Judgements

C.W.S. (INDIA) LTD. Vs C.I.T.

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 677 of 1987

STATE OF U.P. Vs U.P.UNIVERSITY COLLEGE PENSIONERS ASSOCN

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-001451-001451 / 1994
Diary number: 88492 / 1993

LIFE INSURANCE CORPN. OF INDIA Vs ASHA RAMCHHANDRA AMBEKAR

Bench: MOHAN,S. (J)
Case number: C.A. No.-001381-001381 / 1994
Diary number: 88456 / 1993

RAM CHANDRA TRIPATHI Vs U.P. PUBLIC SERVICES TRIBUNAL IV .

Bench: RAY,G.N. (J)
Case number: C.A. No.-001238-001238 / 1994
Diary number: 77923 / 1991
Advocates: S. C. PATEL Vs

KRISHAN LAL Vs STATE OF JAMMU & KASHMIR

Case number: C.A. No.-000964-000964 / 1991
Diary number: 68906 / 1991
Advocates: Vs ASHOK MATHUR

HARKISHAN LAL Vs STATE OF J & K

Vs

Bench: JEEVAN REDDY,B.P. (J)
Case number: /
Diary number: 1 / 4238

STATE OF RAJASTHAN Vs PURKHARAM

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 1559 of 1988

LAXMAN NAYAK Vs STATE OF ORISSA

Bench: FAIZAN UDDIN (J)
Case number: Crl.A. No.-000407-000407 / 1992
Diary number: 86289 / 1992
Advocates: UMA DATTA Vs

ASSTT. EXCISE COMMISSIONER Vs ISSAC PETER

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 3442 of 1984

RAJA RAM Vs STATE OF M.P.

Bench: ANAND,A.S. (J)
Case number: Appeal Criminal 509 of 1992

COLLECTOR OF CENTRAL EXCISE, HYDERABAD Vs FENOPLAST (P) LTD.(1)

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 3094 of 1989

ADDL. SPECIAL LAND ACQUISITION OFFICER Vs YAMANAPPA BASALINGAPPA CHALWADI

Case number: Appeal (civil) 3193-3215 of 1982

PRABHU Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-000210-000210 / 1994
Diary number: 67694 / 1994
Advocates: SUSHIL KUMAR JAIN Vs

PRABHU Vs STATE OF RAJASTHAN

Bench: K. Ramaswamy,B.L. Hansaria
Case number: Crl.A. No.-000210-000210 / 1994
Diary number: 67694 / 1994
Advocates: SUSHIL KUMAR JAIN Vs