Legal Authority
Court Fees
Bare Acts
Judgements
Documents
Dictionary
Login
Register
BOARD OF SCHOOL EDUCATION Vs ARUN RATHI
09 February 1994
Supreme Court
Download
BOARD OF SCHOOL EDUCATION
Vs
ARUN RATHI
Bench:
AGRAWAL,S.C. (J)
Case number:
Appeal Civil 690 of 1994
Page 1
Page 2
Page 3
Page 4
Page 5
Page 6
Page 7
Page 8
Page 9
Page 10
Page 11
Page 12
Page 13
1
2
3
4
5
6
7
8
9
10
11
12
13