
Supreme Court
2 pages
M/S. DEVI DASS GOPAL KRISHAN PVT. LTD. Vs STATE OF PUNJAB

Bench: JEEVAN REDDY,B.P. (J)
Case number: W.P.(C) No.-001732-001732 / 1981
Diary number: 63080 / 1981
Advocates: Vs G. K. BANSAL

26 March 1993
Supreme Court
6 pages
RADHEY SHYAM KHEMKA Vs STATE OF BIHAR

Bench: SINGH N.P. (J)
Case number: Crl.A. No.-000375-000375 / 1985
Diary number: 65741 / 1985

24 March 1993
Supreme Court
8 pages
Vs

Bench: RAY,G.N. (J)
Case number: /
Diary number: 1 / 5048

24 March 1993
Supreme Court
13 pages
M/S. DEVIDAYAL ROLLING MILLS Vs PRAKASH CHIMANLAL PARIKH .

Bench: KASLIWAL,N.M. (J)
Case number: SLP(C) No.-004925-004925 / 1977
Diary number: 60578 / 1977
Advocates: SEITA VAIDYALINGAM Vs

24 March 1993
Supreme Court
4 pages
VIPIN KUMAR Vs ROSHAN LAL ANAND AND ORS.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 3271 of 1984

24 March 1993
Supreme Court
22 pages
SMT. NILABATI BEHERA ALIAS LALIT BEHERA (THROUGH THE Vs STATE OF ORISSA AND ORS.

Bench: VERMA,JAGDISH SARAN (J)
Case number: Writ Petition (Civil) 488 of 1988

23 March 1993
Supreme Court
8 pages
NATIONAL FEDERATION OF BLIND Vs UNION PUBLIC SERVICE COMMISSION .

Bench: KULDIP SINGH (J)
Case number: W.P.(C) No.-000655-000655 / 1991
Diary number: 63074 / 1991
Advocates: R. P. GUPTA Vs A. SUBHASHINI

23 March 1993
Supreme Court
7 pages
THE ASSOCIATED CEMENT COMPANY LTD. Vs THE COMMISSIONER OF INCOME TAX

Bench: VENKATACHALA N. (J)
Case number: C.A. No.-002860-002860 / 1979
Diary number: 62138 / 1979
Advocates: GAGRAT AND CO Vs A. SUBHASHINI

23 March 1993
Supreme Court
3 pages
PATHAN MURTAZAKHAN DADAMKHAN AND ORS. Vs PATHAN PIRKHAN AMDUMIYAN (DEAD) BY LRS.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 1890 of 1974

23 March 1993
Supreme Court
6 pages
V. BHASKER RAO AND ORS. Vs STATE OF A.P. AND ORS.

Bench: KULDIP SINGH (J)
Case number: Writ Petition (Civil) 1237 of 1988

23 March 1993
Supreme Court
8 pages
P.M. BAYAS Vs UNION OF INDIA AND ORS.

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 1414 of 1993

23 March 1993
Supreme Court
2 pages
I. MANILAL SINGH ALIAS M.MANIHAR SINGH Vs UNION OF INDIA

Bench: VENKATACHALLIAH, M.N.(CJ),VERMA, JAGDISH SARAN (J),REDDY, K. JAYACHANDRA (J),AGRAWAL, S.C. (J),YOGESHWAR DAYAL (J)
Case number: Contempt Petition (Civil) 359 of 1992

19 March 1993
Supreme Court
15 pages
Vs

Bench: SAWANT,P.B.
Case number: /
Diary number: 1 / 5018

19 March 1993
Supreme Court
9 pages
Vs

Bench: AHMADI,A.M. (J)
Case number: /
Diary number: / 9708

18 March 1993
Supreme Court
6 pages
FOOD CORPORATION OF INDIA Vs JAGANNATH DUTTA

Bench: KULDIP SINGH (J)
Case number: C.A. No.-000977-000977 / 1991
Diary number: 60002 / 1991