Showing 30616 - 30630 of 41947 judgements
02 February 1994
Supreme Court
7 pages
SHAKUNTALA SHARMA Vs HIGH COURT OF H.P.

Bench: SAWANT,P.B.
Case number: C.A. No.-000532-000532 / 1994
Diary number: 88459 / 1993

02 February 1994
Supreme Court
7 pages
DEEPCHAND Vs LAND ACQUISITION OFFICER

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 1042 of 1975

01 February 1994
Supreme Court
15 pages
Vs

Bench: VERMA,JAGDISH SARAN (J)
Case number: /
Diary number: 1 / 9498

01 February 1994
Supreme Court
9 pages
A.P. STATE ELECTRICITY BORAD Vs C. C. E.

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 4030 of 1991

31 January 1994
Supreme Court
1 pages
NARENDRA PRASAD Vs STATE OF BIHAR

Bench: SAWANT,P.B.
Case number: C.A. No.-000546-000546 / 1994
Diary number: 84182 / 1992

31 January 1994
Supreme Court
54 pages
DMAI Vs

Bench: PANDIAN,S.R. (J)
Case number: Crl.A. No.-000537-000537 / 1990
Diary number: 75869 / 1990
Advocates: C. V. SUBBA RAO Vs

31 January 1994
Supreme Court
12 pages
Vs

Bench: SINGH N.P. (J)
Case number: /
Diary number: 1 / 8758

28 January 1994
Supreme Court
4 pages
BILLA JAGAN MOHAN REDDY Vs BILLA SANJEEVA REDDY

Bench: RAMASWAMY,K.
Case number: C.A. No.-002254-002254 / 1994
Diary number: 88353 / 1993
Advocates: RANI CHHABRA Vs

27 January 1994
Supreme Court
13 pages
ESHWARAIAH Vs STATE OF KARNATAKA

Bench: RAY,G.N. (J)
Case number: Crl.A. No.-000514-000514 / 1988
Diary number: 68567 / 1988
Advocates: Vs M. VEERAPPA

27 January 1994
Supreme Court
10 pages
DMAI Vs

Bench: MOHAN,S. (J)
Case number: C.A. No.-005252-005255 / 1993
Diary number: 200037 / 1993

27 January 1994
Supreme Court
16 pages
SATYABRATA BISWAS Vs KALYAN KUMAR KISKU .

Bench: MOHAN,S. (J)
Case number: C.A. No.-000449-000449 / 1994
Diary number: 88584 / 1993
Advocates: M. C. DHINGRA Vs

27 January 1994
Supreme Court
7 pages
M.V. KRISHNA RAO Vs UNION OF INDIA .

Case number: C.A. No.-002177-002177 / 1988
Diary number: 68380 / 1988
Advocates: Vs A. V. VELAYUDHAN NAIR

25 January 1994
Supreme Court
5 pages
Vs

Bench: JEEVAN REDDY,B.P. (J)
Case number: /
Diary number: 1 / 9528

25 January 1994
Supreme Court
11 pages
RAM JANAM SINGH Vs STATE OF U.P.

Bench: SINGH N.P. (J)
Case number: C.A. No.-000354-000354 / 1994
Diary number: 65149 / 1994
Advocates: CHITRA MARKANDAYA Vs

25 January 1994
Supreme Court
9 pages
DMAI Vs

Bench: RAMASWAMY,K.
Case number: C.A. No.-001920-001921 / 1989
Diary number: 72201 / 1989