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25 January 1994
Supreme Court 20 pages STATE OF U.P. Vs U.P.STATE LAW OFFICERS ASSOCIATION
Case number: C.A. No.-000662-000668 / 1991 |
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25 January 1994
Supreme Court 9 pages BHOLA NATH VARSHNEY Vs MULK RAJ MADAN
Bench: MUKHERJEE M.K. (J) |
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25 January 1994
Supreme Court 7 pages STATE OF MAHARASHTRA Vs GURAPPA HIROJIRAO
Bench: VENKATACHALA N. (J) |
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24 January 1994
Supreme Court 12 pages MAH.STATE COOP.COTTON GRO.MAR.FED. Vs MAH.STATE COOP.COTTON GRO.M.F.EMP.U.&ANR
Case number: C.A. No.-005118-005118 / 1992 |
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24 January 1994
Supreme Court 28 pages SVENSKA HANDELSBANKEN Vs INDIAN CHARGE CHROME LTD.
Bench: YOGESHWAR DAYAL (J) |
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21 January 1994
Supreme Court 24 pages QUAMARUL ISLAM Vs S K KANTA .
Case number: C.A. No.-004211-004211 / 1992 |
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21 January 1994
Supreme Court 15 pages CHARANJIT KAUR Vs UNION OF INDIA
Bench: SAWANT,P.B. |
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20 January 1994
Supreme Court 11 pages DMAI Vs
Bench: JEEVAN REDDY,B.P. (J) |
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19 January 1994
Supreme Court 1 pages AJAI KUMAR GOEL Vs ANIL KUMAR SHARMA
Bench: REDDY,K. JAYACHANDRA (J) |
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19 January 1994
Supreme Court 8 pages STATE OF HARYANA Vs HARI RAM YADAV
Bench: AGRAWAL,S.C. (J) |
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19 January 1994
Supreme Court 2 pages SURINDER NATH DEWAN Vs STATE OF HARYANA AND ORS.
Case number: Appeal (civil) 2133 of 1984 |
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19 January 1994
Supreme Court 3 pages SMT. BHAGWANTI DEVI AND ANR. Vs STATE OF HARYANA AND ANR.
Case number: Appeal (civil) 2532-35 of 1985 |
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19 January 1994
Supreme Court 2 pages SAMPURAN SINGH Vs STATE OF HARYANA AND ORS,
Case number: Appeal (civil) 3397 of 1984 |
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18 January 1994
Supreme Court 0 pages State Bank of India and Ors. Vs Samarendra Kishore Endow and Anr.
Bench: B.P. Jeevan Reddy,B.L. Hansaria |
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18 January 1994
Supreme Court 10 pages UNION OF INDIA Vs B.R. BAJAJ
Bench: REDDY,K. JAYACHANDRA (J) |