Showing 30586 - 30600 of 41947 judgements
21 February 1994
Supreme Court
11 pages
STATE OF ORISSA Vs BIMAL KUMAR MOHANTY

Bench: RAMASWAMY,K.
Case number: Appeal Civil 911 of 1994

21 February 1994
Supreme Court
10 pages
STATE OF MAHARASHTRA Vs ABDUL HAMID HAJI MOHAMMAD

Bench: KULDIP SINGH (J)
Case number: Appeal Criminal 644 of 1993

18 February 1994
Supreme Court
0 pages
REFERENCE UNDER ARTICLE 317(1) OF CONSTITUTION OF INDIA Vs SH. M, MEGHA CHANDRA SINGH, CHAIRMAN. MANIPUR SERVICE COMM

Bench: M.N. Venkatachaliah C.J,S. Ratnavel Pandian,S. Mohan,G.N. Ray
Case number: Special Reference Case 1 of 1985

18 February 1994
Supreme Court
0 pages
REFERENCE UNDER ARTICLE 317(1) OF CONSTITUTION OF INDIA Vs SH. M, MEGHA CHANDRA SINGH, CHAIRMAN. MANIPUR SERVICE COMM

Case number: Special Reference Case 1 of 1985

18 February 1994
Supreme Court
17 pages
K.S.SUNDERARAJU CHETTIAR Vs M.R. RAMACHANDRA NAIDU

Bench: RAY,G.N. (J)
Case number: Appeal Civil 878 of 1994

18 February 1994
Supreme Court
11 pages
BALWANT SINGH Vs STATE OF PUNJAB

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Appeal Criminal 8 of 1984

17 February 1994
Supreme Court
8 pages
JAIPUR DEVELOPMENT AUTHORITY Vs RADHEY SHYAM

Bench: RAMASWAMY,K.
Case number: Appeal Civil 4209 of 1992

16 February 1994
Supreme Court
18 pages
BHARAT HARI SINGHANIA Vs COMMR. OF WEALTH TAX (CENTRAL) .

Case number: W.P.(C) No.-001213-001213 / 1990
Diary number: 72783 / 1990
Advocates: M. M. KSHATRIYA Vs P. PARMESWARAN

09 February 1994
Supreme Court
17 pages
DALMIA INDUSTRIES LTD. Vs THE STATE OF U.P.

Bench: KULDIP SINGH (J)
Case number: C.A. No.-000441-000441 / 1992
Diary number: 64303 / 1992

09 February 1994
Supreme Court
40 pages
Vs

Bench: AGRAWAL,S.C. (J)
Case number: /
Diary number: 1 / 4858

09 February 1994
Supreme Court
2 pages
CHHAVI MEHROTRA Vs D.G.HEALTH SERVICES

Bench: VENKATACHALLIAH,M.N.(CJ)
Case number: W.P.(C) No.-000370-000370 / 1993
Diary number: 201533 / 1993
Advocates: M. C. DHINGRA Vs V. K. VERMA

09 February 1994
Supreme Court
2 pages
SH. GURJOGINDER SINGH Vs SMT. JASWANT KAUR

Case number: C.A. No.-003307-003307 / 1983
Diary number: 64650 / 1983
Advocates: A. D. SIKRI Vs

09 February 1994
Supreme Court
13 pages
BOARD OF SCHOOL EDUCATION Vs ARUN RATHI

Bench: AGRAWAL,S.C. (J)
Case number: Appeal Civil 690 of 1994

08 February 1994
Supreme Court
8 pages
SHYAM BABU VERMA Vs UNION OF INDIA .

Bench: SINGH N.P. (J)
Case number: W.P.(C) No.-012897-012899 / 1984
Diary number: 68268 / 1984
Advocates: Vs C. V. SUBBA RAO

08 February 1994
Supreme Court
15 pages
WORKMEN OF KOTTLEWELL BULLEN & CO.LTD. Vs KETTLEWELL BULLEN & CO.LTD.

Case number: C.A. No.-005224-005224 / 1990
Diary number: 72723 / 1990