Showing 30766 - 30780 of 41947 judgements
14 September 1993
Supreme Court
22 pages
UNION OF INDIA Vs JALYAN UDYOG

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 1104 of 1990

08 September 1993
Supreme Court
6 pages
DMAI Vs

Bench: SINGH N.P. (J)
Case number: C.A. No.-004152-004153 / 1983
Diary number: 65444 / 1983

07 September 1993
Supreme Court
26 pages
STATE OF U.P. Vs SHEOPAT RAI

Bench: VENKATACHALA N. (J)
Case number: Appeal Civil 692 of 1977

07 September 1993
Supreme Court
22 pages
C.I.T. Vs N.C.BUDHARAJA AND CO.

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 4238 of 1983

07 September 1993
Supreme Court
13 pages
PROF.SUMER CHAND Vs UNION OF INDIA

Bench: AGRAWAL,S.C. (J)
Case number: Appeal Civil 1917 of 1990

05 September 1993
Supreme Court
1 pages
GABRIEL SAVER FERNANDES Vs STATE OF KARNATAKA

Bench: (K. RAMASWAMY AND N. VENKATACHALA,JJ.)
Case number: Appeal Civil 6038 of 1994

02 September 1993
Supreme Court
9 pages
UNION OF INDIA Vs P.C. MISRA

Bench: AGRAWAL,S.C. (J)
Case number: Appeal Civil 4414 of 1993

02 September 1993
Supreme Court
18 pages
K. NARAYANAN Vs STATE OF KARNATAKA

Bench: SAHAI,R.M. (J)
Case number: Appeal Civil 630 of 1989

01 September 1993
Supreme Court
24 pages
RAJASTHAN ROLLER FLOUR MILLS ASSN. Vs STATE OF RAJASTHAN

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 3922 of 1991

26 August 1993
Supreme Court
2 pages
M/s. ANADI PRAKASHAN AND ANOTHER Vs INSPECTING ASSISTANT COMMR. OF INCOME TAX AND OTHERS

Bench: JEEVAN REDDY,B.P. (J)
Case number: Writ Petition (Civil) 3947 of 1982

24 August 1993
Supreme Court
8 pages
VIRKEY CHACKO Vs C.I.T.

Bench: BHARUCHA S.P. (J)
Case number: Appeal Civil 1151 of 1982

23 August 1993
Supreme Court
2 pages
HON'BLE THE C.J., M.P. HIGH COURT Vs MOHAN KUMAR .

Case number: T.P.(C) No.-000779-000779 / 1993
Diary number: 74169 / 1993

17 August 1993
Supreme Court
27 pages
PRATAP SINGH Vs SAROJINI DEVI

04 August 1993
Supreme Court
6 pages
DISTT. MAGISTRATES Vs R.KUMARAVEL

Bench: KULDIP SINGH (J)
Case number: Appeal Criminal 516 of 1993

03 August 1993
Supreme Court
0 pages
RAJ RAJESHWARI PRASAD SINGH Vs SHASHI BHUSAN PRASAD .

Case number: C.A. No.-007462-007462 / 1995
Diary number: 13355 / 1994
Advocates: Vs LAKSHMI RAMAN SINGH