Judgements

UNION OF INDIA Vs KOLLUNI RAMAIAH

Bench: MOHAN,S. (J)
Case number: Appeal Civil 7015 of 1993

DR. S.K. KHANNA Vs STATE OF HARYANA .

Bench: YOGESHWAR DAYAL (J)
Case number: C.A. No.-003947-003947 / 1990
Diary number: 72709 / 1990
Advocates: LALITA KAUSHIK Vs

VEB DEUTFRACHT SEEREEDEREI ROSTOCK A DEPT. OF THE GERMAN DE Vs NEW CENTRAL JUTE MILLS CO. LTD AND ANOTHERS

Bench: SINGH N.P. (J)
Case number: Appeal Civil 4208 of 1983

GUJARAT HOUSING BOARD ENGINEERS ASSN. Vs STATE OF GUJARAT

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 6059 of 1993

LUCKNOW DEVELOPMENT AUTHORITY Vs M.K. GUPTA

Bench: SAHAI,R.M. (J)
Case number: Appeal Civil 6237 of 1990

CHANCELLOR Vs DR BIJAY ANANDA KAR (Kuldip singh, J)

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 4880 of 1993

MANAGEMENT OF RESERVE BANK OF INDIA Vs SHRI BHOPAL SINGH PANCHAL

Bench: SAWANT,P.B.
Case number: C.A. No.-000554-000554 / 1986
Diary number: 62652 / 1986
Advocates: H. S. PARIHAR Vs KHAITAN & MURTY

STEEL AUTHORITY OF INDIA LTD. Vs SALEM STAINLESS STEEL SUPPLIERS

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 1051 of 1991

RAGHU SEEDS & FARMS AND OTHERS Vs UNION OF INDIA AND OTHERS

Bench: YOGESHWAR DAYAL (J)
Case number: Transfer Petition (Civil) 4 of 1986

WELLMAN (INDIA) PVT.LTD. Vs EMPLOYEES STATE INSURANCE CORPN.

Bench: SAWANT,P.B.
Case number: Appeal Civil 6019 of 1993

GOVIND PRASAD Vs R.G. PRASAD

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 3868 of 1984

STATE OF KERALA Vs JOSEPH ANTONY ( Sawant, J.)

Bench: SAWANT,P.B.
Case number: Appeal Civil 3531 of 1986

C.I.T. Vs RAM KUMAR AGGRAWAL

K.P. TIWARI Vs STATE OF M.P.

Bench: SAWANT,P.B.
Case number: SLP(Crl) No.-002081-002082 / 1993
Diary number: 201907 / 1993

JOGINDER SINGH WASU Vs STATE OF PUNJAB

Bench: MOHAN,S. (J)
Case number: Appeal Civil 8202 of 1979