Showing 30706 - 30720 of 41947 judgements
28 October 1993
Supreme Court
7 pages
RUBY SALES AND SERVICES PVT. LTD. Vs STATE OF MAHARASHTRA

Case number: C.A. No.-003477-003477 / 1992
Diary number: 80926 / 1992
Advocates: GAGRAT AND CO Vs A. S. BHASME

28 October 1993
Supreme Court
12 pages
EMPLOYEES STATE INSURANCE CORPORATION. Vs SHRI R.K. SWAMY .

Case number: C.A. No.-001543-001544 / 1988
Diary number: 68358 / 1988
Advocates: V. J. FRANCIS Vs A. T. M. SAMPATH

28 October 1993
Supreme Court
7 pages
UNION OF INDIA Vs DHARMALINGAM

Bench: AGRAWAL,S.C. (J)
Case number: Appeal Civil 503 of 1993

28 October 1993
Supreme Court
12 pages
ANZAR AHMAD Vs STATE OF BIHAR (Agarwal, J)

Bench: AGRAWAL,S.C. (J)
Case number: Appeal Civil 5320 of 1993

27 October 1993
Supreme Court
7 pages
DMAI Vs

Bench: MOHAN,S. (J)
Case number: Crl.A. No.-000357-000357 / 1990
Diary number: 75911 / 1990
Advocates: PREM MALHOTRA Vs

27 October 1993
Supreme Court
3 pages
UNION OF INDIA Vs SATYA PRAKASH VASISHT

Bench: VERMA,JAGDISH SARAN (J)
Case number: C.A. No.-001705-001705 / 1987
Diary number: 69008 / 1987
Advocates: P. PARMESWARAN Vs

27 October 1993
Supreme Court
5 pages
A.P. MANCHANDA Vs STATE OF HARYANA

Bench: AHMADI,A.M. (J)
Case number: Appeal Civil 199 of 1983

27 October 1993
Supreme Court
6 pages
S.P CHENGALVARAYA NAIDU Vs JAGANNATH

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 994 of 1972

27 October 1993
Supreme Court
6 pages
SURJET KAUR Vs GARJA SINGH (Mohan,J.)

Bench: MOHAN,S. (J)
Case number: Appeal Civil 221 of 1991

15 October 1993
Supreme Court
15 pages
THE COMMISSIONER OF INCOME-TAX Vs THE AHMEDABAD COTTON MFG.CO.LTD.

Case number: C.A. No.-002123-002123 / 1977
Diary number: 61306 / 1977
Advocates: A. SUBHASHINI Vs

15 October 1993
Supreme Court
5 pages
Vs

Case number: /
Diary number: 1 / 9978

15 October 1993
Supreme Court
13 pages
ROYAL HATCHERIES PVT. LTD. Vs STATE OF ANDHRA PRADESH

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-002394-002394 / 1989
Diary number: 69529 / 1989
Advocates: MANIK KARANJAWALA Vs

15 October 1993
Supreme Court
8 pages
MALA SINGH Vs FINANCIAL COMMISSIONER

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 2357 of 1989

15 October 1993
Supreme Court
45 pages
SVENSKA HANDELSBANKEN Vs INDIAN CHARGE CHROME (Dayal, J.)

Bench: YOGESHWAR DAYAL (J)
Case number: Appeal Civil 266 of 1994

15 October 1993
Supreme Court
6 pages
YOVAN Vs MANAGEMENT OF INDIA CEMENTS LTD.

Bench: MOHAN,S. (J)
Case number: Appeal Civil 5454 of 1993