|
08 October 1993
Supreme Court 7 pages STATE OF BIHAR Vs SECRETARIAT ASSTT. SUCCESSFUL EXAMINEES UNION
Bench: ANAND,A.S. (J) |
|
07 October 1993
Supreme Court 0 pages T.M.A. PAI FOUNDATION Vs STATE OF KARNATAKA .
Bench: S.R. PANDIAN,S.C. AGRAWAL,S. MOHAN,B.P. JEEVAN REDDY,S.P. BHARUCHA |
|
07 October 1993
Supreme Court 8 pages D. DAVAJI Vs K. SUNDERSHAN RAO
Bench: RAMASWAMY,K. |
|
07 October 1993
Supreme Court 93 pages RENUSAGAR POWER CO. LTD. Vs GENERAL ELECTRIC CO.
Bench: AGRAWAL,S.C. (J) |
|
06 October 1993
Supreme Court 13 pages UNITED BANK OF INDIA Vs THE OFFICIAL LIQUIDATOR .
Bench: BHARUCHA S.P. (J) |
|
06 October 1993
Supreme Court 134 pages SUPREME COURT ADV. ON RECORD ASSO. Vs UNION OF INDIA
Bench: PANDIAN, S.R. (J),AHMADI, A.M. (J) & KULDIP SINGH (J),VERMA, JAGDISH SARAN (J) & PUNCHHI, M.M.,YOGESHWAR DAYAL (J) & RAY, G.N. (J),ANAND, A.S. (J) & BHARUCHA S.P. (J) |
|
05 October 1993
Supreme Court 1 pages K. RAMADAS SHENOY Vs STATE OF KARNATAKA AND OTHERS
Bench: PUNCHHI,M.M. |
|
05 October 1993
Supreme Court 14 pages STRIDEWELL LEATHERS (P) Vs BHANKERPUR SIMBHAOLI BEVERAGES (P) LTD
Bench: VERMA,JAGDISH SARAN (J) |
|
01 October 1993
Supreme Court 0 pages MANAGING DIRECTOR ECIL HYDERABAD ETC. ETC. Vs B. KARUNAKAR ETC. ETC.
Bench: M.N. VENKATACHALIAH CJI,P.B. SAWANT,K. RAMASWAMY,S. MOHAN,B.P. |
|
30 September 1993
Supreme Court 18 pages RAM CHAND Vs UNION OF INDIA (N.P. SINGH, J)
Bench: SINGH N.P. (J) |
|
30 September 1993
Supreme Court 7 pages UNION OF INDIA Vs DR GYAN PRAKESH SINGH
Bench: VERMA,JAGDISH SARAN (J) |
|
28 September 1993
Supreme Court 1 pages Vs
Case number: / |
|
28 September 1993
Supreme Court 11 pages HINDUSTAN LEVER Vs HINDUSTAN LEVER MAZDOOR SABHA
Bench: REDDY,K. JAYACHANDRA (J) |
|
28 September 1993
Supreme Court 11 pages DR. H. MUKHERJEE Vs UNION OF INDIA
Bench: AHMADI,A.M. (J) |
|
27 September 1993
Supreme Court 1 pages Vs
Bench: AHMADI,A.M. (J) |