Judgements

SULOCHANA AMMA Vs NARAYANAN NAIR

Bench: RAMASWAMY,K.
Case number: Appeal Civil 5152 of 1993

U.O.I. & ORS. Vs ISMAIL FARUQUI .

Bench: M.N. VENKATACHALLIAH(CJ),A.M. AHMADI,J.S. VERMA,G.N. RAY,S.P.
Case number: T.P.(C) No.-000669-000675 / 1993
Diary number: 200127 / 1993
Advocates: Vs IRSHAD AHMAD

THE UNION TERRITORY OF PONCICHERRY Vs P.V. SURESH ETC.ETC.

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-001543-001630 / 1984
Diary number: 65245 / 1984
Advocates: K. R. NAMBIAR Vs S. SRINIVASAN

UMESH CHAND GANDHI Vs IST ADDL. DIST & SESSIONS JUDGE

Bench: RAMASWAMY,K.
Case number: Appeal Civil 3425 of 1983

HINDUSTAN PETROLEUM CORPN LTD. Vs OKHA GRAM PANCHAYAT

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 29 of 1973

MARI CHETTIAR Vs S.P. ARUMUGA NAICKER

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 2343 of 1988

SYSTOPIC LABORATORIES (PVT.) LTD. Vs DR PREM GUPTA.J.)

Bench: AGRAWAL,S.C. (J)
Case number: Appeal Civil 2791 of 1992

MANIYERI MADHAVAN Vs SUB-INSPECTOR OF POLICE

Bench: MOHAN,S. (J)
Case number: Special Leave Petition (Criminal) 3378 of 1991

SPECIAL REFRENCE NO. 1. OF 1993 Vs

Bench: VENKATACHALLIAH, M.N.(CJ),AHMADI, A.M. (J),VERMA, JAGDISH SARAN (J),RAY, G.N. (J),BHARUCHA S.P. (J)

SECY. & COMMISSIONER Vs R. KIRUBAKARAN

Bench: SINGH N.P. (J)
Case number: Appeal Civil 5076 of 1993

UNION OF INDIA Vs SATYA PRAKASH VASISHT

Vs

Case number: /
Diary number: 2 / 2278

JANGIR KAUR Vs STATE OF PUNJAB

DESH BANDHU GUPTA Vs N.L.ANAND & RAJINDER SINGH

Bench: RAMASWAMY,K.
Case number: Appeal Civil 2692 of 1984

KHEM CHAND Vs THE STATE OF HIMACHAL PRADESH

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Crl.A. No.-000540-000540 / 1983
Diary number: 64630 / 1983
Advocates: Vs NARESH K. SHARMA