Showing 30631 - 30645 of 41947 judgements
25 January 1994
Supreme Court
20 pages
STATE OF U.P. Vs U.P.STATE LAW OFFICERS ASSOCIATION

Case number: C.A. No.-000662-000668 / 1991
Diary number: 60591 / 1991
Advocates: ASHOK K. SRIVASTAVA Vs

25 January 1994
Supreme Court
9 pages
BHOLA NATH VARSHNEY Vs MULK RAJ MADAN

Bench: MUKHERJEE M.K. (J)
Case number: Appeal Civil 1766 of 1986

25 January 1994
Supreme Court
7 pages
STATE OF MAHARASHTRA Vs GURAPPA HIROJIRAO

Bench: VENKATACHALA N. (J)
Case number: Appeal Civil 596 of 1973

24 January 1994
Supreme Court
12 pages
MAH.STATE COOP.COTTON GRO.MAR.FED. Vs MAH.STATE COOP.COTTON GRO.M.F.EMP.U.&ANR

Case number: C.A. No.-005118-005118 / 1992
Diary number: 83719 / 1992

24 January 1994
Supreme Court
28 pages
SVENSKA HANDELSBANKEN Vs INDIAN CHARGE CHROME LTD.

Bench: YOGESHWAR DAYAL (J)
Case number: Appeal Civil 266 of 1994

21 January 1994
Supreme Court
24 pages
QUAMARUL ISLAM Vs S K KANTA .

Case number: C.A. No.-004211-004211 / 1992
Diary number: 80981 / 1992

21 January 1994
Supreme Court
15 pages
CHARANJIT KAUR Vs UNION OF INDIA

Bench: SAWANT,P.B.
Case number: Writ Petition (Civil) 45 of 1989

20 January 1994
Supreme Court
11 pages
DMAI Vs

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-004531-004532 / 1986
Diary number: 69510 / 1986

19 January 1994
Supreme Court
1 pages
AJAI KUMAR GOEL Vs ANIL KUMAR SHARMA

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Appeal Criminal 21 of 1980

19 January 1994
Supreme Court
8 pages
STATE OF HARYANA Vs HARI RAM YADAV

Bench: AGRAWAL,S.C. (J)
Case number: Appeal Civil 1247 of 1993

19 January 1994
Supreme Court
2 pages
SURINDER NATH DEWAN Vs STATE OF HARYANA AND ORS.

Case number: Appeal (civil) 2133 of 1984

19 January 1994
Supreme Court
3 pages
SMT. BHAGWANTI DEVI AND ANR. Vs STATE OF HARYANA AND ANR.

Case number: Appeal (civil) 2532-35 of 1985

19 January 1994
Supreme Court
2 pages
SAMPURAN SINGH Vs STATE OF HARYANA AND ORS,

Case number: Appeal (civil) 3397 of 1984

18 January 1994
Supreme Court
0 pages
State Bank of India and Ors. Vs Samarendra Kishore Endow and Anr.

Bench: B.P. Jeevan Reddy,B.L. Hansaria
Case number: Appeal (civil) 392 of 1994

18 January 1994
Supreme Court
10 pages
UNION OF INDIA Vs B.R. BAJAJ

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Appeal Criminal 467 of 1986