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28 October 1993
Supreme Court 7 pages RUBY SALES AND SERVICES PVT. LTD. Vs STATE OF MAHARASHTRA
Case number: C.A. No.-003477-003477 / 1992 |
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28 October 1993
Supreme Court 12 pages EMPLOYEES STATE INSURANCE CORPORATION. Vs SHRI R.K. SWAMY .
Case number: C.A. No.-001543-001544 / 1988 |
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28 October 1993
Supreme Court 7 pages UNION OF INDIA Vs DHARMALINGAM
Bench: AGRAWAL,S.C. (J) |
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28 October 1993
Supreme Court 12 pages ANZAR AHMAD Vs STATE OF BIHAR (Agarwal, J)
Bench: AGRAWAL,S.C. (J) |
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27 October 1993
Supreme Court 7 pages DMAI Vs
Bench: MOHAN,S. (J) |
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27 October 1993
Supreme Court 3 pages UNION OF INDIA Vs SATYA PRAKASH VASISHT
Bench: VERMA,JAGDISH SARAN (J) |
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27 October 1993
Supreme Court 5 pages A.P. MANCHANDA Vs STATE OF HARYANA
Bench: AHMADI,A.M. (J) |
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27 October 1993
Supreme Court 6 pages S.P CHENGALVARAYA NAIDU Vs JAGANNATH
Bench: KULDIP SINGH (J) |
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27 October 1993
Supreme Court 6 pages SURJET KAUR Vs GARJA SINGH (Mohan,J.)
Bench: MOHAN,S. (J) |
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15 October 1993
Supreme Court 15 pages THE COMMISSIONER OF INCOME-TAX Vs THE AHMEDABAD COTTON MFG.CO.LTD.
Case number: C.A. No.-002123-002123 / 1977 |
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15 October 1993
Supreme Court 5 pages Vs
Case number: / |
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15 October 1993
Supreme Court 13 pages ROYAL HATCHERIES PVT. LTD. Vs STATE OF ANDHRA PRADESH
Bench: JEEVAN REDDY,B.P. (J) |
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15 October 1993
Supreme Court 8 pages MALA SINGH Vs FINANCIAL COMMISSIONER
Bench: KULDIP SINGH (J) |
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15 October 1993
Supreme Court 45 pages SVENSKA HANDELSBANKEN Vs INDIAN CHARGE CHROME (Dayal, J.)
Bench: YOGESHWAR DAYAL (J) |
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15 October 1993
Supreme Court 6 pages YOVAN Vs MANAGEMENT OF INDIA CEMENTS LTD.
Bench: MOHAN,S. (J) |