Showing 30781 - 30795 of 41947 judgements
28 July 1993
Supreme Court
0 pages
MAFATLAL INDUSTRIES LTD. Vs U.O.I.

Bench: A.M. AHMADI,K. RAMASWAMY,S.C. AGRAWAL,YOGESHWAR DAYAL,B.P. JEEVAN
Case number: C.A. No.-003255-003255 / 1984
Diary number: 65753 / 1984
Advocates: Vs T. G. NARAYANAN NAIR

27 July 1993
Supreme Court
14 pages
DHONDIRAM TATOBA KADAM Vs RAMCHANDRA BALWANTRAO DUBAL

Bench: SAHAI,R.M. (J)
Case number: Appeal Civil 550 of 1981

16 July 1993
Supreme Court
0 pages
KAKA JOGINDER SINGH @ DHARTI PAKAD Vs K.R. NARAYANAN VICE-PRESIDENT OF INDIA

Bench: J.S. VERMA,K.J. REDDY,Y. DAYAL,G.N. RAY,S.P. BHARUCHA
Case number: Election Petition 3 of 1992

21 June 1993
Supreme Court
7 pages
Vs

Bench: PUNCHHI,M.M.
Case number: /
Diary number: 1 / 4258

18 June 1993
Supreme Court
8 pages
FED.OF DIRECTLY APPOINTED OFFRS OFIR&ORS Vs UNION OF INDIA .

Bench: PUNCHHI,M.M.
Case number: W.P.(C) No.-007900-007902 / 1982
Diary number: 63517 / 1982
Advocates: Vs SUSHMA SURI

16 June 1993
Supreme Court
10 pages
PUNJAB STATE CIVIL SUPPL.CORPN.LTD.&ANR. Vs ASHOK MASHIN .

Bench: PUNCHHI,M.M.
Case number: C.A. No.-003134-003134 / 1992
Diary number: 70856 / 1989
Advocates: J. S. WAD Vs

15 June 1993
Supreme Court
12 pages
HARPAL SINGH Vs STATE OF U.P.

Bench: SINGH N.P. (J)
Case number: C.A. No.-000722-000723 / 1993
Diary number: 199960 / 1993

15 June 1993
Supreme Court
15 pages
Vs

Case number: /
Diary number: 1 / 1518

11 June 1993
Supreme Court
12 pages
SMT. CHAND DHAWAN Vs JAWAHAR LAL .

Bench: PUNCHHI,M.M.
Case number: Crl.A. No.-000269-000269 / 1992
Diary number: 85917 / 1992
Advocates: MRIDULA RAY BHARADWAJ Vs

11 June 1993
Supreme Court
8 pages
STATE OF PUNJAB Vs BRIGADIER SUKHJIT SINGH

Bench: PUNCHHI,M.M.
Case number: C.A. No.-001007-001008 / 1992
Diary number: 85496 / 1992
Advocates: Vs MANOJ SWARUP

14 May 1993
Supreme Court
9 pages
PRABHUDAYAL HIRALAL DEJJUKA Vs STATE OF MAHARASHTRA

Bench: YOGESHWAR DAYAL (J)
Case number: Crl.A. No.-000738-000738 / 1992
Diary number: 80628 / 1992
Advocates: J. M. KHANNA Vs

14 May 1993
Supreme Court
11 pages
MEDICAL COUNCIL OF INDIA Vs SILAS NELSON .

Bench: MOHAN,S. (J)
Case number: C.A. No.-002221-002221 / 1993
Diary number: 83375 / 1993
Advocates: LAKSHMI RAMAN SINGH Vs

14 May 1993
Supreme Court
10 pages
UNION OF INDIA Vs BRIJ FERTILIZERS .

Bench: SAHAI,R.M. (J)
Case number: C.A. No.-001450-001451 / 1993
Diary number: 200724 / 1993
Advocates: Vs LAKSHMI RAMAN SINGH

14 May 1993
Supreme Court
5 pages
Vs

Bench: RAMASWAMY,K.
Case number: /
Diary number: 1 / 3738

14 May 1993
Supreme Court
50 pages
R.K. JAIN Vs UNION OF INDIA

Bench: AHMADI,A.M. (J)
Case number: W.P.(C) No.-000090-000090 / 1992
Diary number: 86492 / 1992
Advocates: ABHA JAIN Vs C. V. SUBBA RAO