|
21 February 1994
Supreme Court 11 pages STATE OF ORISSA Vs BIMAL KUMAR MOHANTY
Bench: RAMASWAMY,K. |
|
21 February 1994
Supreme Court 10 pages STATE OF MAHARASHTRA Vs ABDUL HAMID HAJI MOHAMMAD
Bench: KULDIP SINGH (J) |
|
18 February 1994
Supreme Court 0 pages REFERENCE UNDER ARTICLE 317(1) OF CONSTITUTION OF INDIA Vs SH. M, MEGHA CHANDRA SINGH, CHAIRMAN. MANIPUR SERVICE COMM
Bench: M.N. Venkatachaliah C.J,S. Ratnavel Pandian,S. Mohan,G.N. Ray |
|
18 February 1994
Supreme Court 0 pages REFERENCE UNDER ARTICLE 317(1) OF CONSTITUTION OF INDIA Vs SH. M, MEGHA CHANDRA SINGH, CHAIRMAN. MANIPUR SERVICE COMM
Case number: Special Reference Case 1 of 1985 |
|
18 February 1994
Supreme Court 17 pages K.S.SUNDERARAJU CHETTIAR Vs M.R. RAMACHANDRA NAIDU
Bench: RAY,G.N. (J) |
|
18 February 1994
Supreme Court 11 pages BALWANT SINGH Vs STATE OF PUNJAB
Bench: REDDY,K. JAYACHANDRA (J) |
|
17 February 1994
Supreme Court 8 pages JAIPUR DEVELOPMENT AUTHORITY Vs RADHEY SHYAM
Bench: RAMASWAMY,K. |
|
16 February 1994
Supreme Court 18 pages BHARAT HARI SINGHANIA Vs COMMR. OF WEALTH TAX (CENTRAL) .
Case number: W.P.(C) No.-001213-001213 / 1990 |
|
09 February 1994
Supreme Court 17 pages DALMIA INDUSTRIES LTD. Vs THE STATE OF U.P.
Bench: KULDIP SINGH (J) |
|
09 February 1994
Supreme Court 40 pages Vs
Bench: AGRAWAL,S.C. (J) |
|
09 February 1994
Supreme Court 2 pages CHHAVI MEHROTRA Vs D.G.HEALTH SERVICES
Bench: VENKATACHALLIAH,M.N.(CJ) |
|
09 February 1994
Supreme Court 2 pages SH. GURJOGINDER SINGH Vs SMT. JASWANT KAUR
Case number: C.A. No.-003307-003307 / 1983 |
|
09 February 1994
Supreme Court 13 pages BOARD OF SCHOOL EDUCATION Vs ARUN RATHI
Bench: AGRAWAL,S.C. (J) |
|
08 February 1994
Supreme Court 8 pages SHYAM BABU VERMA Vs UNION OF INDIA .
Bench: SINGH N.P. (J) |
|
08 February 1994
Supreme Court 15 pages WORKMEN OF KOTTLEWELL BULLEN & CO.LTD. Vs KETTLEWELL BULLEN & CO.LTD.
Case number: C.A. No.-005224-005224 / 1990 |