Showing 30721 - 30735 of 41947 judgements
14 October 1993
Supreme Court
15 pages
MODI INDUSTRIES LTD. Vs STATE OF U.P.

Bench: SAWANT,P.B.
Case number: Appeal Civil 5446 of 1993

14 October 1993
Supreme Court
2 pages
A.P. MANCHANDA Vs STATE OF HARYANA

Case number: Appeal Civil 199 of 1983

14 October 1993
Supreme Court
8 pages
UNION OF INDIA Vs AMRIK SINGH

Bench: VENKATACHALA N. (J)
Case number: Appeal Civil 1445 of 1988

14 October 1993
Supreme Court
27 pages
PRINTERS HOUSE PVT. LTD. Vs SAIYADAN

Bench: VENKATACHALA N. (J)
Case number: Appeal Civil 369 of 1976

14 October 1993
Supreme Court
12 pages
STATE OF ORISSA Vs MD. FAKIRUDDIN

Bench: VENKATACHALA N. (J)
Case number: Appeal Civil 5434 of 1993

13 October 1993
Supreme Court
46 pages
Vs

Bench: MOHAN,S. (J)
Case number: /
Diary number: 63573 / 1981

13 October 1993
Supreme Court
10 pages
STATE OF W.B. Vs NATIONAL BUILDERS (Sahai, J)

Bench: SAHAI,R.M. (J)
Case number: Appeal Civil 1138 of 1991

12 October 1993
Supreme Court
0 pages
DMAI Vs

Bench: S.R. PANDIAN,S.C. AGRAWAL,S. MOHAN,B.P. JEEVAN REDDY,S.P. BHARUCHA
Case number: W.P.(C) No.-000536-000536 / 1993
Diary number: 200820 / 1993
Advocates: K. V. MOHAN Vs

12 October 1993
Supreme Court
6 pages
LAXMI BAI SADASHIV DATE Vs ANNAPPA SIDAPPA NARGUDE

Bench: PUNCHHI,M.M.
Case number: Appeal Civil 848 of 1973

12 October 1993
Supreme Court
6 pages
DEVI SINGH Vs BOARD OF REVENUE FOR RAJASTHAN

Bench: PUNCHHI,M.M.
Case number: Appeal Civil 3039 of 1981

11 October 1993
Supreme Court
28 pages
Vs

Bench: KULDIP SINGH (J)
Case number: /
Diary number: 74460 / 1990

11 October 1993
Supreme Court
26 pages
BAKSHISH SINGH Vs DARSHAN ENGINEERING WORKS

Bench: SAWANT,P.B.
Case number: Appeal Civil 3599 of 1984

11 October 1993
Supreme Court
9 pages
JODHA RAM Vs FINANCIAL COMMISSIONER

Bench: SINGH N.P. (J)
Case number: Appeal Civil 3514 of 1982

08 October 1993
Supreme Court
2 pages
PIRTHI Vs STATE OF HARYANA

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Crl.A. No.-000626-000626 / 1993
Diary number: 84896 / 1993

08 October 1993
Supreme Court
8 pages
P. BABU Vs STATE OF A.P.(Jayachandra Reddy, J.)

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Appeal Criminal 341 of 1982