Showing 30736 - 30750 of 41947 judgements
08 October 1993
Supreme Court
7 pages
STATE OF BIHAR Vs SECRETARIAT ASSTT. SUCCESSFUL EXAMINEES UNION

Bench: ANAND,A.S. (J)
Case number: Appeal Civil 5298 of 1993

07 October 1993
Supreme Court
0 pages
T.M.A. PAI FOUNDATION Vs STATE OF KARNATAKA .

Bench: S.R. PANDIAN,S.C. AGRAWAL,S. MOHAN,B.P. JEEVAN REDDY,S.P. BHARUCHA
Case number: W.P.(C) No.-000317-000317 / 1993
Diary number: 199959 / 1993
Advocates: LAKSHMI RAMAN SINGH Vs M. VEERAPPA

07 October 1993
Supreme Court
8 pages
D. DAVAJI Vs K. SUNDERSHAN RAO

Bench: RAMASWAMY,K.
Case number: C.A. No.-002235-002235 / 1984
Diary number: 65254 / 1984
Advocates: A. SUBBA RAO Vs S. S. RANA

07 October 1993
Supreme Court
93 pages
RENUSAGAR POWER CO. LTD. Vs GENERAL ELECTRIC CO.

Bench: AGRAWAL,S.C. (J)
Case number: Appeal Civil 71 of 1990

06 October 1993
Supreme Court
13 pages
UNITED BANK OF INDIA Vs THE OFFICIAL LIQUIDATOR .

Bench: BHARUCHA S.P. (J)
Case number: C.A. No.-000405-000405 / 1986
Diary number: 68227 / 1986
Advocates: Vs FOX MANDAL & CO.

06 October 1993
Supreme Court
134 pages
SUPREME COURT ADV. ON RECORD ASSO. Vs UNION OF INDIA

Bench: PANDIAN, S.R. (J),AHMADI, A.M. (J) & KULDIP SINGH (J),VERMA, JAGDISH SARAN (J) & PUNCHHI, M.M.,YOGESHWAR DAYAL (J) & RAY, G.N. (J),ANAND, A.S. (J) & BHARUCHA S.P. (J)
Case number: W.P.(C) No.-001303-001303 / 1987
Diary number: 61256 / 1987
Advocates: Vs A. SUBHASHINI

05 October 1993
Supreme Court
1 pages
K. RAMADAS SHENOY Vs STATE OF KARNATAKA AND OTHERS

Bench: PUNCHHI,M.M.
Case number: Appeal Civil 2143 of 1978

05 October 1993
Supreme Court
14 pages
STRIDEWELL LEATHERS (P) Vs BHANKERPUR SIMBHAOLI BEVERAGES (P) LTD

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 5267 of 1993

01 October 1993
Supreme Court
0 pages
MANAGING DIRECTOR ECIL HYDERABAD ETC. ETC. Vs B. KARUNAKAR ETC. ETC.

Bench: M.N. VENKATACHALIAH CJI,P.B. SAWANT,K. RAMASWAMY,S. MOHAN,B.P.
Case number: Appeal (civil) 3056 of 1991

30 September 1993
Supreme Court
18 pages
RAM CHAND Vs UNION OF INDIA (N.P. SINGH, J)

Bench: SINGH N.P. (J)
Case number: Writ Petition (Civil) 1609 of 1981

30 September 1993
Supreme Court
7 pages
UNION OF INDIA Vs DR GYAN PRAKESH SINGH

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 765 of 1993

28 September 1993
Supreme Court
1 pages
Vs

Case number: /
Diary number: 2 / 0528

28 September 1993
Supreme Court
11 pages
HINDUSTAN LEVER Vs HINDUSTAN LEVER MAZDOOR SABHA

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Special Leave Petition (Civil) 7847 of 1993

28 September 1993
Supreme Court
11 pages
DR. H. MUKHERJEE Vs UNION OF INDIA

Bench: AHMADI,A.M. (J)
Case number: Appeal Civil 3668 of 1993

27 September 1993
Supreme Court
1 pages
Vs

Bench: AHMADI,A.M. (J)
Case number: /
Diary number: 1 / 9588