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08 February 1994
Supreme Court 3 pages BALBIR SINGH Vs STATE OF PUNJAB
Bench: REDDY,K. JAYACHANDRA (J) |
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08 February 1994
Supreme Court 6 pages RAM DULAR Vs DY. DIRECTOR OF CONSOLIDATION
Bench: RAMASWAMY,K. |
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08 February 1994
Supreme Court 27 pages POWER CONTROL APPLIANCES Vs SUMEET MACHINES PVT. LTD
Bench: MOHAN,S. (J) |
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07 February 1994
Supreme Court 15 pages PRINTERS (MYSORE) LTD. Vs ASSTT. COMMERCIAL TAX OFFICER
Bench: JEEVAN REDDY,B.P. (J) |
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07 February 1994
Supreme Court 20 pages K.ASHOK REDDY Vs GOVERNMENT OF INDIA
Bench: VERMA,JAGDISH SARAN (J) |
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07 February 1994
Supreme Court 2 pages STATE OF HARYANA AND ORS. Vs MAHABIR PRASAD SHARMA AND ORS.
Case number: Appeal (civil) 896-898 of 1994 |
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04 February 1994
Supreme Court 37 pages Vs
Bench: RAY,G.N. (J) |
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04 February 1994
Supreme Court 26 pages VEERAMANI Vs STATE OF T.N.
Bench: REDDY,K. JAYACHANDRA (J) |
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04 February 1994
Supreme Court 5 pages NARENDER KUMAR CHANDLA Vs HARYANA
Bench: RAMASWAMY,K. |
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04 February 1994
Supreme Court 20 pages BHERU SINGH Vs STATE OF RAJASTHAN
Bench: ANAND,A.S. (J) |
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04 February 1994
Supreme Court 7 pages OSWAL AGRO MILLS LTD. Vs ASSTT. C.C.E.
Bench: YOGESHWAR DAYAL (J) |
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04 February 1994
Supreme Court 8 pages P.V. PAPANNA Vs K. PADMANABHAIAH
Bench: MUKHERJEE M.K. (J) |
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03 February 1994
Supreme Court 7 pages RAMAKUTTY GUPTAN Vs AVARA
Bench: RAMASWAMY,K. |
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03 February 1994
Supreme Court 10 pages SANTOSH DEV Vs ARCHNA GUHA
Bench: JEEVAN REDDY,B.P. (J) |
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02 February 1994
Supreme Court 5 pages H.H. LAKSHMI BAYI Vs COMMSNR. OF WEALTH-TAX
Bench: HANSARIA B.L. (J) |