Showing 30601 - 30615 of 41947 judgements
08 February 1994
Supreme Court
3 pages
BALBIR SINGH Vs STATE OF PUNJAB

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Crl.A. No.-000419-000419 / 1980
Diary number: 62743 / 1980
Advocates: VINOO BHAGAT Vs

08 February 1994
Supreme Court
6 pages
RAM DULAR Vs DY. DIRECTOR OF CONSOLIDATION

Bench: RAMASWAMY,K.
Case number: Appeal Civil 1131 of 1979

08 February 1994
Supreme Court
27 pages
POWER CONTROL APPLIANCES Vs SUMEET MACHINES PVT. LTD

Bench: MOHAN,S. (J)
Case number: Appeal Civil 2551 of 1993

07 February 1994
Supreme Court
15 pages
PRINTERS (MYSORE) LTD. Vs ASSTT. COMMERCIAL TAX OFFICER

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 1550 of 1985

07 February 1994
Supreme Court
20 pages
K.ASHOK REDDY Vs GOVERNMENT OF INDIA

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 140 of 1994

07 February 1994
Supreme Court
2 pages
STATE OF HARYANA AND ORS. Vs MAHABIR PRASAD SHARMA AND ORS.

Case number: Appeal (civil) 896-898 of 1994

04 February 1994
Supreme Court
37 pages
Vs

Bench: RAY,G.N. (J)
Case number: /
Diary number: 1 / 7448

04 February 1994
Supreme Court
26 pages
VEERAMANI Vs STATE OF T.N.

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Writ Petition(Criminal) 364 of 1993

04 February 1994
Supreme Court
5 pages
NARENDER KUMAR CHANDLA Vs HARYANA

Bench: RAMASWAMY,K.
Case number: Appeal Civil 874 of 1994

04 February 1994
Supreme Court
20 pages
BHERU SINGH Vs STATE OF RAJASTHAN

Bench: ANAND,A.S. (J)
Case number: Appeal Criminal 22 of 1991

04 February 1994
Supreme Court
7 pages
OSWAL AGRO MILLS LTD. Vs ASSTT. C.C.E.

Bench: YOGESHWAR DAYAL (J)
Case number: Appeal Civil 2702 of 1984

04 February 1994
Supreme Court
8 pages
P.V. PAPANNA Vs K. PADMANABHAIAH

Bench: MUKHERJEE M.K. (J)
Case number: Appeal Civil 622 of 1994

03 February 1994
Supreme Court
7 pages
RAMAKUTTY GUPTAN Vs AVARA

Bench: RAMASWAMY,K.
Case number: C.A. No.-000556-000556 / 1994
Diary number: 88455 / 1993
Advocates: M. P. VINOD Vs K. R. NAMBIAR

03 February 1994
Supreme Court
10 pages
SANTOSH DEV Vs ARCHNA GUHA

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 3811 of 1990

02 February 1994
Supreme Court
5 pages
H.H. LAKSHMI BAYI Vs COMMSNR. OF WEALTH-TAX

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-002399-002400 / 1978
Diary number: 61027 / 1978
Advocates: JANAKI RAMACHANDRAN Vs A. SUBHASHINI