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16 April 1994
Supreme Court 4 pages MOHAMAD IQBAL KHANDEY Vs ABDUL MAJID RATHER
Bench: MOHAN,S. (J) |
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15 April 1994
Supreme Court 0 pages ITC Bhadrachalam Paper Boards Ltd. Vs Collector of Central Excise, Hyderabad
Bench: B.P. Jeevan Reddy,B.L. Hansaria |
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15 April 1994
Supreme Court 0 pages ITC Bhadrachalam Paper Boards Ltd. Vs Collector of Central Excise, Hyderabad
Case number: Appeal (civil) 4990(NM) of 1991 |
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08 April 1994
Supreme Court 3 pages RAJENDRA SALES CORPN. Vs INDERMULL MIMTAJI
Bench: PUNCHHI,M.M. |
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07 April 1994
Supreme Court 0 pages SATYAPAL SINGH Vs HARYANA STATE SUBORDINATE SER.S.BD.
Case number: C.A. No.-003917-003917 / 1994 |
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07 April 1994
Supreme Court 0 pages SATYAPAL SINGH Vs HARYANA STATE SUBORDINATE SER.S.BD.
Bench: K. Ramaswamy,N. Venkatachala |
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07 April 1994
Supreme Court 4 pages PRABHU Vs STATE OF RAJASTHAN
Case number: Crl.A. No.-000210-000210 / 1994 |
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06 April 1994
Supreme Court 6 pages BURMAH SHELL OIL STORAGE & DISTRIBUTING CO. OF INDIA LTD. Vs C.I.T.
Bench: RAY,G.N. (J) |
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05 April 1994
Supreme Court 2 pages STATE OF A.P. Vs LANKAPALLI VENKATESWARLU
Bench: SAHAI,R.M. (J) |
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05 April 1994
Supreme Court 2 pages SURENDRA GUPTA Vs BHAWAN DEVI (SMT) AND ANOTHER
Bench: SAHAI,R.M. (J) |
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30 March 1994
Supreme Court 7 pages Vs
Bench: JEEVAN REDDY,B.P. (J) |
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30 March 1994
Supreme Court 3 pages SOORAJMULL NAGARMULL Vs DALHOUSIE PROPERTIES LTD. AND ANR,
Case number: Appeal (civil) 2846 of 1979 |
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19 March 1994
Supreme Court 14 pages SYNDICATE BANK Vs SHRI K. UMESH NAYAK
Bench: SAWANT,P.B. |
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19 March 1994
Supreme Court 13 pages SYNDICATE BANK Vs SHRI K. UMESH NAYAK
Bench: KULDIP SINGH , P.B.SAWANT , S.MOHAN , G.N.RAY , N.P.SINGH |
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11 March 1994
Supreme Court 6 pages D.C.AGGARWAL Vs STATE BANK OF INDIA
Bench: SAHAI,R.M. (J) |